Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,673 total)
C I T KOTA vs SHRI GOPI LAL
ITA/132/2014ITAT Rajasthan
C.I.T.-TDS,JAIPUR vs M/S SHREE INDIA SINO GUMS P LTD.
ITA/28/2013ITAT Rajasthan
C.I.T. CENTRAL, JAIPUR vs SHANTI LAL JAIN
ITA/133/2013ITAT Rajasthan
ITO, WARD-3(1), HYDERABAD, HYDERABAD vs SARANYA ELECTRONICS PRIVATE LIMITED, HYDERABAD, HYDERABAD
ITA 386/HYD/2017[2012-13]Status: DisposedITAT HyderabadAY 2012-13
PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI vs METRO INSTITUTE OF MEDICAL SCIENCES PVT. LTD.
ITA/133/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
SH. SURINDER MALIK vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/1113/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- 1, vs M/S ADAMINE CONSTRUCTION PVT. LTD.,
ITA/130/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-3, NEW DELHI vs STC DEVELOPERS PVT. LTD.
ITA/131/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
MAGICK WOODS EXPORTS PRIVATE LIMITED,KANCHEEPURAM vs DCIT, CHENNAI
ITA 871/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
INDIRA GANESAN EDUCATIONAL AND CHARITABLE TRUST,TRICHY vs DCIT, TRICHY
ITA 250/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
MR. J. MUTHUKUMAR,CHENNAI vs ITO, INTL. TAXATION, WARD 1(2), CHENNAI
ITA 2203/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
THE INCOME TAX OFFICER, WARD -4, PUDUCHERRY vs KALAPET PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD., PONDICHERRY
ITA 2190/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
JAYKALA EXPORTS,MUMBAI vs ITO 31(2)(1), MUMBAI
ITA 3488/MUM/2018[2007-08]Status: DisposedITAT MumbaiAY 2007-08
RAMNIKLAL BROTHERS,THANE vs ITO WD 3(2), THANE
ITA 3155/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
AAS MOHAMMED KHAN,MUMBAI vs ITO 26(1)(1), MUMBAI
ITA 1758/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 9(1)(2), MUMBAI vs ARTEK SURFIN CHEMICLS P.LTD, MUMBAI
ITA 4415/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
LAXMI BOARD AND PAPER MILL LTD,MUMBAI vs ACIT 10(2), MUMBAI
ITA 2018/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MUMBAI CRICKET ASSOCIATION,MUMBAI vs ADDL.D.I.T.(E) RG.1, MUMBAI
ITA 4533/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
PR COMMISSIONER OF INCOME TAX JAIPUR-II vs M/S JAIPUR ZILA DUGADH UTPADAK SAHAKARI
ITA/9/2018ITAT Rajasthan
CHHABINDRA BEHERA vs COMMNR.OF INCOME TAX
ITA/18/2016ITAT Orissa
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
SANKARAN RANTNAN.C vs CENTRAL BOARD OF DIRECT TAXES
WP(C)/3837/2018ITAT Kerala
THE ANGADIPPURAM SERVICE CO-OPERATIVE BANK LTD. vs COMMISSIONER OF INCOME TAX, KOZHIKODE
WP(C)/3878/2018ITAT Kerala
THE PERINTHALMANNA CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LIMITED vs THE COMMISSIONER OF INCOME TAX(APPEALS)
WP(C)/3833/2018ITAT Kerala
THE THANCHINGANADAM SERVICE CO-OPERATIVE BANK LTD. vs THE COMMISSIONER OF INCOME TAX
WP(C)/3801/2018ITAT Kerala
THE ELEMKULAM SERVICE CO-OPERATIVE BANK LTD NO. F 1536. vs THE COMMISSIONER OF INCOME TAX (APPEALS)
WP(C)/3845/2018ITAT Kerala
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs MKR CONSTRUCTION (P) LTD.
ITA/126/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
Commissioner Of Income Tax vs Rishabh Foundation Trust
TAXC/166/2017ITAT Chhattisgarh
Joint Commissioner Of Income Tax vs South Eastern Coalfields Limited
TAXC/14/2017ITAT Chhattisgarh
THE ITO, WARD-1, NA
ITA 1011/AHD/2017[2012-13]Status: DisposedITAT SuratAY 2012-13
SHRI ASHOK PODDAR,SURAT vs THE INCOME TAX OFFICER, WARD-1(2)(1), SURAT
ITA 1739/AHD/2016[2012-13]Status: DisposedITAT SuratAY 2012-13
