Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
M/S KHURJA DEVELOPMENT AUTHORITY,BULANDSHAHR vs ADDL. CIT, BULANDSHAHR
ITA 2687/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S BULANDSHAHR DEVELOPMENT AUTHORITY,BULANDSHAHR vs ADDL. CIT, BULANDSHAHR
ITA 2686/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S. AUTO IGNITION LTD., NEW DELHI
ITA 6646/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
ABR AUTO PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6236/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
GOODYEAR INDIA LTD.,FARIDABAD vs DCIT, NEW DELHI
ITA 328/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. COTTON NATURALS (I) PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6910/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SMT. SARITA DEVI,DELHI vs ITO, GURGAON
ITA 2363/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
HARSH SALUJA,MATHURA vs ITO 3(2), MATHURA
ITA 165/AGR/2016[2011-12]Status: DisposedITAT AgraAY 2011-12
SHRI SHAILESH RANCHODBHAI SHAH,ANAND vs THE INCOME TAX OFFICER, WARD-4, ANAND
ITA 653/AHD/2015[2004-05]Status: DisposedITAT AhmedabadAY 2004-05
SHRI PANNALAL BAIJNATH JAISWAL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2(3), AHMEDABAD
ITA 1142/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
M/S. NOMUS COMMUNICATION SYSTEM,BARODA vs THE ACIT, CIRCLE-2(2), BARODA
ITA 2551/AHD/2014[2006-07]Status: DisposedITAT AhmedabadAY 2006-07
THE ACIT, CIRCLE-7, AHMEDABAD vs THE AHMEDABAD DISTRICT CO.OP. BANK LTD., AHMEDABAD
ITA 25/AHD/2014[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
M/S.THE KOZHIKKODE DISTRICT SERVICE CO-OP BANK LTD,CALICUT vs THE DCIT, CALICUT
ITA 234/COCH/2017[2011-12]Status: DisposedITAT CochinAY 2011-12
M/S.THE KOZHIKKODE DISTRICT SERVICE CO-OP BANK LTD,CALICUT vs THE DCIT, CALICUT
ITA 233/COCH/2017[2010-11]Status: DisposedITAT CochinAY 2010-11
M/S.KUTTIATTOR PANCHAYATH SERVICE CO-OP BANK LTD,KANNUR vs THEITO, KANNUR
ITA 227/COCH/2017[2011-12]Status: DisposedITAT CochinAY 2011-12
M/S.KUTTIATTOR PANCHAYATH SERVICE CO-OP BANK LTD,KANNUR vs THEITO, KANNUR
ITA 226/COCH/2017[2008-09]Status: DisposedITAT CochinAY 2008-09
M/S.KADANAPALLY PANAPPUZHA SERVICE CO-OP BANK LTD,KANNUR vs THEITO, KANNUR
ITA 223/COCH/2017[2012-13]Status: DisposedITAT CochinAY 2012-13
M/S.KADANAPALLY PANAPPUZHA SERVICE CO-OP BANK LTD,KANNUR vs THEITO, KANNUR
ITA 221/COCH/2017[2010-11]Status: DisposedITAT CochinAY 2010-11
THE ACIT, THRISSUR vs M/S.THE SOUTH INDIAN BANK LTD, TRICHUR
ITA 504/COCH/2016[2011-12]Status: DisposedITAT CochinAY 2011-12
THE ACIT, TRICHUR vs M/S. THE SOUTH INDIAN BANK LTD, TRICHUR
ITA 503/COCH/2016[2010-11]Status: DisposedITAT CochinAY 2010-11
THE ACIT, KOTTAYAM vs M/S. OIL PALM INDIA LTD, KOTTAYAM
ITA 223/COCH/2016[2012-13]Status: DisposedITAT CochinAY 2012-13
THE JTCIT, TRIVANDRUM vs M/S R.M. EDUCATION SOLUTIONS P. LTD, TRIVANDRUM
ITA 549/COCH/2015[2011-12]Status: DisposedITAT CochinAY 2011-12
M/S.KINSHIP SERVICES(INDIA) LTD,COCHIN vs THE JT CIT, COCHIN
ITA 533/COCH/2015[2010-11]Status: DisposedITAT CochinAY 2010-11
M/S.INFRA HOUSING P. LTD,COCHIN vs THE ADCIT, COCHIN
ITA 142/COCH/2015[2009-10]Status: DisposedITAT CochinAY 2009-10
DCIT, KOTTAYAM vs M/S.OIL PALM INDIA LTD, KOTTAYAM
ITA 390/COCH/2014[2010-11]Status: DisposedITAT CochinAY 2010-11
DCIT, KOTTAYAM vs M/S.OIL PALM INDIA LTD, KOTTAYAM
ITA 113/COCH/2014[2009-10]Status: DisposedITAT CochinAY 2009-10
DCIT, KOTTAYAM vs M/S.OIL PALM INDIA LTD, KOTTAYAM
ITA 112/COCH/2014[2008-09]Status: DisposedITAT CochinAY 2008-09
DCIT, KOTTAYAM vs M/S.OIL PALM INDIA LTD, KOTTAYAM
ITA 111/COCH/2014[2007-08]Status: DisposedITAT CochinAY 2007-08
PR.COMMISSIONER OF INCOME TAX-6 vs NET 4 INDIA LTD.
ITA/1093/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
M/S. KRISHNA TISSUES PVT. LTD.,KOLKATA vs ACIT, CENTRAL CIRCLE - 3(1), KOLKATA, KOLKATA
ITA 2215/KOL/2017[2014-15]Status: DisposedITAT KolkataAY 2014-15
