Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,289 total)
DCIT 6(2)(1), MUMBAI vs CLEAR TRIP TRAVEL SERVICES P.LTD, MUMBAI
ITA 85/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
HEENA GEMS,MUMBAI vs ASST CIT 19(1), MUMBAI
ITA 7564/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CC 5(1), MUMBAI vs ANAND RATHI GLOBAL FINANCE LTD, MUMBAI
ITA 7468/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CC 5(1), MUMBAI vs ANAND RATHI GLOBAL FINANCE LTD, MUMBAI
ITA 7467/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CC 5(1), MUMBAI vs ANAND RATHI GLOBAL FINANCE LTD, MUMBAI
ITA 7466/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CC 5(1), MUMBAI vs ANAND RATHI GLOBAL FINANCE LTD, MUMBAI
ITA 7465/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO (E) 1(2), MUMBAI vs CANCER AID & RESEARCH FOUNDATION, MUMBAI
ITA 733/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 2(1)(1), MUMBAI vs L & T CUTTING TOOLS LTD, MUMBAI
ITA 710/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 19(1)(2), MUMBAI vs BHAVANA STEEL, MUMBAI
ITA 7086/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SANJAY KAILASH GUPTA,KALYAN vs ITO WD 3(4), KALYAN
ITA 7076/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PARVEZ ABDULKADER KHATRI,MUMBAI vs ADDL CIT 13(1), MUMBAI
ITA 6973/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RATANLAL JAGDISHPRASAD,MUMBAI vs ITO WD 18(3)(1), MUMBAI
ITA 6897/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT (E) 1(1), MUMBAI vs K J SOMAIYA MEDICAL TRUST, MUMBAI
ITA 6646/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DIRECT INFORMATION P. LTD,MUMBAI vs ITO 9(1)(3), MUMBAI
ITA 6363/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CEN CIR 2(3), MUMBAI vs DHAVAL D. SHAH, MUMBAI
ITA 6312/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO (EXEMPTION)-2(3) MUMBAI, MUMBAI vs SAYAJI-U-BA KHIN MEMORIAL TRUST, MUMBAI
ITA 5884/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT (E) 1(1), MUMBAI vs KARAMSHI JETHABHAI SOMAIYA TRUST, MUMBAI
ITA 5435/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
M. M. POONJIAJI SPICES LTD.,MUMBAI vs DCIT CIR. 4(2), MUMBAI
ITA 5123/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MADHURA MANOJ JOSHI,MUMBAI vs ITO 17(3)-3, MUMBAI
ITA 3449/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT 4(1)(1), MUMBAI vs D GAS SHARE AND STOCK BROKERS P.LTD, MUMBAI
ITA 153/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
RAJKUMARI G. JAIN,MUMBAI vs ITO 24(2)(3), MUMBAI
ITA 5677/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ASK INVESTMENT HOLDINGS P.LTD,MUMBAI vs DCIT CIR 6(1)(2), MUMBAI
ITA 5547/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SPRITE INVESTMENT P.LTD,MUMBAI vs DCIT 13(2)(1), MUMBAI
ITA 5462/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SURAJDEV D. SHUKLA,MUMBAI vs PR CIT 24, MUMBAI
ITA 5340/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 16(2), THANE vs A F FERGUSON & CO, MUMBAI
ITA 5224/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BAADER SCHULZ LABORATORIES,MUMBAI vs ACIT 25(1), MUMBAI
ITA 4179/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
BAADER SCHULZ LABORATORIES,MUMBAI vs ACIT 25(1), MUMBAI
ITA 4178/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
MANGLA MODI,MUMBAI vs ITO WD 20(2)(2), MUMBAI
ITA 1706/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SANSUI STEELS P.LTD,MUMBAI vs ITO 7(2)(2), MUMBAI
ITA 1403/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ATUL MADHURSINH RAMAIYA,MUMBAI vs ASST CIT RG 24(1), MUMBAI
ITA 2305/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11