Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
SMT. VAISHALI TUSHAR JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 735/PUN/2015[2007-08]Status: DisposedITAT PuneAY 2007-08
SMT. VAISHALI TUSHAR JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 734/PUN/2015[2006-07]Status: DisposedITAT PuneAY 2006-07
SMT. VAISHALI TUSHAR JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 733/PUN/2015[2005-06]Status: DisposedITAT PuneAY 2005-06
SMT. SHAKUNTALA R. JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 732/PUN/2015[2009-10]Status: DisposedITAT PuneAY 2009-10
SMT. SHAKUNTALA R. JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 731/PUN/2015[2008-09]Status: DisposedITAT PuneAY 2008-09
SMT. SHAKUNTALA R. JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 730/PUN/2015[2007-08]Status: DisposedITAT PuneAY 2007-08
SMT. SHAKUNTALA R. JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 729/PUN/2015[2006-07]Status: DisposedITAT PuneAY 2006-07
TUSHAR R. JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 728/PUN/2015[2008-09]Status: DisposedITAT PuneAY 2008-09
TUSHAR R. JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 727/PUN/2015[2007-08]Status: DisposedITAT PuneAY 2007-08
TUSHAR R. JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 726/PUN/2015[2006-07]Status: DisposedITAT PuneAY 2006-07
TUSHAR R. JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 725/PUN/2015[2005-06]Status: DisposedITAT PuneAY 2005-06
AKZONOBEL CHEMICALS (INDIA) LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1225/PUN/2015[2010-11]Status: DisposedITAT PuneAY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs ASSOCIATED DAIRY FAB PVT. LTD., JALGAON
ITA 211/PUN/2014[2009-10]Status: DisposedITAT PuneAY 2009-10
ASSOCIATED DAIRY FAB PVT. LTD.,JALGAON vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 177/PUN/2014[2009-10]Status: DisposedITAT PuneAY 2009-10
MANGESH A.TUPE,PUNE vs INCOME-TAX OFFICER,
ITA 1550/PUN/2014[2004-05]Status: DisposedITAT PuneAY 2004-05
STARENT NETWORKS (INDIA) PVT. LTD.,PUNE vs ACIT, CIRCLE-6, PUNE
ITA 164/PUN/2013[2008-09]Status: DisposedITAT PuneAY 2008-09
ACIT, CIRCLE-4(1), VISAKHAPATNAM vs SRI VARALAKSHMI JUTE TWINE MILLS PVT. LTD, RAJAM
ITA 458/VIZ/2017[2013-2014]Status: DisposedITAT VisakhapatnamAY 2013-2014
SRI VARALAKSHMI JUTE TWINE MILLS PRIVATE LIMITED,RAJAM vs DCIT, CIRCLE-4(1), VISAKHAPATNAM
ITA 404/VIZ/2017[2013-2014]Status: DisposedITAT VisakhapatnamAY 2013-2014
GRANDHI NAGESWARA RAO (HUF),ANAKAPALLE vs THE ACIT, VISAKHAPATNAM
ITA 142/VIZ/2017[2012-2013]Status: DisposedITAT VisakhapatnamAY 2012-2013
KORAPOLU KANAKA RAJU,VISAKHAPATNAM vs THE ITO, VISAKHAPATNAM
ITA 425/VIZ/2016[2010-2011]Status: DisposedITAT VisakhapatnamAY 2010-2011
KORAPOLU KANAKA RAJU,VISAKHAPATNAM vs THE ITO, VISAKHAPATNAM
ITA 424/VIZ/2016[2009-2010]Status: DisposedITAT VisakhapatnamAY 2009-2010
SRI VARALAKSHMI JUTE TWINE MILLS PVT. LTD.,RAJAM vs THE ITO, SRIKAKULAM
ITA 349/VIZ/2016[2012-2013]Status: DisposedITAT VisakhapatnamAY 2012-2013
THE DCIT, VISAKHAPATNAM vs SRI VARALAKSHMI JUTE MILLS PVT LTD, SRIKAKULAM
ITA 340/VIZ/2016[2012-2013]Status: DisposedITAT VisakhapatnamAY 2012-2013
NALLAMILLI SATYANARAYANA REDDY & OTHERS vs THE DY. CIT, KAKINADA
ITA 33/VIZ/2016[2011-12]Status: DisposedITAT VisakhapatnamAY 2011-12
DILBAGH FASHION,PHAGWARA vs THE INCOME-TAX OFFICER, PHAGWARA
ITA 635/ASR/2016[2007-08]Status: DisposedITAT AmritsarAY 2007-08
NARENDRA KUMAR SRIVASTAVA,JAMSHEDPUR vs ITO, JAMSHEDPUR
ITA 49/RAN/2016[2011-12]Status: DisposedITAT RanchiAY 2011-12
PARK SARVAMANALA PROJECTS PVT LTD,RANCHI vs DCIT CIRCLE-1, RANCHI
ITA 290/RAN/2016[2012-13]Status: DisposedITAT RanchiAY 2012-13
ACIT CIR-1, JAMSHEPUR vs M/S ADARSH SAHAKARI GIRH NIRMAN SWALAMBI SAMITI, JAMSHEDPUR
ITA 170/RAN/2016[2010-11]Status: DisposedITAT RanchiAY 2010-11
SHRI RAJAT B. MEHTA,VADODARA vs THE INCOME TAX OFFICER (INTL. TAXN.), VADODARA
ITA 19/AHD/2016[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
NEW GUJARAT SYNTHETICS LIMITED(IN LIQN.),AHMEDABAD vs THE COMMISSIONER OF INCOME TAX (APPEALS)-9, AHMEDABAD
ITA 1219/AHD/2016[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
