Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
WE CARE WELFARE SOCIETY,SARGUJA (C.G) vs JOINT. CIT, RANGE- KORBA, KORBA(CG)
ITA 31/BIL/2015[2009-10]Status: DisposedITAT RaipurAY 2009-10
CHHATTISGARH SABRI SEWA SANSTHAN,SARGUJA (C.G) vs JOINT. CIT, RANGE- KORBA, KORBA(CG)
ITA 30/BIL/2015[2009-10]Status: DisposedITAT RaipurAY 2009-10
DY. C.I.T.2(1), RAIPUR (CG) vs SHRI SHYAM INFRATECH, RAIPUR (CG)
ITA 388/BIL/2014[2010-11]Status: DisposedITAT RaipurAY 2010-11
I.T.O.2(1), RAIPUR vs SHRI K.RAVINDRANATHAN NAIR, RAIPUR
ITA 371/BIL/2014[2006-07]Status: DisposedITAT RaipurAY 2006-07
DY. C.I.T.1(2), RAIPUR (CG) vs M/S GODAWARI POWER & ISPAT LTD., RAIPUR (CG)
ITA 364/BIL/2014[2010-11]Status: DisposedITAT RaipurAY 2010-11
DY. C.I.T.1(2), RAIPUR (CG) vs M/S GODAWARI POWER & ISPAT LTD., RAIPUR (CG)
ITA 363/BIL/2014[2009-10]Status: DisposedITAT RaipurAY 2009-10
DY. C.I.T. 1(2), RAIPUR (CG) vs M/S HIRA FERRO ALLOYS LTD., RAIPUR
ITA 360/BIL/2014[2011-12]Status: DisposedITAT RaipurAY 2011-12
DY. C.I.T. 1(2), RAIPUR (CG) vs M/S HIRA FERRO ALLOYS LTD., RAIPUR
ITA 359/BIL/2014[2010-11]Status: DisposedITAT RaipurAY 2010-11
DY. C.I.T. 1(2), RAIPUR (CG) vs M/S HIRA FERRO ALLOYS LTD., RAIPUR
ITA 358/BIL/2014[2009-10]Status: DisposedITAT RaipurAY 2009-10
DY. C.I.T.1(1), RAIPUR (CG) vs SHRI MADANLAL LODHA, RAIPUR (CG)
ITA 349/BIL/2014[2011-12]Status: DisposedITAT RaipurAY 2011-12
DY. C.I.T.1(2), RAIPUR (CG) vs M/S BALDEV ALLOYS PVT. LTD., RAIPUR (CG)
ITA 348/BIL/2014[2011-12]Status: DisposedITAT RaipurAY 2011-12
D.C.I.T. CENTRAL CRICLE, RAIPUR vs M/S R.R.ENERGY LTD., RAIGARH(C.G)
ITA 231/BIL/2014[2012-13]Status: DisposedITAT RaipurAY 2012-13
D.C.I.T. CENTRAL CRICLE, RAIPUR vs M/S R.R.ENERGY LTD., RAIGARH(C.G)
ITA 230/BIL/2014[2011-12]Status: DisposedITAT RaipurAY 2011-12
D.C.I.T. CENTRAL CRICLE, RAIPUR vs M/S R.R.ENERGY LTD., RAIGARH(C.G)
ITA 229/BIL/2014[2010-11]Status: DisposedITAT RaipurAY 2010-11
D.C.I.T. CENTRAL CRICLE, RAIPUR vs M/S R.R.ENERGY LTD., RAIGARH(C.G)
ITA 228/BIL/2014[2009-10]Status: DisposedITAT RaipurAY 2009-10
D.C.I.T. CENTRAL CRICLE, RAIPUR vs M/S R.R.ENERGY LTD., RAIGARH(C.G)
ITA 227/BIL/2014[2008-09]Status: DisposedITAT RaipurAY 2008-09
D.C.I.T. CENTRAL CRICLE, RAIPUR vs M/S R.R.ENERGY LTD., RAIGARH(C.G)
ITA 226/BIL/2014[2007-08]Status: DisposedITAT RaipurAY 2007-08
D.C.I.T. CENTRAL CRICLE, RAIPUR vs M/S R.R.ENERGY LTD., RAIGARH(C.G)
ITA 225/BIL/2014[2006-07]Status: DisposedITAT RaipurAY 2006-07
SHOUKAT AHAMED MAKHUBHAI,RATNAGIRI vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 508/PUN/2015[2011-12]Status: DisposedITAT PuneAY 2011-12
V S R B MEMORIAL TRUST,VISAKHAPATNAM vs CIT(EXEMPTION), HYDERABAD
ITA 524/VIZ/2017[-]Status: DisposedITAT Visakhapatnam
EKTABEN RINAMKUMAR SHAH,SURAT vs THE INCOME TAX OFFICER, WARD-2(2)(5), SURAT
ITA 3385/AHD/2016[2008-09]Status: DisposedITAT SuratAY 2008-09
M/S. RAJ TECHNOLOGIES,SURAT vs THE INCOME TAX OFFICER WARD-6(2), SURAT
ITA 2274/AHD/2013[2008-09]Status: DisposedITAT SuratAY 2008-09
SHRI GOVIND CHITLANGIA,KISHANGARH vs INCOME TAX OFFICER, WARD-2, KISHANGARH
ITA 768/JPR/2017[2010-11]Status: DisposedITAT JaipurAY 2010-11
SHANTHINARAYANA vs PUSHPA RAMU
WP/1488/2017ITAT Karnataka
A.S.BOPANNA
ITO, CHENNAI vs OPG ENERGY (P) LTD., CHENNAI
ITA 466/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
SURESH RAGHURAMAN,CHENNAI vs ACIT, CHENNAI
ITA 365/CHNY/2017[2011-2012]Status: DisposedITAT ChennaiAY 2011-2012
SANGEETHA KESAV MALKHEDE,CHENNAI vs DCIT, CHENNAI
ITA 313/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
QUESTNET ENTERPRISES INDAI PVT. LTD.,CHENNAI vs ACIT CIRCLE 1, VELLORE
ITA 2031/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
DCIT CORPORATE CIRCLE 2(2), CHENNAI vs INDUS FINANCE CORPORATION LIMITED, CHENNAI
ITA 1683/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
VESTAS WIND TECHNOLOGY INDIA PRIVATE LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1408/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
