Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
SHROFF TEXTILE EXPORTS,COIMBATORE vs ACIT NON CORPORATE CIRCLE 2, COIMBATORE
ITA 2161/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
V MEENAKSHI,CHENNAI vs ITO, NON CORPORATE WARD -7(4), CHENNAI
ITA 2152/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ITO, CORPORATE WARD-2(1), CHENNAI vs EUROFLORA BIOLAND PVT LTD, CHENNAI
ITA 2124/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
TRINITY'S CIEARING & SHIPPING AGENCIES,CHENNAI vs ITO, NON-CORPORATE WARD 12(3), CHENNAI
ITA 2122/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
TRINITY'S CLEARING AND SHIPPING AGENCIES,CHENNAI vs ITO, NON CORPORATE WARD 12(3), CHENNAI
ITA 2121/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
ASHOK GIRI,CHENNAI vs ACIT CORPORATE CIRCLE 3(2), CHENNAI
ITA 2060/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
RAKHI MISHRA,CHENNAI vs ITO, CHENNAI
ITA 176/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
TAKE SOLUTIONS LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 175/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
N.LATHA,CHENNAI vs ITO, CHENNAI
ITA 3481/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
M/S. SABARI ENTERPRISES,CHENNAI vs ITO, CHENNAI
ITA 2173/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
M/S. SUGUNA CHARITABLE TRUST,CHENNAI vs ITO, COIMBATORE
ITA 2135/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
M/S. SUGUNA CHARITABLE TRUST,CHENNAI vs ITO, COIMBATORE
ITA 2134/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
A.LALICHAN,CHENNAI vs ITO, CHENNAI
ITA 1878/CHNY/2016[2007-2008]Status: DisposedITAT ChennaiAY 2007-2008
M/S. CHENNAI PETROLEUM CORPORATION LTD.,CHENNAI vs ACIT, CHENNAI
ITA 1858/CHNY/2011[2004-05]Status: DisposedITAT ChennaiAY 2004-05
M/S. KHIVRAJ MOTORS (P) LTD.,CHENNAI vs ACIT, CHENNAI
ITA 808/CHNY/2009[2004-05]Status: DisposedITAT ChennaiAY 2004-05
M/S. KHIVRAJ AUTOMOBILES LTD.,CHENNAI vs ACIT, CHENNAI
ITA 807/CHNY/2009[2004-05]Status: DisposedITAT ChennaiAY 2004-05
ITO 25(3)(2), MUMBAI vs PRESIDENCY CHS, MUMBAI
ITA 6076/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SIDDHARTH STRUCTURALS,MUMBAI vs ITO 29(3)(4), MUMBAI
ITA 1607/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RAJESH G. MEHTA,MUMBAI vs ASST CIT CEN CIR 36, MUMBAI
ITA 235/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
RAJESH G. MEHTA,MUMBAI vs ASST CIT CEN CIR 36, MUMBAI
ITA 231/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
AMBUJA CEMENTS LTD,MUMBAI vs ASST CIT LTU, MUMBAI
ITA 2213/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT, NEW DELHI vs M/S SAINIK MINING & ALLIED SERVICES LTD, NEW DELHI
ITA 6880/DEL/2015[2013-14]Status: DisposedITAT DelhiAY 2013-14
ACIT, NEW DELHI vs M/S SAINIK MINING & ALLIED SERVICES LTD, NEW DELHI
ITA 6879/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S. LUMAX INDUSTRIES LTD.,NEW DELHI vs JCIT, NEW DELHI
ITA 6961/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. ASHOK KUMAR CHORDIA,NEW DELHI vs DCIT, NEW DELHI
ITA 5790/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. ASHOK KUMAR CHORDIA,NEW DELHI vs DCIT, NEW DELHI
ITA 5789/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
SH. ASHOK KUMAR CHORDIA,NEW DELHI vs DCIT, NEW DELHI
ITA 5788/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs M/S. GAURAV INTERNATIONAL, NEW DELHI
ITA 4806/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, NEW DELHI vs M/S. SGE ADVISORS (INDIA) PVT. LTD., NEW DELHI
ITA 2112/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
DCIT, NEW DELHI vs M/S. RIMJHIM ISPAT LTD., KANPUR
ITA 641/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06