Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,705 total)

SHRIRAM INSIGHT SHARE BROKERS LTD.,KOLKATA vs JCIT, R-59(TDS), KOLKATA, KOLKATA

ITA 433/KOL/2016[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
9/2/2018

MADHUSUDAN ORGANICS LTD.,KOLKATA vs ITO, WD-11(3), KOLKATA, KOLKATA

ITA 328/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
9/2/2018

DCIT, (IT), CIR-1(1), KOLKATA, KOLKATA vs THE DONGFANG ELECTRIC CORPORATION, KOLKATA

ITA 295/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
9/2/2018

SHREE SHANKAR INDUSTRIES,KOLKATA vs ITO, WARD - 44(3), KOLKATA, KOLKATA

ITA 228/KOL/2016[1986-1987]Status: DisposedITAT KolkataAY 1986-1987
9/2/2018

SHREE SHANKAR INDUSTRIES,KOLKATA vs ITO, WARD - 44(3), KOLKATA, KOLKATA

ITA 227/KOL/2016[1986-1987]Status: DisposedITAT KolkataAY 1986-1987
9/2/2018

SHREE SHANKAR INDUSTRIES,KOLKATA vs ITO, WARD - 44(3), KOLKATA, KOLKATA

ITA 226/KOL/2016[1986-1987]Status: DisposedITAT KolkataAY 1986-1987
9/2/2018

SHREE SHANKAR INDUSTRIES,KOLKATA vs ITO, WARD - 44(3), KOLKATA, KOLKATA

ITA 225/KOL/2016[1986-1987]Status: DisposedITAT KolkataAY 1986-1987
9/2/2018

JAYESH INDUSTRIAL SUPPLIERS PVT. LTD.,KOLKATA vs ITO, WARD-11(4), KOLKATA, KOLKATA

ITA 1994/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
9/2/2018

DONGFANG ELECTRIC CORPORATION,KOLKATA vs DCIT, II-1(1), KOLKATA, KOLKATA

ITA 196/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
9/2/2018

DCIT, CC-1(3), KOLKATA, KOLKATA vs M/S. BONAI INDUSTRIAL COMPANY LIMITED, KOLKATA

ITA 1655/KOL/2016[2013-14]Status: DisposedITAT KolkataAY 2013-14
9/2/2018

ACIT, CIRCLE-42, MURSHIDABAD, MURSHIDABAD vs KANAILAL DAS MAZUMDER, KOLKATA

ITA 1589/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
9/2/2018

M/S AKANKSHA VINIYOG LIMITED,KOLKATA vs I.T.O., WARD -1(4), KOLKATA

ITA 1555/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
9/2/2018

M/S. SATI TRADE AGENCY (P) LTD.,KOLKATA vs ITO, WARD-5(1)/KOLKATA, KOLKATA

ITA 1509/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
9/2/2018

PRAVEEN KUMAR AGARWAL,KOLKATA vs DCIT, CC-3(1), KOLKATA, KOLKATA

ITA 1508/KOL/2016[2013-14]Status: DisposedITAT KolkataAY 2013-14
9/2/2018

THE WEST BENGAL STATE CO-OPERATIVE BANK LTD.,KOLKATA vs ACIT, CIR-56, KOLKATA, KOLKATA

ITA 1471/KOL/2016[2011-12]Status: DisposedITAT KolkataAY 2011-12
9/2/2018

M/S RAJSHREE VANIJYA PVT. LTD.,KOLKATA vs ITO, WD-2(1), KOLKATA, KOLKATA

ITA 933/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
9/2/2018

M/S KHALSA BROTHERS,DURGAPUR vs ACIT, CIR-2, DURGAPUR, DURGAPUR

ITA 216/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
9/2/2018

DCIT, CC-2(2), KOLKATA, KOLKATA vs MANISH AGARWALA, GUWAHATI

ITA 1479/KOL/2015[2013-14]Status: DisposedITAT KolkataAY 2013-14
9/2/2018

DCIT, CIRCLE-8(1), KOLKATA, KOLKATA vs M/S. NTC INDUSTRIES LTD. (FORMERLY R.D.B. INDUSTRIES), KOLKATA

ITA 2197/KOL/2014[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
9/2/2018

RAM AWATAR BANSAL & CO.,KOLKATA vs ACIT, CIRCLE-36, KOLKATA, KOLKATA

ITA 1651/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
9/2/2018

SRIKANTH VANKINENI,CHENNAI vs ITO, CUDDALORE

ITA 392/CHNY/2017[2011-2012]Status: DisposedITAT ChennaiAY 2011-2012
9/2/2018

ITO WARD 2, VIRUDHUNAGAR vs A.JAYASANKAR, SATTUR

ITA 1835/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
9/2/2018

CREDIT SUISSE AG,MUMBAI vs DCIT (IT) 2(1)(1), MUMBAI

ITA 7357/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
9/2/2018

PARESH H. SHAH,MUMBAI vs INCOME TAX OFFICER 32(2)(5), MUMBAI

ITA 5835/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
9/2/2018

DISNEY BROADCASTING (INDIA) LTD,MUMBAI vs DCIT (IT) 4(3)(1), MUMBAI

ITA 262/MUM/2017[2016-17]Status: DisposedITAT MumbaiAY 2016-17
9/2/2018

RITU SANJAY MANTRY,MUMBAI vs ITO 24(3)(4), MUMBAI

ITA 2003/MUM/2017[2008-09]Status: DisposedITAT MumbaiAY 2008-09
9/2/2018

HEINZ INDIA P. LTD,MUMBAI vs ASST CIT CIR 7(1)(2), MUMBAI

ITA 1521/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
9/2/2018

DCIT CIR 6(3)(2), MUMBAI vs KAPADIA ASSOCIATES P.LTD, MUMBAI

ITA 89/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
9/2/2018

DCIT 1(1)(1), MUMBAI vs BIFORA WATCH COMANY LT, MUMBAI

ITA 782/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
9/2/2018

BHAWANI SINGH RATHORE,MUMBAI vs ASST CIT CIR 24(1), MUMBAI

ITA 7365/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
9/2/2018