M/S INDIAN SUGAR & GENERAL IND vs. COMMISSIONER OF INCOME TAX

$~R-45 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 750/2005 M/S. INDIAN SUGAR & GENERAL INDUSTRY EXPORT IMPORT CORPORATION LTD.

..... Appellant Through: None

versus

COMMISSIONER OF INCOME TAX

.....Respondent Through: None

CORAM: HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE CHANDER SHEKHAR

O R D E R %

18.01.2018

None appears for the appellant. It appears that the issue is covered by the decision of the Supreme Court. The appeal is dismissed in default.

SANJIV KHANNA, J

CHANDER SHEKHAR, J JANUARY 18, 2018 tp