Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
ASSETZ INFRASTRUCTURE PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 1533/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
MR. M S UMESH, PROP: SRI SAVITHRI SHANKAR TRANSPORTS,BANGALORE vs THE INCOME TAX OFFICER, WARD-9(1) PRESENT WARD-6(4)(4), BANGALORE
ITA 1461/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
MR. M S UMESH, PROP: SRI SAVITHRI SHANKAR TRANSPORTS,BANGALORE vs THE INCOME TAX OFFICER, WARD-9(1), BANGALORE
ITA 1460/BANG/2017[2011-12]Status: DisposedITAT BangaloreAY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BANGALORE vs M/S. MICRONOVA IMPLEX PVT LTD, BANGALORE
ITA 1445/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
SEJAL SHARAMIK MASTURLAL,BANGALORE vs ITO, BANGALORE
ITA 955/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
XLHEALTH CORPORATION INDIA PRIVATE LIMITED,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2311/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SHRI AMARAYYA MUDDAYYA HIREMATH,GULBARGA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, GULBARGA
ITA 2304/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S MPHASIS FINSOLUTIONS PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 577/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ASST.C.I.T., BANGALORE vs M/S MPHASIS FINSOLUTIONS (P) LTD., BANGALORE
ITA 428/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
TEXAS INSTRUMENTS (INDIA) PRIVATE LIMITED,BANGALORE vs CIT, BANGALORE
ITA 724/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
NVIDIA GRAPHICS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1223/BANG/2011[2007-08]Status: DisposedITAT BangaloreAY 2007-08
KERALA STATE BEVERAGES (MANUFACTURING & MARKETING) CORPORATION LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX
WP(C)/4277/2018ITAT Kerala
SMT. KANAKALATHA S.PANICKER vs COMMISSIONER OF INCOME TAX
WP(C)/209/2018ITAT Kerala
PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs M/S MEHTA CONSTRUCTION CO.
ITA/315/2016ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
T.J.AVARACHAN vs THE COMMISSIONER OF INCOME TAX
ITA/3/2018ITAT Kerala
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. RUDRANEE INFRASTRUCTURE LTD., AURANGABAD
ITA 399/PUN/2016[2009-10]Status: DisposedITAT PuneAY 2009-10
M/S ANWAR SULTAN EDUCATIONAL TRUST,SRINAGAR vs COMMISSIONER OF INCOME TAX, CHANDIGARH
ITA 683/ASR/2017[0]Status: DisposedITAT Amritsar
M/S ANWAR SULTAN EDUCATIONAL TRUST,SRINAGAR vs COMMISSIONER OF INCOME TAX, "(EXAMPTION), CHANDIGARH
ITA 682/ASR/2017[0]Status: DisposedITAT Amritsar
M/S HORIZON BUILDERS & DEVELOPERS,AMRITSAR. vs THE ASSISTANT COMMISSIONER OF INCOME TAX, AMRITSAR.
ITA 400/ASR/2015[2008-09]Status: DisposedITAT AmritsarAY 2008-09
M/S HORIZON BUILDERS & DEVELOPERS,AMRITSAR. vs THE ASSISTANT COMMISSIONER OF INCOME TAX, AMRITSAR.
ITA 399/ASR/2015[2007-08]Status: DisposedITAT AmritsarAY 2007-08
THE DCIT, CIRCLE-4(1)(1), AHMEDABAD vs M/S. USHA COMPRESSORS PVT.LTD., AHMEDABAD
ITA 691/AHD/2016[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
CHIRAI SALT (INDIA) PVT. LTD.,AHMEDABAD vs THE DCIT, CIRCLE 1(1)(2), AHMEDABAD
ITA 590/AHD/2016[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
THE DCIT, (OSD)-I, CIRCLE-4, AHMEDABAD vs SHRI JAGDISHCHANDRA T. THAKKAR, AHMEDABAD
ITA 414/AHD/2016[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
MASTEK LIMITED,AHMEDABAD vs THE DY.CIT, (OSD) - 1, CIRCLE-4, AHMEDABAD
ITA 6/AHD/2015[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
MAP STEELS (INDIA) PVT. LTD.,AHMEDABAD vs THE DY. DY. CIT, OSD-1, CIRCLE-4, AHMEDABAD
ITA 411/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
THE DCIT, CIRCLE-3, AHMEDABAD vs M/S. KUNVARJI COMMODITIES BROKERS PVT.LTD., AHMEDABAD
ITA 3259/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
SHREE KADI NAGRIK SAHAKARI BANK LTD.,KADI vs THE DY.CIT, PATAN CIRCLE, MEHSANA
ITA 1175/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
SHRI HITESH DINESHBHAI PATEL,GANDHINAGAR vs THE INCOME TAX OFFICER, WARD-2, GANDHINAGAR
ITA 1005/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
THE DCIT, CIRCLE-2(1)(2), AHMEDABAD vs KOMAL AMIN EXPORTS PVT.LTD., AHMEDABAD
ITA 3298/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
ANISHA R.DHANANI,MUMBAI vs THE ACIT, CIRCLE-1(2), BARODA
ITA 3294/AHD/2014[2006-07]Status: DisposedITAT AhmedabadAY 2006-07