Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
ACIT, CC-1(1), KOLKATA, KOLKATA vs M/S BABA LOKENATH FLOUR MILLS PVT. LTD., KOLKATA
ITA 1489/KOL/2015[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
ITO, WD-2(4), KOLKATA, KOLKATA vs M/S SHREE GURU REALTORS PVT. LTD., KOLKATA
ITA 1361/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
ITO, WD-4(1), KOLKATA, KOLKATA vs M/S TIKMANI METAL (P) LTD. (NOW VSP STEEL (P) LTD., KOLKATA
ITA 741/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ITO, WD-1(1), JALPAIGURI, JALPAIGURI vs SHRI BADRI PRASAD SHARMA, JALPAIGURI
ITA 258/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
D.C.I.T CIR - 6,KOLKATA., KOLKATA vs ALLAHABAD BANK, KOLKATA
ITA 649/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
ALLAHABAD BANK,KOLKATA vs DCIT, CIRCLE - 6, KOLKATA, KOLKATA
ITA 127/KOL/2011[2007-08]Status: DisposedITAT KolkataAY 2007-08
SREEDHARAN VIJAYAKUMAR,CHENNAI vs ITO INTERNATIIONAL TAXATION 2(2), CHENNAI
ITA 1799/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
ITO CORPORATE WARD 1(2), CHENNAI vs BEACH MINERALS COMPANY PVT. LTD., CHENNAI
ITA 1737/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
PREMIER MARINE PRODUCTS PVT. LTD.,CHENNAI vs DCIT CORPORATE CIRCLE 5(2), CHENNAI
ITA 1733/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
APOLLO HOSPITALS ENTERPRISE LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1081/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
APOLLO HOSPITALS ENTERPRISE LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1080/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
INCOME TAX OFFICER-11(1)(3), MUMBAI vs SAVANNAH REAL ESTATE PRIVATE LIMITED, MUMBAI
ITA 6310/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
VIMALA KOLLURI,MUMBAI vs INCOME TAX OFFICER-15(2)(2), MUMBAI
ITA 6255/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PREMIER NUTRACEUTICAL PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX 13(1)(2), MUMBAI
ITA 6225/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ELDER PROJETS LTD,MUMBAI vs ACIT CC 34, MUMBAI
ITA 478/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SPRINT ADVISORY SERVICES P.LTD,MUMBAI vs PR CIT 11, MUMBAI
ITA 3790/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
LIYAKAT IBRAHIM SHAIKH,MUMBAI vs ITO 24(3)(3), MUMBAI
ITA 2659/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SIMI KHANNA,MUMBAI vs ACIT 35 (3), MUMBAI
ITA 2076/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT (E) I(1), MUMBAI vs LOKHANDWALA FOUNDATIONS, MUMBAI
ITA 1683/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
OLIVE BAR & KITCHEN P.LTD,MUMBAI vs DCIT 13(1)(1), MUMBAI
ITA 7566/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO 13(2)(3), MANGALORE vs SHANGRIAL SALES P.LTD, MUMBAI
ITA 7525/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHASWAT HOMES,MUMBAI vs ACIT CIR 3, KALYAN
ITA 7325/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SPYKAR LIFESTYLES P.LTD,MUMBAI vs ASST CIT 8(2)(2), MUMBAI
ITA 7000/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CEN CIR 1(4), MUMBAI vs MP RECYCLING CO P LTD, MUMBAI
ITA 6385/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PRECISE ELECTRICALS,MUMBAI vs ACIT CIR 3, ULHASNAGAR
ITA 6230/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SILVERMOON CONSTRUCTIONS P. LTD,MUMBAI vs ADDL CIT 5(3), MUMBAI
ITA 5790/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY (MMRDA),MUMBAI vs ACIT (TDS) CIRCLE - 1(3), MUMBAI
ITA 5186/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT 9(3)(2), MUMBAI vs GARDEN COURT DISTILLERIES P.LTD, MUMBAI
ITA 4784/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
BHIMRAO JANU JADHAV,MUMBAI vs ITO WD 4 PANVEL, NEW PANVEL
ITA 390/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 5(2)(1), MUMBAI vs INDIA NIVESH LTD, MUMBAI
ITA 3789/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13