Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
DBS BANK LTD,MUMBAI vs ADIT (IT) 1(2), MUMBAI
ITA 9067/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
VILLAPPALLY PANCHAYATH SERVICE CO-OPERATIVE BANK LTD.NO.D-2342 vs COMMISSIONER OF INCOME TAX
WP(C)/37761/2015ITAT Kerala
BIJUMON THOMAS vs ASST. COMMISSIONER OF INCOME TAX
WP(C)/4532/2018ITAT Kerala
THE COMMISSIONE OF INCOME TAX vs SHRI TULJABHAVANI S S K LTD.
TA/14/2002ITAT Bombay
K.N.BAIJU vs THE ASSISTANT COMMISSIONER OF INCOME TAX
WP(C)/4474/2018ITAT Kerala
PR. COMMISSIONER OF INCOME TAX, FARIDABAD vs DINESH VERMA
ITA/451/2017ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,LOK ADALAT BENCH - 3
THE PR. COMMISSIONER OFINCOME TAX -6 vs NATIONAL FERTILIZERS LTD.
ITA/153/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE STATE BANK OF INDIA,PATIALA vs ASSTT.COMMISSIONER OF INCOME TAX, PATIALA
ITA 861/CHANDI/2017[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, PATIALA vs M/S STATE BANK OF PATIALA, PATIALA
ITA 787/CHANDI/2017[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
ACIT, PATIALA vs M/S THE STATE BANK OF PATIALA, PATIALA
ITA 721/CHANDI/2017[2014-15]Status: DisposedITAT ChandigarhAY 2014-15
SH. SHAM SUNDER SHARMA,CHANDIGARH vs DCIT, CHANDIGARH
ITA 637/CHANDI/2016[2007-08]Status: DisposedITAT ChandigarhAY 2007-08
NAROTTAM DAYALJI RANA,NASHIK vs ASSISANT COMMISSIONER OF INCOME-TAX,
ITA 943/PUN/2016[2010-11]Status: DisposedITAT PuneAY 2010-11
PARAG YASHWANT GADGIL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 940/PUN/2016[2000-01]Status: DisposedITAT PuneAY 2000-01
PRAVIN CHATARBHUJ BAJAJ,AHMEDNAGAR vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 933/PUN/2016[2011-12]Status: DisposedITAT PuneAY 2011-12
DATTATRAYA SHIVAJI BANDAL,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 918/PUN/2016[2009-10]Status: DisposedITAT PuneAY 2009-10
DATTATRAYA SHIVAJI BANDAL,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 917/PUN/2016[2008-09]Status: DisposedITAT PuneAY 2008-09
DATTATRAYA SHIVAJI BANDAL,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 916/PUN/2016[2007-08]Status: DisposedITAT PuneAY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX vs SPICER INDIA PVT. LTD., PUNE
ITA 826/PUN/2016[2011-12]Status: DisposedITAT PuneAY 2011-12
TRANTER INDIA PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 478/PUN/2016[2010-11]Status: DisposedITAT PuneAY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. TRANTER INDIA PVT. LTD., PUNE
ITA 377/PUN/2016[2010-11]Status: DisposedITAT PuneAY 2010-11
SPICER INDIA PRIVATE LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 376/PUN/2016[2011-12]Status: DisposedITAT PuneAY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs FINOLEX INDUSTRIES LTD., PUNE
ITA 357/PUN/2016[2006-07]Status: DisposedITAT PuneAY 2006-07
ASSISTANT COMMISSIONER OF INCOME-TAX vs D.M. CORPORATION PVT. LTD., KOLHAPUR
ITA 141/PUN/2016[2010-11]Status: DisposedITAT PuneAY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs D.M. CORPORATION PVT. LTD., KOLHAPUR
ITA 140/PUN/2016[2009-10]Status: DisposedITAT PuneAY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX vs D.M. CORPORATION PVT. LTD., KOLHAPUR
ITA 139/PUN/2016[2008-09]Status: DisposedITAT PuneAY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX vs D.M. CORPORATION PVT. LTD., KOLHAPUR
ITA 138/PUN/2016[2007-08]Status: DisposedITAT PuneAY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX vs D.M. CORPORATION PVT. LTD., KOLHAPUR
ITA 137/PUN/2016[2006-07]Status: DisposedITAT PuneAY 2006-07
PARMANAND MELUMAL JHAMATANI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 911/PUN/2015[2007-08]Status: DisposedITAT PuneAY 2007-08
PARMANAND MELUMAL JHAMATANI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 910/PUN/2015[2006-07]Status: DisposedITAT PuneAY 2006-07
SMT. VAISHALI TUSHAR JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 736/PUN/2015[2008-09]Status: DisposedITAT PuneAY 2008-09
