Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
ACIT CIR 6(3)(2), MUMBAI vs KRYSTAL INTEGRATED SERVICES P.LTD, MUMBAI
ITA 7107/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SUN-ARES INDIA REAL ESTATE P.LTD,MUMBAI vs DCIT 14(3)(2), MUMBAI
ITA 621/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
TINA KAPOOR,MUMBAI vs ITO 26(2)(1), MUMBAI
ITA 5663/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 2(1)(3), MUMBAI vs FANCY CORPORATION LTD, MUMBAI
ITA 552/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT 17(1), MUMBAI vs DAWN INDIA, MUMBAI
ITA 4603/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
RAMNIKLAL KUNVERJI VORA HUF,MUMBAI vs ITO WD 18(2)(2), MUMBAI
ITA 3984/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 29(2)(5), MUMBAI vs PARIS NAVROJI SETHNA, MUMBAI
ITA 3952/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DEENA ASIT MEHTA,MUMBAI vs DCIT 4(1)(1), MUMBAI
ITA 3549/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO 29(3)(5), MUMBAI vs VINOD B SINGH, MUMBAI
ITA 3223/MUM/2016[2005-06]Status: DisposedITAT MumbaiAY 2005-06
TRIBHOVANDAS BHIMJI ZAVERI (DELHI ) P.LTD,MUMBAI vs DCIT CEN CIR 9, MUMBAI
ITA 24/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
UNITED HOME ENTERTAINMENT P.LTD,MUMBAI vs DCIT (IT) 4 (3)(1), MUMBAI
ITA 1289/MUM/2016[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DCIT (IT) 2(1)(1), MUMBAI vs CREDIT SUISSE AG, MUMBAI
ITA 1247/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SURANA MOTORS P.LTD,MUMBAI vs DCIT 1(3)(1), MUMBAI
ITA 5575/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
REKHA S. PUNJABI,MUMBAI vs ACIT 19(1), MUMBAI
ITA 1595/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
TATA INVESTMENT CORPORATION LTD,MUMBAI vs ASST CIT 2(3), MUMBAI
ITA 1509/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
KAVIRAJ CONSTRUCTION,MUMBAI vs ACIT 16(3), MUMBAI
ITA 1327/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 6(1), MUMBAI vs BLUE FOODS P.LTD, MUMBAI
ITA 637/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CEN CIR 23 CEN RG -7, MUMBAI vs THAKUR ESTATE DEVELOPMENT P.LTD, MUMBAI
ITA 3184/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 10(3), MUMBAI vs SULZER PUMPS INDIA LTD, NAVI MUMBAI
ITA 2418/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
AL-AZI POLYMERS,MUMBAI vs ASST CIT WD 21(3), MUMBAI
ITA 633/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 1(3), MUMBAI vs ASHWINI MANMOHAN KAKKAR, MUMBAI
ITA 5315/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
AMRRUT GADA,MUMBAI vs ACIT 9(3), MUMBAI
ITA 2551/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
EXPORT IMPORT BANK OF INDIA,MUMBAI vs DCIT (OSD) CIR 3(1), MUMBAI
ITA 6847/MUM/2012[2003-04]Status: DisposedITAT MumbaiAY 2003-04
APPLICOMP (INDIA) LTD,MUMBAI vs DCIT RG 3(1), MUMBAI
ITA 3516/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SBI CAPITAL MARKETS LTD.,MUMBAI vs ADDL.C.I.T. LTU, MUMBAI
ITA 2483/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
APURVA DEVELOPERS P. LTD,MUMBAI vs ITO 9(1)1, MUMBAI
ITA 7765/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
M/S.CORNERSSTONE PROPERTY INVESTMENTS PVT. LTD.,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 665/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION) CIRCLE-1, BANGALORE vs M/S SWAMI VIVEKANANDA YOUTH MOVEMENT, MYSURU
ITA 1550/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
M/S PRAKASH RETAIL PVT LTD..,UDUPI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, UDUPI
ITA 1538/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S PRAKASH RETAIL PVT LTD,UDUPI vs THE JOINT COMMISSIONER OF INCOME TAX, UDUPI RANGE, UDUPI
ITA 1537/BANG/2017[2007-08]Status: DisposedITAT BangaloreAY 2007-08
