Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,705 total)

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-1 vs M/S BNR INFOTECH PVT. LTD.,

ITA/167/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

12/2/2018

THE PR. COMMISSIONER OF INCOME TAX -6 vs MMTC LTD.

ITA/164/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

12/2/2018

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- 1, vs M/S ADAMINE CONSTRUCTION PVT. LTD.,

ITA/171/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

12/2/2018

SK. ALTAF HOSSAIN,HOOGHLY vs ITO, WARD - 1(4), HOOGHLY, HOOGHLY

ITA 1456/KOL/2017[2008-09]Status: DisposedITAT KolkataAY 2008-09
12/2/2018

RAJNI PACKAGING INDUSTRIES PVT. LTD.,KOLKATA vs ITO, WARD 12(3) KOLKATA, KOLKATA

ITA 2453/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
12/2/2018

PNN STEEL PVT. LTD.,CHENNAI vs ITO CORPORATE WARD 5(2), CHENNAI

ITA 2601/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
12/2/2018

ACIT, CHENNAI vs SHRI V. KRISHNAMURTHY, CHENNAI

ITA 3065/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
12/2/2018

ACIT, CHENNAI vs SHRI V. KRISHNAMURTHY, CHENNAI

ITA 3064/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
12/2/2018

ACIT, CHENNAI vs EAST COAST TERMINAL OPERATIONS AND PORT SERVICES LIMITED, CHENNAI

ITA 1552/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
12/2/2018

ACIT, CHENNAI vs EAST COAST TERMINAL OPERATIONS AND PORT SERVICES LIMITED, CHENNAI

ITA 1430/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
12/2/2018

ACIT, CHENNAI vs EAST COAST TERMINAL OPERATIONS AND PORT SERVICES LIMITED, CHENNAI

ITA 1429/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
12/2/2018

ACIT, CHENNAI vs EAST COAST TERMINAL OPERATIONS AND PORT SERVICES LIMITED, CHENNAI

ITA 1428/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
12/2/2018

ACIT, CHENNAI vs EAST COAST TERMINAL OPERATIONS AND PORT SERVICES LIMITED, CHENNAI

ITA 1427/CHNY/2016[2006-07]Status: DisposedITAT ChennaiAY 2006-07
12/2/2018

ACIT, CHENNAI vs EAST COAST TERMINAL OPERATIONS AND PORT SERVICES LIMITED, CHENNAI

ITA 1426/CHNY/2016[2005-06]Status: DisposedITAT ChennaiAY 2005-06
12/2/2018

NAGINBHAI KHIMJI CHOUDHARY,MUMBAI vs INCOME TAX OFFICER 19(2)(4), MUMBAI

ITA 4318/MUM/2018[2010-11]Status: DisposedITAT MumbaiAY 2010-11
12/2/2018

NAGINBHAI KHIMJI CHOUDHARY,MUMBAI vs INCOME TAX OFFICER 10(2)(4), MUMBAI

ITA 4317/MUM/2018[2009-10]Status: DisposedITAT MumbaiAY 2009-10
12/2/2018

NIKHIL R. DHARIA,MUMBAI vs ACIT - 19(2), MUMBAI

ITA 3717/MUM/2018[2010-11]Status: DisposedITAT MumbaiAY 2010-11
12/2/2018

POLY IMPEX,THANE vs INCOME TAX OFFICER 18 (3) (3), MUMBAI

ITA 6785/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
12/2/2018

SUBHASH V. KUBAL,MUMBAI vs INCOME TAX OFFICER 25 (3) (4), MUMBAI

ITA 6760/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
12/2/2018

ASHOK ELECTRICALS,MUMBAI vs INCOME TAX OFFICER 18(3)(2), MUMBAI

ITA 6706/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
12/2/2018

PRAKASH R BUDHRANI,MUMBAI vs INCOME TAX OFFICER-2(3), KALYAN

ITA 6686/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
12/2/2018

ADINATH METALS,MUMBAI vs INCOME TAX OFFICER-31(1)(1), MUMBAI

ITA 6008/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
12/2/2018

ADESHWER ENTERPRISES,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, THANE, MUMBAI

ITA 4338/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
12/2/2018

ADESHWER ENTERPRISES,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, THANE, MUMBAI

ITA 4335/MUM/2017[2008-09]Status: DisposedITAT MumbaiAY 2008-09
12/2/2018

JAYANTILAL M. SOLANKI,MUMBAI vs DCIT - 20(2), MUMBAI

ITA 5144/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
12/2/2018

ACIT 2(2)(2), MUMBAI vs MONARCH INNOVATIVE TECHNOLOGIES P.LTD, MUMBAI

ITA 4815/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
12/2/2018

NEHA STEELS,THANE vs ITO WARD,1(3), KALYAN

ITA 2715/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
12/2/2018

ITO WD 1(3), KALYAN vs NEHA STEELS, THANE

ITA 5053/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
12/2/2018

LOTUS CONSTRUCTION,MUMBAI vs ACIT 15(3), MUMBAI

ITA 4858/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
12/2/2018

LINTAS INDIA P. LTD,MUMBAI vs ADDL CIT 3(2),

ITA 7950/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
12/2/2018