Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
AMUDHA ANANDH,CHENNAI vs ITO, CHENNAI
ITA 3358/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
T.KANNIYA RANI,CHENNAI vs ITO, CHENNAI
ITA 3357/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
INDRAYANI SALES P.LTD,MUMBAI vs DCIT 10(1)(1), MUMBAI
ITA 2402/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 5(2)(1), MUMBAI vs KARP IMPEX LTD, MUMBAI
ITA 6761/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT 4(2)(1), MUMBAI vs OASIS SECURITIES LTD, MUMBAI
ITA 4547/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
IDEA CELLULAR LTD,MUMBAI vs PR. CIT 14, MUMBAI
ITA 360/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
OASIS SECURITIES LTD,MUMBAI vs ACIT 4(2), MUMBAI
ITA 3323/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
TATA COMMUNICATION LTD,MUMBAI vs DCIT RG 1(3), MUMBAI
ITA 225/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT 4 (2)(2), MUMBAI vs KAISHAR INTERIORS PVT. LTD., MUMBAI
ITA 2226/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT (EXEMPTION) - 1(1), MUMBAI vs GOREGAON SPORTS CLUB, MUMBAI
ITA 2141/MUM/2016[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ACIT (EXEMPTION) - 1(1), MUMBAI vs GOREGAON SPORTS CLUB, MUMBAI
ITA 2140/MUM/2016[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT 13(1)(2), MUMBAI vs UNITED ASPHALTERS P. LTD, MUMBAI
ITA 1823/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CEN CIR 4(2) CEN RG 4, MUMBAI vs SUNIL P MANTRI, MUMBAI
ITA 4865/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT TDS 1(2), MUMBAI vs DEUTSCHE BANK AG, MUMBAI
ITA 4029/MUM/2015[2012-13(27Q4)]Status: DisposedITAT Mumbai
MUKESH RAMANLAL GANDHI,MUMBAI vs ADDL CIT RG 19(2), MUMBAI
ITA 2712/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 15(2)(2), MUMBAI vs PADAM STEEL ENTERPRISES P.LTD, MUMBAI
ITA 1941/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CIR 3(3)(1), MUMBAI vs SICOM INVESTMENT & FINANCE LTD, MUMBAI
ITA 191/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SEZAL GLASS LTD,MUMBAI vs DCIT 9(3), MUMBAI
ITA 7040/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CEN CIR 3, MUMBAI vs SWAN ENERGY LTD, MUMBAI
ITA 6662/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
RESOURCE REALTY P.LTD,MUMBAI vs DCIT CIR 8(3), MUMBAI
ITA 5782/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
KRUPA LAND LTD,MUMBAI vs DCIT CEN CIR 39, MUMBAI
ITA 4832/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SHL ( INDIA) P.LTD,MUMBAI vs DCIT 3(3), MUMBAI
ITA 4092/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
M/S ELECTRONICS FOR IMAGING INDIA PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1)(2), BANGALORE
ITA 97/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
V.G.MANJUNATH,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(2)(1), BANGALORE
ITA 349/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
INCOME TAX OFFICER, TDS WARD - 18(2), BANGALORE vs M/S. LOKSEVA HOUSING CO-OP SOCIETY LTD., BENGALURU
ITA 219/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
W.S.BASHEER,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(4), BANGALORE
ITA 1928/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2)(2), BANGALORE vs M/S THE SENATE, BANGALORE
ITA 162/BANG/2017[2010-11]Status: DisposedITAT BangaloreAY 2010-11
TECHNICOLOR INDIA PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 1813/BANG/2016[2010-11]Status: DisposedITAT BangaloreAY 2010-11
BRAHMA SHREE NARAYANA GURUSWAMY VAIDIKA PRASTHISTANA R,MANGALORE vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1559/BANG/2016[]Status: DisposedITAT Bangalore
DISRUPTED BOI CONSISTING OF SRI. DASAPPA, SRI. RAMACHANDRAPPA & SRI. D. JAIRAJ,BANGALORE vs ITO, BANGALORE
ITA 273/BANG/2010[1986-87]Status: DisposedITAT BangaloreAY 1986-87