Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,289 total)
ARHAM DIAMOND JEWELLERY P.LTD,MUMBAI vs ITO 5(1)(1),
ITA 2219/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DDIT (IT) 2(1), NAVI MUMBAI vs SWIWER OFFSHORE PTE LTD, MUMBAI
ITA 4994/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
LIKHIYA DILIP KANATH,MUMBAI vs ITO 21(3)(3), MUMBAI
ITA 4420/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SWIWAR OFFSHORE PTE .LTD,MUMBAI vs ADDL DIT (IT) RG 2, MUMBAI
ITA 7939/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ASST.C.I.T., BANGALORE vs M/S METAHELIX LIFE SCIENCES LTD., BANGALORE
ITA 958/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
M/S METAHELIX LIFE SCIENCES LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 836/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
M/S.PRAGATHI KRISHNA GRAMIN BANK,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BELLARY
ITA 1860/BANG/2016[2013-14]Status: DisposedITAT BangaloreAY 2013-14
A.C.I.T., BANGALORE vs M/S NAGSON & CO, BANGALORE
ITA 1247/BANG/2015[2004-05]Status: DisposedITAT BangaloreAY 2004-05
GRUNER INDIA PVT. LTD.,NEW DELHI vs ACIT, CIRCLE- 10(2), NEW DELHI
ITA 6801/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
SH. RAMESH CHAND ARORA,NEW DELHI vs ITO, DEHRADUN
ITA 663/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
TOSHIBA INDIA PVT. LTD.,GURGAON vs ACIT, CIRCLE- 25(2), NEW DELHI
ITA 6531/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
ALEXANDER ATHLETIC CLUB,MEERUT vs DCIT, CIRCLE-1, MEERUT
ITA 5622/DEL/2017[2014-15]Status: DisposedITAT DelhiAY 2014-15
ALEXANDER ATHLETIC CLUB,MEERUT vs DCIT, CIRCLE-1, MEERUT
ITA 5621/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
ALEXANDER ATHLETIC CLUB,MEERUT vs DCIT, CIRCLE-1, MEERUT
ITA 5620/DEL/2017[2010-11]Status: DisposedITAT DelhiAY 2010-11
ALEXANDER ATHLETIC CLUB,MEERUT vs DCIT, CIRCLE-1, MEERUT
ITA 5619/DEL/2017[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. GLOBUS PROJECTS PVT. LTD.,NEW DELHI vs DCIT, FARIDABAD
ITA 2491/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S. BESTECH INDIA PVT. LTD.,NEW DELHI vs DCIT, FARIDABAD
ITA 2485/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S. BESTECH HOSPITALITIES PVT. LTD.,NEW DELHI vs DCIT, FARIDABAD
ITA 2484/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
EXEVO INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 20/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
ALEXANDER ATHLETIC CLUB,MEERUT vs ACIT, MEWAT
ITA 831/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
ACIT, NEW DELHI vs M/S. SPECTRUM COAL & POWER LTD., NEW DELHI
ITA 5589/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
BASA KAUR,GHAZIABAD vs ITO, GHAZIABAD
ITA 4436/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
MCDONALD'S CORPORATION,NEW DELHI vs DCIT (INTERNATIONAL TAXATION), NEW DELHI
ITA 430/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SCHNEIDER ELECTRIC INDIA PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 4176/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. DAYANAND CONTRACTOR,ROHTAK vs PR.CIT, ROHTAK
ITA 2807/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. DAYANAND CONTRACTOR,ROHTAK vs PR.CIT, ROHTAK
ITA 2806/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S DHARAMPAL PREMCHAND LTD.,DELHI vs DCIT, NEW DELHI
ITA 2205/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
ITO, HARIDWAR vs M/S. MAHIMA UDYOG, UTTRAKHAND
ITA 2013/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S VESTERGAARD ASIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6670/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, FARIDABAD vs MR. SUNIL PRAKASH, FARIDABAD
ITA 6153/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
