Recent Judgments

M/S.TANGLIN DEVELOPMENTS LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

C.I.T.UDAIPUR vs M/S CHETAK ENTERPRISES PVT.LTD.

HANUMAN SINGH HITENDRA TAK vs A.C.I.T.CIRCLE-2,UDAIPUR

THE COMMISSIONER OF INCOME TAX CENTRAL vs SMT AJANTA SANYAL W/O SRI DIPENDU SANYAL

HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE AMITAV K. GUPTA

THE COMMISSIONER OF INCOME TAX CENTRAL vs SMT AJANTA SANYAL W/O SRI DIPENDU SANYAL

HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE AMITAV K. GUPTA

THE COMMISSIONER OF INCOME TAX CENTRAL vs SMT AJANTA SANYAL W/O SRI DIPENDU SANYAL

HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE AMITAV K. GUPTA

C.I.T.UDAIPUR vs M/S TIRUPATI MICROTECH PVT.LTD.

C.I.T.UDAIPUR vs M/S TIRUPATI MICROTECH PVT.LTD.

C.I.T. II JODHPUR vs M/S BHARAT ART and CRAFTS

M/S BOTHRA INTERNATIONAL vs I.T.O.WARD-1,3,JODHPUR

M/S RAJ.ARTS and CRAFTS HOUSE vs I.T.O.WARD-13JODHPUR

M/S SHEHAWATI ART EXPORTS vs I.T.O.WARD-12JODHPUR

PATRAM BISHNOI vs I.T.O., WARD-13 JODHPUR

C.I.T.-1,JODHPUR vs M/S BOTHRA INTERNATIONAL

M/S BOTHRA INTERNATIONAL vs I.T.O.WARD,3,JODHPUR

C.I.T.-1,JODHPUR vs M/S BOTHRA INTERNATIONAL

C.I.T.UDAIPUR vs M/S GEETANJALI EDUCATION SOCIETY

C.I.T.UDAIPUR vs GEETANJALI EDUCTION SOCIETY

DR.A.V.SREEKUMAR vs THE COMMISSIONER OF INCOME TAX

C.I.T.CENTRAL,JAIPUR vs OM PRAKASH KAILASH KUMAR

RISHI RAM vs COMMISSIONER OF INCOME TAX,AAYAKAR BHAWAN,SECTOR-12,KARNAL

C.I.T.UDAIPUR vs GEETANJALI EDUCATIONAL SOCIETY

DIRECTOR OF INCOME TAX vs HERSH W.CHADHA

C.I.T.UDAIPUR vs M/S GEETANJALI EDU.SOC.

ANIL C. MHASKE,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,

INCOME-TAX OFFICER vs MRS. MANISHA CHIMBALKAR, PUNE

HEERA PETROCHEMICASL PVT. LTD.,DHULE vs ASSISTANT COMMISSIONER OF INCOME-TAX,

HEERA PETROCHEMICASL PVT. LTD.,DHULE vs ASSISTANT COMMISSIONER OF INCOME-TAX,

HEERA PETROCHEMICASL PVT. LTD.,DHULE vs ASSISTANT COMMISSIONER OF INCOME-TAX,

HEERA PETROCHEMICALS PVT. LTD.,DHULE vs ASSISTANT COMMISSIONER OF INCOME-TAX,