Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
DCIT, BANGALORE vs M/S VOLVO INDIA PRIVATE LIMITED, BANGALORE
ITA 834/BANG/2014[2007-08]Status: DisposedITAT BangaloreAY 2007-08
DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs M/S BHARAT INFRA TECH (P)LTD, BANGALORE
ITA 1442/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S FAIRY FOOD PRODUCTS P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1131/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S FAIRY FOOD PRODUCTS P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1130/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
DCIT, BANGALORE vs M/S GENEVA FINE PUNCH ENCLOSURES LTD., BANGALORE
ITA 1560/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ITO vs M/S INTEGRAL INDIA SOFTWARE DEVELOPMENT CENTRE,
ITA 1350/BANG/2013[2005-06]Status: DisposedITAT BangaloreAY 2005-06
THE KARNATAKA BANK LTD.,MANGALORE vs DCIT, MANGALORE
ITA 1335/BANG/2013[2011-12]Status: DisposedITAT BangaloreAY 2011-12
ACIT, MANGALORE vs M/S KARNATAKA BANK LTD., MANGALORE
ITA 1265/BANG/2013[2011-12]Status: DisposedITAT BangaloreAY 2011-12
DCIT, BANGALORE vs M/S NIRVANA BUSINESS SOLUTIONS PVT. LTD., BANGALORE
ITA 171/BANG/2012[2004-05]Status: DisposedITAT BangaloreAY 2004-05
ACIT, MANGALORE vs M/S KARNATAKA BANK LTD., MANGALORE
ITA 1397/BANG/2012[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ACIT, MANGALORE vs M/S KARNATAKA BANK LTD., MANGALORE
ITA 1396/BANG/2012[2009-10]Status: DisposedITAT BangaloreAY 2009-10
THE KARNATAKA BANK LTD.,MANGALORE vs DCIT, BANGALORE
ITA 1335/BANG/2012[2010-11]Status: DisposedITAT BangaloreAY 2010-11
THE KARNATAKA BANK LTD.,MANGALORE vs DCIT, BANGALORE
ITA 1334/BANG/2012[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ACIT, MANGALORE vs M/S KARNATAKA BANK LTD., MANGALORE
ITA 753/BANG/2011[2008-09]Status: DisposedITAT BangaloreAY 2008-09
SHELL APPARELS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
ITA 2032/BANG/2017[2004-05]Status: DisposedITAT BangaloreAY 2004-05
SILICON CITY EDUCATION TRUST,BANGALORE vs INCOME TAX OFFICER WARD- 3, BANGALORE
ITA 1951/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE vs M/S MFAR HOLDINGS PVT LTD, BANGALORE
ITA 1443/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
BRILLIO TECHNOLOGIES PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 518/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
DCIT, BANGALORE vs M/S BRILLIO TECHNOLOGIES PVT. LTD., BANGALORE
ITA 478/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
THE COMMISSIONER OF INCOME TAX vs JACOB C LUKE
ITA/1627/2009ITAT Kerala
M/S INDIAN SUGAR & GENERAL IND vs COMMISSIONER OF INCOME TAX
ITA/750/2005ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
COMMISSIONER OF INCOME TAX DEL vs M/S MAXOPP INVESTMENT LTD.
ITA/656/2005ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-2, vs M/S. BHARAT HOTELS LTD.
ITA/50/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE PR COMMISSIONER OF INCOME TAX CENTRAL LUDH vs PREM PAL GANDHI C/O KC TOWER CHD ROAD NAWANSHAHAR
ITA/95/2017ITAT Punjab & Haryana
PR COMMISSIONER OF INCOME TAX-I CHANDIGARH vs M/S SRBS ENTERTAINMENT CHANDIGARH
ITA/280/2016ITAT Punjab & Haryana
A.C.I.T.. 2(1), RAIPUR vs M/S ANUPCHAND TILOKCHAND JEWELLERS P. LRD, RAIPUR
ITA 74/BIL/2015[2005-06]Status: DisposedITAT RaipurAY 2005-06
I.T.O. WARD -3(1), RAIPUR vs SHRI MEGHRAJ PRAJAPATI, RAIPUR
ITA 50/BIL/2015[2009-10]Status: DisposedITAT RaipurAY 2009-10
SURGUJA GYANODAYA ASSOCIATION,SURAJPUR (CG) vs JOINT. CIT, RANGE- KORBA, KORBA(CG)
ITA 34/BIL/2015[2009-10]Status: DisposedITAT RaipurAY 2009-10
SURGUJA GYANODAYA ASSOCIATION,SURAJPUR (CG) vs JOINT. CIT, RANGE- KORBA, KORBA(CG)
ITA 33/BIL/2015[2008-09]Status: DisposedITAT RaipurAY 2008-09
SURGUJA SEVA UNNATI SANSTHAN,SARGUJA (C.G) vs JOINT. CIT, RANGE- KORBA, KORBA(CG)
ITA 32/BIL/2015[2009-10]Status: DisposedITAT RaipurAY 2009-10
