Recent Judgments

Latest ITAT tax tribunal orders across all benches.(382,289 total)

LIBERTY ENTERPRISES,KARNAL vs ACIT, KARNAL

ITA 2012/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
30/11/2017

COMMISSIONER OF INCOME TAX vs M/S INTERNATIONAL TRACTOR LTD.

ITA-497/2004ITAT Delhi
30/11/2017

THE COMMISSIONEER OF INCCOEME TAX vs M/S.ITW SIGNODE [INDIA] LTD

ITTA/634/2006ITAT Telangana
29/11/2017

PR. COMMISSIONER OF INCOME TAX I vs M/S BAJRANG AGRO INDUSTRIES P. LTD.

ITA/46/2016ITAT Madhya Pradesh
29/11/2017

THE PR. COMMISSIONER OF INCOME TAX-4 vs GIESECKE & DEVRIENT (INDIA) PVT. LTD.

ITA/1087/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

29/11/2017

THE PR. COMMISSIONRE OF INCOME TAX-4 vs GIESECKE & DEVRIENT (INDIA) PVT. LTD.

ITA/1086/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

29/11/2017

THE PR.COMMISSIONER OF INCOME TAX-4 vs GOODYEAR INDIA PVT. LTD.

ITA/1085/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

29/11/2017

COMMISSIONER OF INCOME TAXEXEMPTIONS vs RAJASTHAN HOUSING BOARD JAIPUR

ITA/345/2017ITAT Rajasthan
29/11/2017

DC I T INTERNATIONAL TAXJAIPUR vs M/S NATIONAL HIGHWAY AUTHORITY OF INDIA

ITA/25/2016ITAT Rajasthan
29/11/2017

KUNJ BEHARI LAL & SONS,GWALIOR vs I.T.O., WARD-1(1), GWALIOR

ITA 252/AGR/2016[2007-08]Status: DisposedITAT AgraAY 2007-08
29/11/2017

SHRI RAMESHBHAI MULJIBHAI SOLANKI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-10(1), AHMEDABAD

ITA 33/AHD/2015[2006-07]Status: DisposedITAT AhmedabadAY 2006-07
29/11/2017

GOPAL GLASS WORKS LTD.,AHMEDABAD vs THE CIT(A)-2, AHMEDABAD

ITA 2674/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
29/11/2017

THE JT. DIT ( EXEMPTION), AHMEDABAD vs NIRMA UNIVERSITY, AHMEDABAD

ITA 1627/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
29/11/2017

SHRI YOGESH KIRCHAND SHAH,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(2), AHMEDABAD

ITA 1168/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
29/11/2017

SHRI BHARAT RAMCHAND SHYAMDASANI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-10(2), AHMEDABAD

ITA 3438/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
29/11/2017

M/S. ANIL DYECHEM INDUSTRIES PVT. LTD.,AHMEDABAD vs THE DY.CIT., (OSD) RANGE-1, AHMEDABAD

ITA 2947/AHD/2014[2004-05]Status: DisposedITAT AhmedabadAY 2004-05
29/11/2017

SHRI HEMANT A. PATEL,BARODA vs THE ACIT, CIRCLE-4, BARODA

ITA 2937/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
29/11/2017

SMT. KOKILABEN R.RAMANI,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-11(3), AHMEDABAD

ITA 2927/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
29/11/2017

ETHIO PLASTICS PVT.LTD.,BARODA vs THE DY.CIT.,CIRCLE-1(2), BARODA

ITA 2699/AHD/2014[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
29/11/2017

THE DCIT, CENTRAL CIRCLE-1(1), AHMEDABAD vs MILESTONE ORGANICS LTD., BARODA

ITA 1858/AHD/2014[2002-03]Status: DisposedITAT AhmedabadAY 2002-03
29/11/2017

BALEX PVT.LTD.,BARODA vs THE DY.CIT.,CIRCLE-1(1), BARODA

ITA 1845/AHD/2014[2005-06]Status: DisposedITAT AhmedabadAY 2005-06
29/11/2017

THE ACIT, CIRCLE-2(2), BARODA vs SHRI PRABUDDHA P. PATEL, BARODA

ITA 1682/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
29/11/2017

SHRI DIPEN GUNVANTRAY PATEL,BHAVNAGAR vs THE ACIT, CENTRAL CIRCLE-1(1), AHMEDABAD

ITA 2472/AHD/2013[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
29/11/2017

SHRI PIYUSH MATHUR,AHMEDABAD vs THE INCOME TAX OFFICER, WARD 7(2), AHMEDABAD

ITA 2439/AHD/2013[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
29/11/2017

THE DCIT, CIRCLE-4, AHMEDABAD vs KADAMREALITY PVT. LTD., AHMEDABAD

ITA 2397/AHD/2013[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
29/11/2017

THE ACIT,VAPI CIRCLE, VAPI vs M/S. CS SPECIALTY CHEMICALS PVT.LTD., VAPI

ITA 2129/AHD/2013[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
29/11/2017

THE ACIT,VAPI CIRCLE, VAPI vs M/S. CS SPECIALTY CHEMICALS PVT.LTD., VAPI

ITA 2128/AHD/2013[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
29/11/2017

AMBALAL SARABHAI ENTERPRISES LIMITED,BARODA vs THE DY.CIT.,COM.CIRCLE-1(1), BARODA

ITA 3137/AHD/2011[1982-83]Status: DisposedITAT AhmedabadAY 1982-83
29/11/2017

GOPI KRISHNA PANDA,BHUBANESWAR vs ITO, WARD-2(3), BHUBANESWAR

ITA 229/CTK/2017[2009-10]Status: DisposedITAT CuttackAY 2009-10
29/11/2017

SMT. PURNIMA SAHOO,CUTTACK vs ITO, ANGUL WARD, ANGUL

ITA 219/CTK/2017[2013-14]Status: DisposedITAT CuttackAY 2013-14
29/11/2017