Recent Judgments

Latest ITAT tax tribunal orders across all benches.(382,409 total)

PR. COMMISSIONER OF INCOME TAX-6 vs NOKIA SOLUTIONS & NETWORKS INDIA PVT. LTD. (FORMERLY KNOWN AS, NOKIA SIEMENS

ITA/1095/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

4/12/2017

PRINCIPAL COMMISSIONER OF INCOME TAX - 3 vs ESCORT HEART INSTITUTE & RESEARCH CENTRE LTD.

ITA/1094/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

4/12/2017

PRINCIPAL COMMISSIONER OF INCOME TAX-2, AGRA vs M/S GLOBAL HERITAGE VENTURE LTD.

ITA/1100/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

4/12/2017

MORTEX INDIA,KOLKATA vs CIT-15, KOLKATA, KOLKATA

ITA 750/KOL/2016[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
4/12/2017

ITO, WD-7(1), KOLKATA, KOLKATA vs M/S HIND SPECTRON MANUFACTURERS PVT. LTD., KOLKATA

ITA 1207/KOL/2016[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
4/12/2017

ACIT, CIRCLE-45, KOLKATA, KOLKATA vs SHRI KISHAN SARAF, KOLKATA

ITA 27/KOL/2015[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
4/12/2017

DCIT, CIR-1, KOLKATA, KOLKATA vs M/S THE HOOGHLY MILLS CO. LTD., KOLKATA

ITA 667/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
4/12/2017

SHRI KISHAN SARAF,KOLKATA vs ACIT, CIRCLE - 45, KOLKATA, KOLKATA

ITA 2265/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
4/12/2017

D.C.I.T., CIRCLE-10, KOLKATA, KOLKATA vs M/S. SINGHANIA & SONS PVT. LTD., KOLKATA

ITA 1896/KOL/2014[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
4/12/2017

ITO, WD-15(1), BAMBOOBILLA, KOLKATA vs DEVENDER JEET SINGH KLER, KOLKATA

ITA 1185/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
4/12/2017

ACIT, NON CORPORATE CIRCLE 15(1), CHENNAI vs SIBELCO INDIA MINERALS PVT LTD, HYDERABAD

ITA 2206/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
4/12/2017

RAM MOHAN DORAIRAJ,SALEM vs ITO(INTERNATIONAL TAXATION)-2(1), CHENNAI

ITA 2173/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
4/12/2017

R. MUNUSAMY,KALPAKKAM vs ITO, NON CORPORATE CIRCLE 5(5), CHENNAI

ITA 2171/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
4/12/2017

FLEXTRONICS TECHNOLOGIES (INDIA) PRIVATE LIMITED,KANCHEEPURAM vs ACIT, CHENNAI

ITA 1195/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
4/12/2017

INCOME TAX OFFICER-10(1)(2), MUMBAI vs IDM AGRO BIO TECH LIMITED, MUMBAI

ITA 5805/MUM/2017[2008-09]Status: DisposedITAT MumbaiAY 2008-09
4/12/2017

INCOME TAX OFFICER 10(1)(4), MUMBAI vs READYMADE STEEL INDIA P.LTD (NOW M/S.KRIDHAN INFRA LIMITED), MUMBAI

ITA 5797/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
4/12/2017

SANDEEP JAIN,MUMBAI vs INCOME TAX OFFICER, WARD-25(1)(2), MUMBAI

ITA 5153/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
4/12/2017

HANUMESH REALTORS P.LTD,MUMBAI vs PR CIT 10, MUMBAI

ITA 3475/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
4/12/2017

CREATIVE IMPEX,MUMBAI vs ADDL CIT RG 18(1), MUMBAI

ITA 2903/MUM/2017[2006-07]Status: DisposedITAT MumbaiAY 2006-07
4/12/2017

CHANDRAKANT R. MADHANI,MUMBAI vs ITO 25(2)(2), MUMBAI

ITA 2630/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
4/12/2017

GALA FOODS P.LTD,MUMBAI vs ITO 7(1)(1),

ITA 7194/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
4/12/2017

DILIP B SHAH,MUMBAI vs ITO 14(1)(1), MUMBAI

ITA 5560/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
4/12/2017

VIDYASAGAR M.P SAH,MUMBAI vs DCIT 23(3), MUMBAI

ITA 527/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
4/12/2017

PARTNERS MEDICAL INTERNATIONAL, INC.,MUMBAI vs DCIT (IT) 3(3)(2), MUMBAI

ITA 747/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
4/12/2017

DCIT CC 7(2), MUMBAI vs SHREEJI ENTERPRISES, MUMBAI

ITA 5512/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
4/12/2017

ITO 21(3)(5), MUMBAI vs YASEER ABDUL HAFIZ, MUMBAI

ITA 3648/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
4/12/2017

AHA HOLDINGS P. LTD,MUMBAI vs DCIT 6(1), MUMBAI

ITA 6054/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
4/12/2017

APTECH LTD,MUMBAI vs DCIT 8(1), MUMBAI

ITA 6654/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
4/12/2017

EVEREST KANTO INVESTMENT & FINANCE LTD,MUMBAI vs DCIT 8(1), MUMBAI

ITA 717/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
4/12/2017

M/S BRIGHT POINT INDIA PVT LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 123/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
4/12/2017