Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
PR. COMMISSIONER OF INCOME-TAX - 6, vs NEW HORIZON BUILDWELL P. LTD.
ITA/1107/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
THE PR. COMMISSIONER OF INCOME TAX-4 vs GUJARAT GUARDIAN LTD.
ITA/1106/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX - 1 vs ANSAL HOUSING & CONSTRUCTION LTD.,
ITA/1104/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX - 1 vs ANSAL HOUSING & CONSTRUCTION LTD.,
ITA/1103/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
INDUS MOTORS COMPANY PVT. LTD vs THE DEPUTY COMMISSIONER OF INCOME TAX
ITA/4/2015ITAT Kerala
SHREE MULTAN JAIN SHWETAMBAR SABHA vs COMMISSIONER OF INCOME TAX EXEMPTIONS
ITA/219/2017ITAT Rajasthan
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 11 (I) BANGALORE vs M/S. ACE MULTI AXES SYSTEMS LTD.
CIVIL APPEAL No. 20854/2017ITAT SC
3 Judges
THE ITO, WARD-7(2)(4), AHMEDABAD vs SHRI PARESHKUMAR K. SHAH, AHMEDABAD
ITA 2777/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
THE MANNUR SERVICE CO-OP BANK LTD,PALAKKAD vs THE ADDL DIRECTOR OF INCOME TAX (INTELLIGENCE),KOCHI, KOCHI
ITA 319/COCH/2017[2011-12 to 13-14]Status: DisposedITAT Cochin
M/S.MATHIRAPPILLY SERVICE CO-OP BANK LTD, KOTHAMANGALAM,ERNAKULAM vs JT DIRECTOR OF INCOME TAX(INTELLIGENCE), KOCHI, KOCHI
ITA 317/COCH/2017[2011-12,12-13&13-14]Status: DisposedITAT Cochin
SHRI RAGHVENDRA GOSWAMI,BHOPAL vs THE ACIT-3(1), BHOPAL
ITA 113/IND/2016[2009-10]Status: DisposedITAT IndoreAY 2009-10
SRI. VINAY POTAGOLI, vs DR. DATTATREYA BUNT
CCC/100282/2017ITAT Karnataka
S.SUJATHA,H.B.PRABHAKARA SASTRY
Principal Commissioner of Income Tax -1 vs Y. R. Ramana
ITTA/751/2017ITAT Telangana
C.V.NAGARJUNA REDDY,T.AMARNATH GOUD
PR. COMMISSIONER OF INCOME-TAX - 6, vs NEW HORIZON BUILDWELL P. LTD.
ITA/1110/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
MR SYED YASEEN vs THE INCOME TAX OFFICER
ITA/768/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
PR. COMMISSIONER OF INCOME-TAX - 6, vs NEW HORIZON BUILDWELL P. LTD.
ITA/1109/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR. COMMISSIONER OF INCOME-TAX - 6, vs NEW HORIZON BUILDWELL P. LTD.
ITA/1108/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
THE COMMISSIONER OF INCOME TAX vs M/S SALORA INTERNATIONAL LTD.
ITA/432/2005ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
RAHEE GPT (JV),KOLKATA vs ACIT, CIR-33, KOLKATA, KOLKATA
ITA 1148/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
RAHEE GPT (JV),KOLKATA vs ACIT, CIR-33, KOLKATA, KOLKATA
ITA 1147/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
DCIT, CIR-14(2), KOLKATA, KOLKATA vs ASHAMANGAL PORTFOLIO PVT. LTD., HOWRAH
ITA 1083/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
SEETHARAM PRASAD NETTAM,CHENNAI vs DCIT, CHENNAI
ITA 408/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
K.BHANUMATHI,CHENNAI vs THE ACIT, NON CORPORATE CIRCLE -1, CHENNAI
ITA 2277/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
PRECISION EQUIPMENTS (CHENNAI) PVT LTD,CHENNAI vs ITO, CORPORATE WARD 5(2), CHENNAI
ITA 2269/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
LEELADHAR RUNGTA,CHENNAI vs ITO NCR 11(1), CHENNAI
ITA 2234/CHNY/2017[2014-15]Status: PendingITAT ChennaiAY 2014-15
PREMALATHA CHHAJED,CHENNAI vs ITO NCW 5(4), CHENNAI
ITA 2233/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
AMIT CHANDRAKANT DAVEY,CHENNAI vs ACIT NON CORPORATE CIRCLE 4(1), CHENNAI
ITA 2231/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
AMIT CHANDRAKANT DAVEY,CHENNAI vs ACIT NON CORPORATE CIRCLE 4(1), CHENNAI
ITA 2230/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
HEMANT KIRIT DAVEY,CHENNAI vs ACIT NON CORPORATE CIRCLE 4(1), CHENNAI
ITA 2229/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
VICHOOR BITU CHEMICALS,CHENNAI vs ACIT NON CORPORATE CIRCLE 6, CHENNAI
ITA 2204/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
