Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
SHIVAM HIRE PURCHASE & FINVEST PVT. LTD.,KOLKATA vs ITO, WARD - 5(1), KOLKATA, KOLKATA
ITA 2140/KOL/2017[2014-15]Status: DisposedITAT KolkataAY 2014-15
MAA RAJUL DE PARIWAR TRUST,KOLKATA vs CIT(EXEMPTION) KOLKATA, KOLKATA
ITA 192/KOL/2017[]Status: DisposedITAT Kolkata
ITO, WD-8(1), KOLKATA, KOLKATA vs M/S BATRAM PROPERTIES PVT. LTD., KOLKATA
ITA 983/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
JEETMAL CHORARIA,KOLKATA vs ACIT, CIR-43, KOLKATA, KOLKATA
ITA 956/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ITO, WD-15(4), KOLKATA, KOLKATA vs M/S NILLIAMPATHY TRACON PVT. LTD., KOLKATA
ITA 538/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
M/S NILLIAMPATHY TRACON PVT. LTD.,KOLKATA vs ACIT, CIR-9, KOLKATA, KOLKATA
ITA 474/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
DCIT, CIR-5(1), KOLKATA, KOLKATA vs M/S SARAF SERVICES PVT. LTD., KOLKATA
ITA 456/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
ITO, WD-2(3), KOLKATA, KOLKATA vs M/S LAST PEAK DATA PVT. LTD., KOLKATA
ITA 426/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
MADHU JAYANTI INTERNATIONAL LIMITED,KOLKATA vs DCIT, CIRCLE - 4(1), KOLKATA, KOLKATA
ITA 214/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
DCIT, CIR-49, KOLKATA, KOLKATA vs M/S NIMBUS INDUSTRIES, KOLKATA
ITA 859/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ARINDAM MUKHERJI,KOLKATA vs ITO, WD-31(20, KOLKATA, KOLKATA
ITA 507/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CIR-36, KOLKATA, KOLKATA vs SRI SATYA PRAKASH SHARMA, KOLKATA
ITA 281/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CIR-11(2), KOLKATA, KOLKATA vs M/S ONE AD DISPLAY PVT. LTD., KOLKATA
ITA 1373/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
ITO, WD-31(1), KOLKATA, KOLKATA vs S. S. SHAWKAT, KOLKATA
ITA 1335/KOL/2015[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
ITO, WD-31(1), KOLKATA, KOLKATA vs S. S. SHAWKAT, KOLKATA
ITA 1334/KOL/2015[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
ITO, WD-31(1), KOLKATA, KOLKATA vs S. S. SHAWKAT, KOLKATA
ITA 1333/KOL/2015[2004-2005]Status: DisposedITAT KolkataAY 2004-2005
ITO, WD-31(1), KOLKATA, KOLKATA vs SHAJAHAN S. SHAWKAT, KOLKATA
ITA 1332/KOL/2015[2003-2004]Status: DisposedITAT KolkataAY 2003-2004
ITO, WD-31(1), KOLKATA, KOLKATA vs SHAJAHAN S. SHAWKAT, KOLKATA
ITA 1331/KOL/2015[2002-2003]Status: DisposedITAT KolkataAY 2002-2003
AUCKLAND INTERNATIONAL LTD.,KOLKATA vs CIT, CEN-I, KOLKATA, KOLKATA
ITA 736/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
I.T.O WD - 1(4),ASANSOL, ASANSOL vs MOON MOON SOM., BURDWAN
ITA 2000/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
I.T.O WD - 1(4),ASANSOL, ASANSOL vs MOON MOON SOM., BURDWAN
ITA 1999/KOL/2013[2005-06]Status: DisposedITAT KolkataAY 2005-06
DCIT, CIRCLE -9, KOLKATA, KOLKATA vs M/S PACEMAN SALES PROMOTION PVT LTD., KOLKATA
ITA 916/KOL/2012[2006-07]Status: DisposedITAT KolkataAY 2006-07
DCIT, CIRCLE - 9, KOLKATA, KOLKATA vs M/S. PACEMAN SALES PROMOTION PVT. LTD., KOLKATA
ITA 1059/KOL/2011[2004-05]Status: DisposedITAT KolkataAY 2004-05
DCIT, CIRCLE - 9, KOLKATA, KOLKATA vs M/S. PACEMAN SALES PROMOTION PVT. LTD., KOLKATA
ITA 1058/KOL/2011[2003-04]Status: DisposedITAT KolkataAY 2003-04
POSCO INDIA CHENNAI STEEL PROCESSING CENTRE PRIVATE LIMITED,KANCHIPURAM vs ACIT CORPORATE CIRCLE 5(2), CHENNAI
ITA 2858/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
SHRI N SURYANARAYANA,CHALLAKERE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(2), BANGALORE
ITA 1709/BANG/2017[2011 - 12]Status: DisposedITAT Bangalore
SHRI N SURYANARAYANA,CHALAKERE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(2), BANGALORE
ITA 1708/BANG/2017[2010 - 11]Status: DisposedITAT Bangalore
SRI H L SURESH KUMAR,BANGALORE vs THE INCOME TAX OFFICER WARD-6(3)(3), BANGALORE
ITA 1597/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
SRI H L SURESH KUMAR,BANGALORE vs THE INCOME TAX OFFICER WARD-6(3)(3), BANGALORE
ITA 1596/BANG/2017[2009-10]Status: DisposedITAT BangaloreAY 2009-10
SRI M N SHARANARTHI,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(4), BANGALORE
ITA 1575/BANG/2017[2010-11]Status: DisposedITAT BangaloreAY 2010-11