Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
VELLALAR EDUCATIIONAL TRUST,ERODE vs ITO, SALEM
ITA 1402/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
PARAMASIVAM PALANISWAMY CHARITABLE TRUST,ERODE vs ITO, SALEM
ITA 1401/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
V.KASI VISWANATHAN,CHENNAI vs ITO, CHENNAI
ITA 1396/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
RC GOLDEN GRANITES PVT LTD.,CHENNAI vs ITO, CHENNAI
ITA 1373/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
KDH INVESTMENTS PVT. LTD.,MUMBAI vs DCIT, CHENNAI
ITA 1212/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DCIT, PONDICHERRY vs SPI TECHNOLOGIES INDIA P. LTD., PONDICHERRY
ITA 1079/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
MEPCO SCHLENK ENGINEERING COLLEGE COMMITTEE,SIVAKASI vs DCIT, COIMBATORE
ITA 1035/CHNY/2017[2013-2014]Status: DisposedITAT ChennaiAY 2013-2014
DCIT, MADURAI vs MILAN TEXTILE ENTERPRISES PVT. LTD., MADURAI
ITA 523/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, MADURAI vs MILAN TEXTILE ENTERPRISES PVT. LTD., MADURAI
ITA 522/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DCIT, MADURAI vs MILAN TEXTILE ENTERPRISES PVT. LTD., MADURAI
ITA 521/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
K. PONDURAI,CHENNAI vs DCIT, TAMBARAM
ITA 3469/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ITO, CHENNAI vs OPG ENERGY PVT LTD., CHENNAI
ITA 3415/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DCIT, CHENNAI vs M/S. TAMIL NADU TENNIS ASSOCIATION, CHENNAI
ITA 2559/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DCIT, CHENNAI vs M/S. TAMIL NADU TENNIS ASSOCIATION, CHENNAI
ITA 2558/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, CHENNAI vs AURO MIRA ENERGY COMPANY PVT LTD., CHENNAI
ITA 1960/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
LAMIKA EDUCATIONAL AND CHARITABLE TRUST,CHENNAI vs ITO, COIMBATORE
ITA 1930/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, PONDICHERRY vs SPI TECHNOLOGIES INDIA P. LTD., PONDICHERRY
ITA 1815/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
KOVAI MEDICAL CENTER RESEARCH AND EDUCATIONAL TRUST,COIMBATORE vs ITO, COIMBATORE
ITA 1783/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
INDIRA INDUSTRIES,RANIPET vs ACIT, VELLORE
ITA 1262/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DCIT, MADURAI vs MILAN, MADURAI
ITA 2234/CHNY/2015[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT, MADURAI vs MILAN, MADURAI
ITA 2233/CHNY/2015[2007-08]Status: DisposedITAT ChennaiAY 2007-08
DCIT, MADURAI vs MILAN, MADURAI
ITA 2232/CHNY/2015[2006-07]Status: DisposedITAT ChennaiAY 2006-07
DCIT, MADURAI vs MILAN, MADURAI
ITA 2231/CHNY/2015[2005-06]Status: DisposedITAT ChennaiAY 2005-06
DCIT, TRICHY vs JENNYS HOTEL PVT. LTD., TRICHY
ITA 1657/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ACIT, TRICHY vs JENNYS HOTEL PVT. LTD., TRICHY
ITA 1350/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ACIT, TRICHY vs JENNYS HOTEL PVT. LTD., TRICHY
ITA 1349/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ACIT, TRICHY vs JENNYS HOTEL PVT. LTD., TRICHY
ITA 1348/CHNY/2014[2003-04]Status: DisposedITAT ChennaiAY 2003-04
C.S.WATWANI-HUF,MUMBAI vs INCOME TAX OFFICER-WARD 24(1)(4), MUMBAI
ITA 5736/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
RAJESH LAXMANDAS HARGUANI,MUMBAI vs INCOME TAX OFFICER WARD 3(2), MUMBAI
ITA 4954/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
WEISSER TRADING COMPANY PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX-1(3)(2), MUMBAI
ITA 4657/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
