Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
ITO WD 1 (2)(2), MUMBAI vs SUDHEER OMPRAKASH BAHL, MUMBAI
ITA 4525/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KETAN LALITCHAND SHAH,MUMBAI vs INCOME TAX OFFICER, WARD - 30(2)(1), MUMBAI
ITA 4479/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MOHAMMED SALIM F. CHOHAN,MUMBAI vs ACIT 15(3), MUMBAI
ITA 1473/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 3(2)(2), MUMBAI vs MILLENNIUM APPLIANCES INDIA LTD, MUMBAI
ITA 5149/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
NAVKAR ISPAT LTD,MUMBAI vs DCIT CEN CIR 13, MUMBAI
ITA 6148/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MUKESH KANTILAL SHAH,MUMBAI vs ITO 16(2)(2), MUMBAI
ITA 6045/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
D.E. SHAW INDIA ADVISORY SERVICES PVT. LTD.,NEW DELHI vs ADDL. CIT, SPECIAL RANGE- 3, NEW DELHI
ITA 6735/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
DARCL LOGISTICS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 697/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT, NEW DELHI vs SH. SAJJAN SINGH, RAJASTHAN
ITA 6640/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT, NEW DELHI vs M/S. ACB INDIA LTD., NEW DELHI
ITA 5312/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
ACIT, NEW DELHI vs M/S. ACB INDIA LTD., NEW DELHI
ITA 5311/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT, NEW DELHI vs M/S. ACB INDIA LTD., NEW DELHI
ITA 5310/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S. GEE ISPAT PVT. LTD., NEW DELHI
ITA 420/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs M/S. ARYAN ISPAT & POWER PVT. LTD., NEW DELHI
ITA 3227/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT, NEW DELHI vs SH. SAJJAN SINGH, JAIPUR
ITA 3226/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
EXPRESS DRILLING SYSTEMS LLC,NEW DELHI vs ADIT (INTERNATIONAL TAXATION), DEHRADUN
ITA 1567/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
EXPRESS DRILLING SYSTEMS LLC,NEW DELHI vs ADIT (INTERNATIONAL TAXATION), DEHRADUN
ITA 1566/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs SHRI DEEPAK DUGGAL, NEW DELHI
ITA 6436/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. MAYANK TRADERS PVT. LTD., NEW DELHI
ITA 6256/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
SHRI DEEPAK JAIN,DELHI vs ITO, NEW DELHI
ITA 5973/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. SHRI TIRUPATI HOLDINGS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5114/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. GEE ISPAT PVT. LTD.,NEW DELHI vs CIT, NEW DELHI
ITA 3794/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
CEVA FREIGHT INDIA PRIVATE LTD.,GURGAON vs DCIT, NEW DELHI
ITA 4956/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
LANDMARK GRAPHICS CORPORATION,NEW DELHI vs ASSISTANT DIRECTOR OF INCOME TAX, DEHRADUN
ITA 5285/DEL/2010[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, FARIDABAD vs M/S ECO AUTO COMPONENTS LMITED, FARIDABAD
ITA 1967/DEL/2009[2005-06]Status: DisposedITAT DelhiAY 2005-06
NATIONAL TRAVEL SERVICES vs COMMISSIONER OF INCOME TAX DELHI VIII
C.A. No.-002068-002071 - 2012ITAT SC
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
DR. JOSE JULIO D'COSTA., vs COMMISSIONER OF INCOME TAX, BANGALORE.,
RUIT/24/2016ITAT Bombay
SARA PROENCA vs INCOME-TAX OFFICER,
TXA/6/2012ITAT Bombay
THE COMMISSIONER OF INCOME TAX vs M/S PUNJAB NATIONAL BANK
ITA/729/2005ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
COMMISSIONER OF INCOME TAX DEL vs RAKESH GUPTA
ITA/604/2005ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
