Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,061 total)

MR. ABHIJIT SUBHASH GAIKWAD,PUNE vs DY. CIT, CENTRAL CIRCLE 2(1), PUNE

ITA 921/PUN/2013[2004-05]Status: DisposedITAT PuneAY 2004-05
25/1/2018

MR. VIMALKUMAR JEEVRAJ NAHAR,HYDERABAD vs ACIT, CENTRAL CIRCLE 1(1), PUNE

ITA 1364/PUN/2013[2010-11]Status: DisposedITAT PuneAY 2010-11
25/1/2018

MR. VIMALKUMAR JEEVRAJ NAHAR,HYDERABAD vs ACIT, CENTRAL CIRCLE 1(1), PUNE

ITA 1363/PUN/2013[2008-09]Status: DisposedITAT PuneAY 2008-09
25/1/2018

MR. VIMALKUMAR JEEVRAJ NAHAR,HYDERABAD vs ACIT, CENTRAL CIRCLE 1(1), PUNE

ITA 1362/PUN/2013[2007-08]Status: DisposedITAT PuneAY 2007-08
25/1/2018

ACIT, PUNE vs SHRI VIMALKUMAR JEEVRAJ NAHAR,

ITA 1349/PUN/2013[2010-11]Status: DisposedITAT PuneAY 2010-11
25/1/2018

ACIT, PUNE vs SHRI VIMALKUMAR JEEVRAJ NAHAR,

ITA 1348/PUN/2013[2008-09]Status: DisposedITAT PuneAY 2008-09
25/1/2018

ACIT, PUNE vs SHRI VIMALKUMAR JEEVRAJ NAHAR,

ITA 1347/PUN/2013[2007-08]Status: DisposedITAT PuneAY 2007-08
25/1/2018

M/S. SWAMY VEVEKANANDA EDUCATIONAL SOCIETY,JAGGAMPETA vs THE CIT(EXEMPTIONS), HYDERABAD

ITA 23/VIZ/2017[]Status: DisposedITAT Visakhapatnam
25/1/2018

R. RAMA KRISHNA RAJU,VISAKHAPATNAM vs THE ACIT, VISAKHAPATNAM

ITA 156/VIZ/2016[2008-2009]Status: DisposedITAT VisakhapatnamAY 2008-2009
25/1/2018

THE ACIT, ELURU vs M/S. THE DISTRICT CO - OPERATIVE CENTRAL BANK LTD., ELURU

ITA 269/VIZ/2015[2011-12]Status: DisposedITAT VisakhapatnamAY 2011-12
25/1/2018

THE DISTRICT CO-OPERATIVE CENTRAL BANK LTD.,ELURU vs THE ACIT, ELURU

ITA 524/VIZ/2014[2010-11]Status: DisposedITAT VisakhapatnamAY 2010-11
25/1/2018

THE DISTRICT CO-OPERATIVE CENTRAL BANK LTD.,ELURU vs THE ACIT, VISAKHAPATNAM

ITA 515/VIZ/2014[2007-08]Status: DisposedITAT VisakhapatnamAY 2007-08
25/1/2018

THE ACIT,CIRCLE - 1, RAJAHMUNDRY vs M/S. SAMPAT KUMAR BANG, RAJAHMUNDRY

ITA 166/VIZ/2013[2009-10]Status: DisposedITAT VisakhapatnamAY 2009-10
25/1/2018

THE ITO, WARD-2, ELURU, ELURU vs M/S THE DISTRICT CO-OPERATIVE CENTRAL BANK LTD., ELURU

ITA 78/VIZ/2012[2008-09]Status: DisposedITAT VisakhapatnamAY 2008-09
25/1/2018

M/S THE DISTRICT CO-OPERATIVE CENTRAL BANK LTD.,ELURU vs THE ITO, WARD-2, ELURU, ELURU

ITA 50/VIZ/2012[2008-09]Status: DisposedITAT VisakhapatnamAY 2008-09
25/1/2018

M/S THE DISTRICT CO-OPERATIVE CENTRAL BANK LTD.,ELURU vs THE ITO, WARD-2, ELURU, ELURU

ITA 49/VIZ/2012[2007-08]Status: DisposedITAT VisakhapatnamAY 2007-08
25/1/2018

THE ACIT., CIRCLE - 1, ELURU, ELURU vs M/S THE DISTRICT CO-OPERATIVE CENTRAL BANK LTD., ELURU

ITA 476/VIZ/2012[2009-2010]Status: DisposedITAT VisakhapatnamAY 2009-2010
25/1/2018

M/S. SCHOELLER ALLIBERT TIME MATERIALS HANDLING SOLUTIONS LTD. (FORMERLY SCHOELLER ARCA TIME MATERIALS HANDLING SOLUTIONS LTD.),DAMAN vs THE INCOME TAX OFFICER, DAMAN WARD, NANI DAMAN

ITA 2576/AHD/2016[2011-12]Status: DisposedITAT SuratAY 2011-12
25/1/2018

NANDI FASHION PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-1(1)(4), SURAT

ITA 2439/AHD/2016[2012-13]Status: DisposedITAT SuratAY 2012-13
25/1/2018

THE DY. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE-2, AHMEDABAD vs SADGURU SWAMI AKHANDANAND MEMORIAL CHARITABLE TRUST, VALSAD

ITA 2128/AHD/2016[2012-13]Status: DisposedITAT SuratAY 2012-13
25/1/2018

M/S. SCHOELLER ALLIBERT TIME MATERIALS HANDLING SOLUTIONS LTD.(FORMERLY SCHOELLER ARCA TIME MATERIALS HANDLING SOLUTIONS LTD.),NANI DAMAN vs THE INCOME TAX OFFICER, DAMAN WARD, NANI DAMAN

ITA 1503/AHD/2016[2011-12]Status: DisposedITAT SuratAY 2011-12
25/1/2018

SHRI BALDEVBHAI BHIKHABHAI PATEL,SURAT vs THE ADDL. CIT, RANGE-3, SURAT

ITA 539/AHD/2015[2006-07]Status: DisposedITAT SuratAY 2006-07
25/1/2018

SHRI MUKESH GAMANBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-6(3), SURAT

ITA 464/AHD/2015[2008-09]Status: DisposedITAT SuratAY 2008-09
25/1/2018

SHREE PADMAVATI DEVELOPERS,SILVASSA vs THE INCOME TAX OFFICER, VAPI WARD-3, VAPI

ITA 2435/AHD/2015[2010-11]Status: DisposedITAT SuratAY 2010-11
25/1/2018

SHRI PRAVINCHANDRA ISHWARLAL RANA,SURAT vs THE INCOME TAX OFFICER, WARD-2(3), ( NOW WARD-1(2)(4)), SURAT

ITA 2151/AHD/2015[2008-09]Status: DisposedITAT SuratAY 2008-09
25/1/2018

SHRI DEVJIBHAI JOGIBHAI TANDEL,NANI DAMAN vs THE INCOME TAX OFFICER,WARD-4, NANI DAMAN

ITA 2136/AHD/2015[2008-09]Status: DisposedITAT SuratAY 2008-09
25/1/2018

STATE BANK OF INDIA,VRINDAVAN vs CIT APPEALS 1, AGRA

ITA 65/AGR/2017[2012-13]Status: DisposedITAT AgraAY 2012-13
25/1/2018

SHRI SIYARAM YADAV,MAINPURI vs ITO 2(5), MAINPURI

ITA 117/AGR/2017[2011-12]Status: DisposedITAT AgraAY 2011-12
25/1/2018

M/S RAJASTHAN AGENCIES PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-3-2, JAIPUR

ITA 681/JPR/2017[2012-13]Status: DisposedITAT JaipurAY 2012-13
25/1/2018

M/S RAJASTHAN AGENCIES PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-3-2, JAIPUR

ITA 680/JPR/2017[2011-12]Status: DisposedITAT JaipurAY 2011-12
25/1/2018