Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
M/S. KLG EDUCATIONAL SOCIETY,NEW DELHI vs CIT (EXEMPTIONS), LUCKNOW
ITA 2987/DEL/2017[]Status: DisposedITAT Delhi
JOHNSON MATTHEY PUBLIC LTD. COMPANY,GURGAON vs DCIT (INTERNATIONAL TAXATION), NEW DELHI
ITA 1143/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S. ANSAL LANDMARK TOWNSHIP (P) LTD., NEW DELHI
ITA 238/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
SKYLARK SECURITAS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5697/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. SV LIQUOR (INDIA) LTD., NEW DELHI
ITA 5330/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. SV LIQUOR (INDIA) LTD., NEW DELHI
ITA 5323/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. SV LIQUOR (INDIA) LTD., NEW DELHI
ITA 5322/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. SV LIQUOR (INDIA) LTD., NEW DELHI
ITA 5321/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S. SV LIQUOR (INDIA) LTD., NEW DELHI
ITA 5320/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S. SV LIQUOR (INDIA) LTD., NEW DELHI
ITA 5319/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT, NEW DELHI vs M/S. ANSAL LANDMARK TOWNSHIP LTD., NEW DELHI
ITA 4820/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. ALCATEL INDIA LTD., GURGAON
ITA 339/DEL/2012[2002-03]Status: DisposedITAT DelhiAY 2002-03
ALCATEL LUCENT INDIA LTD.,GURGAON vs ITO, NEW DELHI
ITA 298/DEL/2012[2002-03]Status: DisposedITAT DelhiAY 2002-03
JOINT DIRECTOR OF INCOME TAX (OSD), NEW DELHI vs M/S. WESTERN UNION FINANCIAL SERVICES INC., GURGAON
ITA 4956/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
WESTERN UNION FINANCIAL SERVICES INC.,GURGAON vs DDIT, NEW DELHI
ITA 5649/DEL/2010[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. NOKIA INDIA (P) LTD., GURGAON
ITA 2380/DEL/2010[2003-04]Status: PendingITAT DelhiAY 2003-04
COMMISSIONER OF INCOME TAX EXEMPTIONS vs M/S SETH RAMJI DAS MODI VIDHYA NIKETAN
ITA/280/2017ITAT Rajasthan
GREATER MOHALI AREA DEVELOPMENT AUTHORITY vs PRINCIPAL COMMISSIONER OF INCOME TAX-II AND ANR
CWP/26451/2017ITAT Punjab & Haryana
RUBYKON MANUFACTURING COMPANY vs COMMISSIONER OF INCOME TAX
ITA/55/2017ITAT Himachal Pradesh
PR.COMMISSIONER OF vs M/S PODAR EDUCATION TRUST
ITA/864/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
PR.COMMISSIONER OF vs M/S PODAR EDUCATION &
ITA/863/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
PR. COMMISSIONER OF vs SRI MOOKAMBIKA TEMPLE
ITA/540/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
THE PR. COMMISSIONER OF vs M/S MICROCHIP TECHNOLOGY (INDIA) PVT.LTD
ITA/240/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
PR. COMMISSIONER OF vs M/S NORTHERN OPERATING
ITA/218/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
PR COMMISSIONER OF INCOME TAX vs M/S GMR SPORTS PVT LTD.
ITA/194/2017ITAT Karnataka
ALOK ARADHE,M.G.S. KAMAL
Principal Commissioner Of Income Tax I vs M/S Swastik Coal Corportion Pvt. Ltd.
ITA/35/2017ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
PR COMMSIONER OF INCOEM TAX vs B.C. MANAGEMENT SERVICES PRIVATE LIMITED.
ITA/1117/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR. COMMISSIONER OF INCOME TAX -9 vs M/S UNITECH RESIDENTIAL RESORTS LIMITED
ITA/1116/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR. COMMISSIONER OF INCOME-TAX - 6, vs NEW HORIZON BUILDWELL P. LTD.
ITA/1112/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX - 1 vs ANSAL HOUSING & CONSTRUCTION LTD.,
ITA/1111/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
