Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
DCIT, NEW DELHI vs M/S. RIMJHIM ISPAT LTD., KANPUR
ITA 640/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S. DIAMOND JEWELS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1154/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. DIAMOND HUT INDIA PRIVATE LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1153/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs M/S. DENSO INDIA LTD., NEW DELHI
ITA 4365/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs M/S RIMJHIM ISPAT LTD., KANPUR
ITA 3756/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs M/S DENSO INDIA LTD., NEW DELHI
ITA 1751/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 11 (1) BANGALORE vs M/S ACE MULTI AXES SYSTEMS LTD
C.A. No.-020854-020854 - 2017ITAT SC
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
THE COMMISSIONER OF INCOME-TAX, THIRUVANANTHAPURAM vs THE KERALA MINERALS AND METALS LTD.
ITA/67/2012ITAT Kerala
HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON
SHRI SUCHET SINGH YADAV vs INCOME TAX OFFICER
CW/3513/2015ITAT Rajasthan
K. S. JHAVERI
SHRI SUCHET SINGH YADAV vs INCOME TAX OFFICER
CW/3512/2015ITAT Rajasthan
THE COMMISSIONER OF INCOME TAX vs M/S.ASSYST INTERNATIONAL (P) LTD., ALUVA
ITA/123/2010ITAT Kerala
HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON
THE COMMISSIONER OF INCOME TAX-II, KOCHI vs V.V.DEVASSY
ITA/61/2012ITAT Kerala
COMMISSIONER OF INCOME TAX FARIDABAD vs KHEACHERU SINGH
ITA/496/2010ITAT Punjab & Haryana
SHRI SHAILESH RANCHHODBHAI SHAH,ANAND vs THE INCOME TAX OFFICER, WARD-4, ANAND
ITA 658/AHD/2015[2005-06]Status: DisposedITAT AhmedabadAY 2005-06
SHRI SHAILESH RANCHHODBHAI SHAH,ANAND vs THE INCOME TAX OFFICER, WARD-4, ANAND
ITA 657/AHD/2015[2004-05]Status: DisposedITAT AhmedabadAY 2004-05
SHRI SHAILESH RANCHHODBHAI SHAH,ANAND vs THE INCOME TAX OFFICER, WARD-4, ANAND
ITA 656/AHD/2015[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
SHRI SHAILESH RANCHHODBHAI SHAH,ANAND vs THE INCOME TAX OFFICER, WARD-4, ANAND
ITA 655/AHD/2015[2006-07]Status: DisposedITAT AhmedabadAY 2006-07
SHRI SHAILESH RANCHHODBHAI SHAH,ANAND vs THE INCOME TAX OFFICER, WARD-4, ANAND
ITA 654/AHD/2015[2005-06]Status: DisposedITAT AhmedabadAY 2005-06
THE DCIT, CIRCLE-1(2), BARODA vs SHRI PUSHPAKSINGH D. CHAVAN, BARODA
ITA 2767/AHD/2015[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
SHRI UVESHBHAI SHABBIRBHAI VOHRA,ANAND vs THE ACIT, ANAND CIRCLE, ANAND
ITA 2250/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
SHRI AMRUTBHAI JAGMALBHAI DESAI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(1), AHMEDABAD
ITA 1839/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
SHRI DRON SURESHKUMAR RAO,BARODA vs THE INCOME TAX OFFICER,WARD-2(4), BARODA
ITA 1378/AHD/2013[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
SHRI DAMJIBHAI JIVABHAI HADIAL,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-14(2), AHMEDABAD
ITA 136/AHD/2013[1997-1998]Status: DisposedITAT AhmedabadAY 1997-1998
SHRI RAMPRASAD KHATI,INDORE vs THE ITO 3(3), INDORE
ITA 670/IND/2016[2010-11]Status: DisposedITAT IndoreAY 2010-11
SHRI RAMESHWAR KHATI,INDORE vs THE ITO 3(3), INDORE
ITA 669/IND/2016[2010-11]Status: DisposedITAT IndoreAY 2010-11
M/S. MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD.,BHOPAL vs THE DCIT 2(1), BHOPAL
ITA 1056/IND/2016[2009-10]Status: DisposedITAT IndoreAY 2009-10
THE ACIT, 1(1), BHOPAL vs M/S. M.P. STATE COOPERATIVE HOUSING FEDERATION SOCIETY, BHOPAL
ITA 1055/IND/2016[2013-14]Status: DisposedITAT IndoreAY 2013-14
PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs M/S GLOBAL REALTY CREATIONS LTD.
ITA/1097/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX-2, AGRA vs M/S GLOBAL HERITAGE VENTURE LTD.
ITA/1098/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINIPAL COMMISSIONER OF INCOME TAX-5 vs M/S KOBELCO CONSTRUCTION EQUIPMENT INDIA LIMITED,
ITA/1096/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA