Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
N.BASKAR,CHENNAI vs ACIT NON CORPORATE CIRCLE 16, CHENNAI
ITA 2104/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
SAKTHI SUGARS LIMITED,CHENNAI vs DCIT CORPORATE CIRCLE 1(2), CHENNAI
ITA 1547/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
R.CHANDRASEKAR,CHENNAI vs ITO, CHENNAI
ITA 772/CHNY/2016[2011-2012]Status: DisposedITAT ChennaiAY 2011-2012
DCIT, MADURAI vs M/S. RAJAPALAYAM MILLS LTD., RAJAPALAYAM
ITA 3165/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
M/S. ETHNIC JEWELS,CHENNAI vs ITO, CHENNAI
ITA 2702/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
SWAMI SATCHIDANANDA FOUNDATION,CHENNAI vs ITO, COIMBATORE
ITA 1768/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
SWAMI SATCHIDANANDA FOUNDATION,CHENNAI vs ITO, COIMBATORE
ITA 1767/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
AARTI INDUSTIRES LTD,MUMBAI vs DCIT RG 10(3), MUMBAI
ITA 4371/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
NATIONAL INSTITUTE OF BANK MANAGEMENT,MUMBAI vs ACIT (EXEMPTION) - 2(1), MUMBAI
ITA 2915/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
NATIONAL INSTITUTE OF BANK MANAGEMENT,MUMBAI vs ADIT (EXEMPTION) -II (2), MUMBAI
ITA 2914/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
NATIONAL INSTITUTE OF BANK MANAGEMENT,MUMBAI vs ADIT (EXEMPTION) -II (2), MUMBAI
ITA 2913/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 1(1)(1), MUMBAI vs BDS PROJECTS P.LTD, MUMBAI
ITA 5684/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 1(1)(1), MUMBAI vs BDS PROJECTS P. LTD, MUMBAI
ITA 5093/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
FAIZAL ABDUL KHAN,MUMBAI vs ITO WD 25(1)(1), MUMBAI
ITA 3677/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
LILAVATI KIRTILAL MEHTA MEDICAL TRUST,MUMBAI vs ITO (TDS) 2(4), MUMBAI
ITA 6727/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
LILAVATI KIRTILAL MEHTA MEDICAL TRUST,MUMBAI vs ITO (TDS) 2(4), MUMBAI
ITA 6726/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
LILAVATI KIRTILAL MEHTA MEDICAL TRUST,MUMBAI vs ITO (TDS) 2(4), MUMBAI
ITA 6725/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
LILAVATI KIRTILAL MEHTA MEDICAL TRUST,MUMBAI vs ITO (TDS) 2(4), MUMBAI
ITA 6724/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
LILAVATI KIRTILAL MEHTA MEDICAL TRUST,MUMBAI vs ITO (TDS) 2(4), MUMBAI
ITA 6723/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
LILAVATI KIRTILAL MEHTA MEDICAL TRUST,MUMBAI vs ITO (TDS) 2(4), MUMBAI
ITA 6722/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ADIT (E) II(2), MUMBAI vs NATIONAL INSTITUTE OF BANK MANAGEMENT, MUMBAI
ITA 2506/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MILTONS P.LTD,MUMBAI vs ASST CIT 6(3), MUMBAI
ITA 1279/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MADHUSHA HOLDINGS P.LTD,MUMBAI vs ITO 3(2)(2), MUMBAI
ITA 6676/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MADHUSHA HOLDINGS P.LTD,MUMBAI vs ITO 3(2)(2), MUMBAI
ITA 6675/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 2(1), MUMBAI vs IDBI FEDERAL LIFE INSURANCE CO. LTD, MUMBAI
ITA 1562/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SUNIL V SAIYA,MUMBAI vs ACIT 12(1), MUMBAI
ITA 5650/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
B.G. SHARMA (DECEASED) ( BY L/H SHRI MUKESH B SHARMA),MUMBAI vs ITO 14(3)(1), MUMBAI
ITA 387/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
LARSEN & TOUBRO INFOTECH LTD,MUMBAI vs DCIT CIR 2(2), MUMBAI
ITA 1886/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
MAHARASHTRA STAE ROAD DEVELOPMENT CORPORATION TD,MUMBAI vs DCIT 5(2), MUMBAI
ITA 4900/MUM/2011[2002-03]Status: DisposedITAT MumbaiAY 2002-03
DCIT 5(2), MUMBAI vs MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD, MUMBAI
ITA 4519/MUM/2011[2002-03]Status: DisposedITAT MumbaiAY 2002-03
