Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,705 total)

NEW GUJARAT SYNTHETICS LIMITED(IN LIQN.),AHMEDABAD vs THE COMMISSIONER OF INCOME TAX (APPEALS)-9, AHMEDABAD

ITA 1218/AHD/2016[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
9/2/2018

NEW GUJARAT SYNTHETICS LIMITED(IN LIQN.),AHMEDABAD vs THE COMMISSIONER OF INCOME TAX (APPEALS)-9, AHMEDABAD

ITA 1217/AHD/2016[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
9/2/2018

AKSHAR PROTEINS PVT. LTD.,BANASKANTHA vs THE ACIT, B.K. CIRCLE, PALANPUR

ITA 3535/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
9/2/2018

SHRI RAGESH CHHANALAL PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-8(4), AHMEDABAD

ITA 2347/AHD/2014[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
9/2/2018

LUNAWAT GEMS CORPORATION,JAIPUR vs DCIT, JAIPUR

ITA 879/JPR/2016[2007-08]Status: DisposedITAT JaipurAY 2007-08
9/2/2018

VINOD KUMAR MITTAL,BEAWAR vs ITO, AJMER

ITA 783/JPR/2016[2013-14]Status: DisposedITAT JaipurAY 2013-14
9/2/2018

ACIT, JAIPUR vs RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION LTD., JAIPUR

ITA 334/JPR/2016[2007-08]Status: DisposedITAT JaipurAY 2007-08
9/2/2018

THE COMMISSIONER OF INCOME TAX vs M/S.PRAGATHI GRAMINA BANK

ITA/100028/2014ITAT Karnataka

JOHN MICHAEL CUNHA,S.SUJATHA

9/2/2018

M/S HUBLI ELECTRICITY SUPPLY CO. vs THE DEPUTY COMMISSIONER

ITA/100025/2017ITAT Karnataka

JOHN MICHAEL CUNHA,S.SUJATHA

9/2/2018

PR. COMMISSIONER OF INCOME TAX-8 vs M/S. SONY INDIA PVT. LTD.

ITA/159/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

9/2/2018

PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs M/S RATHI ISPAT PVT. LTD.,

ITA/151/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

9/2/2018

PRINCIPAL COMMISSIONER OF INCOME TAX-8 vs SALDI CHITS PVT. LTD.,

ITA/148/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

9/2/2018

PRINCIPAL COMMISSIONER OF INCOME TAXDELHI-08 vs M/S S. CHAND & CO. LTD.

ITA/161/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

9/2/2018

COMMISSIONER OF INCOME TAX, (EXEMPTIONS), vs CONSULTANCY DEVELOPMENT CENTRE

ITA/14/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

9/2/2018

PRINCIPAL COMMISSIONER OF INCOME TAXDELHI-08, vs M/S S. CHAND & CO. LTD.

ITA/162/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

9/2/2018

PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-8 vs STAR REALTY PVT. LTD.

ITA/15/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

9/2/2018

QUARTZ COMMERCIAL PRIVATE LIMITED vs INCOME TAX OFFICER WARD 20(3)

ITA/155/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

9/2/2018

PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs PAVITRA COMMERCIAL LTD

ITA/150/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

9/2/2018

PRINCIPAL COMMISSIONER OF INCOME TAX-8 vs SALDI CHITS PVT. LTD.,

ITA/147/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

9/2/2018

PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs PAVITRA COMMERCIAL LTD.

ITA/146/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

9/2/2018

PRINCIPAL COMMISSIONER OF INCOME TAX-8 vs SALDI CHITS PVT. LTD.,

ITA/142/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

9/2/2018

PRINCIPAL COMMISSIONER OF INCOME TAX-8 vs SALDI CHITS PVT. LTD.,

ITA/144/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

9/2/2018

PRINCIPAL COMMISSIONER OF INCOME TAX-8 vs SALDI CHITS PVT. LTD.,

ITA/143/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

9/2/2018

PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs PAVITRA COMMERCIAL LTD

ITA/149/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

9/2/2018

M/S. LMJ BUSINESS CENTRE (P) LTD.,KOLKATA vs ITO, WARD - 8(3), KOLKATA, KOLKATA

ITA 1619/KOL/2017[2009-10]Status: DisposedITAT KolkataAY 2009-10
9/2/2018

M/S. LMJ BUSINESS CENTRE (P) LTD.,KOLKATA vs ITO, WARD - 8(3), KOLKATA, KOLKATA

ITA 1618/KOL/2017[2008-09]Status: DisposedITAT KolkataAY 2008-09
9/2/2018

M/S. ARROWLINE MERCHANDISE PVT. LTD.,KOLKATA vs PR.CIT -2, KOLKATA, KOLKATA

ITA 1228/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
9/2/2018

SHREE GANESH JEWELLERY HOUSE LTD.,KOLKATA vs THE DCIT, CI-8(2), KOLKATA, KOLKATA

ITA 973/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
9/2/2018

M/S IDEAL REAL ESTATES PVT. LTD.,KOLKATA vs ITO, (TDS), WD-2(1), KOLKATA, KOLKATA

ITA 670/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
9/2/2018

M/S. C D EQUIFINANCE PVT. LTD.,KOLKATA vs DCIT, CIR-7(1), KOLKATA, KOLKATA

ITA 577/KOL/2016[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
9/2/2018