Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,289 total)
M/S. POWERWARE INDIA PVT. LTD.,BHUBANESWAR vs ITO, WARD-1(2), BHUBANESWAR
ITA 206/CTK/2017[2012-13]Status: DisposedITAT CuttackAY 2012-13
SANTI LATA BEHERA,DHENKANAL vs ITO, WARD-3(4), BHUBANESWAR
ITA 192/CTK/2017[2012-13]Status: DisposedITAT CuttackAY 2012-13
HEMANT KUMAR PRADHAN,ANGUL vs ITO, ANGUL WARD, ANGUL
ITA 190/CTK/2017[2009-10]Status: DisposedITAT CuttackAY 2009-10
RADHEY RAM GODARA,JAIPUR vs ITO, JAIPUR
ITA 349/JPR/2016[2008-09]Status: DisposedITAT JaipurAY 2008-09
BHOJ RAJ MAKHIJA,KOTA vs ACIT, JAIPUR
ITA 348/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
BHOJ RAJ MAKHIJA,KOTA vs ACIT, JAIPUR
ITA 347/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
NARSINGH LAL MAKHIJA,KOTA vs ACIT, JAIPUR
ITA 346/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
PRAKASH MAKHIJA,KOTA vs ACIT, JAIPUR
ITA 345/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
VIJAY MAKHIJA,KOTA vs ACIT, JAIPUR
ITA 344/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
VIJAY MAKHIJA,KOTA vs ACIT, JAIPUR
ITA 343/JPR/2016[2009-10]Status: DisposedITAT JaipurAY 2009-10
THOMAS D SOUZA vs B YATHIRAJ SHETTY
WP/13179/2012ITAT Karnataka
S.N.SATYANARAYANA
M/S. A.V.R. AND COMPANY, vs THE DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE,
ITTA/227/2005ITAT Telangana
C.V.NAGARJUNA REDDY,T.AMARNATH GOUD
PRINCIPAL COMMISSIONER OF INCOME TAX-I vs A.V. V. VARAPRASAD
ITTA/742/2017ITAT Telangana
C.V.NAGARJUNA REDDY,T.AMARNATH GOUD
ELICO LIMITED, HYDERABAD. vs INCOME TAX OFFICER, HYDERABAD.
ITTA/217/2005ITAT Telangana
C.V.NAGARJUNA REDDY,T.AMARNATH GOUD
ELICO LIMITED, HYDERABAD. vs INCOME TAX OFFICER, HYDERABAD.
ITTA/218/2005ITAT Telangana
C.V.NAGARJUNA REDDY,T.AMARNATH GOUD
K.DEVENDER REDDY vs THE INCOME TAX OFFICER
ITTA/187/2005ITAT Telangana
C.V.NAGARJUNA REDDY,T.AMARNATH GOUD
PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs M/S VIJAYA ENGINEERS AND CONTRACTORS
ITTA/661/2017ITAT Telangana
C.V.NAGARJUNA REDDY,T.AMARNATH GOUD
THE COMMISSIONER OF INCOME TAX, HYDERABAD vs M/S. ANDHRA PRADESH PAPER MILLS,
ITTA/306/2005ITAT Telangana
C.V.NAGARJUNA REDDY,T.AMARNATH GOUD
THE COMMISSIONER OF INCOME TAX, HYDERABAD vs M/S. ANDHRA PRADESH PAPER MILLS, HYDERABAD
ITTA/318/2005ITAT Telangana
C.V.NAGARJUNA REDDY,T.AMARNATH GOUD
THE PR. COMMISSIONER OF vs M/S. AOL ONLINE INDIA PVT. LTD
ITA/433/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
PR. COMMISSIONER OF INCOME TAX-6 vs MIRA EXIM LTD.
ITA/1084/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
DHARMENDRA KUMAR vs PR. COMMISSIONER OF INCOME TAX
ITA/1088/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
THE PR. COMMISSIONER OF COMMERCIAL TAXES vs M/S AOL ONLINE INDIA PVT. LTD.,
ITA/436/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
THE DIRECTOR OF INCOME-TAX vs M/S NDS LIMITED- INDIA BRANCH OFFICE
ITA/419/2015ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
AARCEE EXPORTS PVT. LTD,KOLKATA vs DCIT, CIRCLE-11, KOLKATA, KOLKATA
ITA 882/KOL/2017[2005-06]Status: DisposedITAT KolkataAY 2005-06
GOVARDHAN FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA, KOLKATA
ITA 767/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
SREI INFRASTRUCTURE FINANCE LTD.,KOLKATA vs DCIT, (TDS), CIR-59, KOLKATA, KOLKATA
ITA 82/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
M/S SANKLAP TRACOM (P) LTD.,KOLKATA vs ITO, WD-5(3), KOLKATA, KOLKATA
ITA 781/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
SUJALI TRADELINK PVT. LTD.,KOLKATA vs ITO, WD-5(1), KOLKATA, KOLKATA
ITA 776/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
VEENA KOTHARI,KOLKATA vs DCIT, CIR-44, KOLKATA, KOLKATA
ITA 677/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
