Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
THE ALL INDIA SOCIETY FOR ELECTRONICS AND COMPUTER TECHNOLOGY,RAIPUR (CG) vs THE ASSISTANT COMMISSIONER OF IMCOME TAX (EXEMPTION),CIRCLE, RAIPUR (CG)
ITA 340/BIL/2016[2013-14]Status: DisposedITAT RaipurAY 2013-14
DIGITAL GROUP INFOTECH PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 475/PUN/2017[2012-13]Status: DisposedITAT PuneAY 2012-13
AUTO STEEL & RUBBER INDUSTRIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 960/PUN/2016[2007-08]Status: DisposedITAT PuneAY 2007-08
HABIB SHAKUR MAX,AURANGABAD vs INCOME-TAX OFFICER,
ITA 948/PUN/2016[2010-11]Status: DisposedITAT PuneAY 2010-11
AGFA INDIA PRIVATE LTD.,THANE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 582/PUN/2016[2008-09]Status: DisposedITAT PuneAY 2008-09
INDIASOFT TECHNOLOGIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 434/PUN/2016[2011-12]Status: DisposedITAT PuneAY 2011-12
INDIASOFT TECHNOLOGIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 433/PUN/2016[2010-11]Status: DisposedITAT PuneAY 2010-11
INDIASOFT TECHNOLOGIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 432/PUN/2016[2009-10]Status: DisposedITAT PuneAY 2009-10
INDIASOFT TECHNOLOGIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 431/PUN/2016[2008-09]Status: DisposedITAT PuneAY 2008-09
SHRI DEEPAK INDRAKUMAR BHAGCHANDANI,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1, GANDHIDHAM
ITA 144/RJT/2015[2009-10]Status: DisposedITAT RajkotAY 2009-10
SHRE VAISHNAV PARIVAR SAHAKARI MANDALI LTD.,VADODARA vs THE INCOME TAX OFFICER, WARD-3(1)(1), VADODARA
ITA 2747/AHD/2016[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
SHRI KIRITKUMAR HIMATLAL DHOLAKIA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-14(1), AHMEDABAD
ITA 252/AHD/2016[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), AHMEDABAD vs M/S. ACALMAR OILS & FATS LTD., AHMEDABAD
ITA 2055/AHD/2016[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
SHREE BALAJI INDUSTRIES,TONK vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR
ITA 780/JPR/2017[2010-11]Status: DisposedITAT JaipurAY 2010-11
SURENDRA KUMAR PANCHOLI,JAIPUR vs ITO, JAIPUR
ITA 166/JPR/2017[2010-11]Status: DisposedITAT JaipurAY 2010-11
ITO, BARAN vs GANPATI PLAZA, ALWAR
ITA 545/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
GANPATI PLAZA,JAIPUR vs ITO, BEHROR
ITA 467/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
GANPATI PLAZA,JAIPUR vs ITO, BEHROR
ITA 466/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
M/S CLARITY GOLD P. LTD, JAIPUR,JAIPUR vs ACIT, CENTRAL CIRCLE-1, JAIPUR
ITA 479/JPR/2015[2010-11]Status: DisposedITAT JaipurAY 2010-11
GEM MART INDIA PVT. LTD.,JAIPUR vs ACIT, JAIPUR
ITA 46/JPR/2015[2006-07]Status: DisposedITAT JaipurAY 2006-07
BHAGWATI CONCAST PVT.LTD.,BHIWADI vs ITO, ALWAR
ITA 33/JPR/2015[2005-06]Status: DisposedITAT JaipurAY 2005-06
THE COMMISSIONER OF INCOME TAX vs M/S MUKAND LTD
ITA/262/2013ITAT Karnataka
JOHN MICHAEL CUNHA,S.SUJATHA
THE COMMISSIONER vs M/S MUKAND LTD
ITA/208/2014ITAT Karnataka
JOHN MICHAEL CUNHA,S.SUJATHA
THE COMMISSIONER OF INCOME TAX vs M/S KALYANI STEELS LTD
ITA/263/2013ITAT Karnataka
JOHN MICHAEL CUNHA,S.SUJATHA
THE COMMISSIONER OF INCOME TAX vs M/S KALYANI STEELS LTD
ITA/260/2013ITAT Karnataka
JOHN MICHAEL CUNHA,S.SUJATHA
M/S SHREE RENUKA SUGARS LIMITED vs THE ASSISTANT COMMISSIONER OF
ITA/100003/2018ITAT Karnataka
JOHN MICHAEL CUNHA,S.SUJATHA
THE COMMISSIONER OF INCOME TAX vs M/S KALYANI STEELS LTD
ITA/289/2014ITAT Karnataka
JOHN MICHAEL CUNHA,S.SUJATHA
THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -3 vs FLEX INTERNATIONAL PVT. LTD.
ITA/166/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
GE INDIA INDUSTRIAL PVT. LTD. (AS SUCCESSOR IN INTEREST TO GE INDIA TECHNOLOGY CENTRE PVT. LTD., NO vs PRINCIPAL COMMISSIONER OF INCOME-TAX, DELHI-IV
ITA/61/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
GE INDIA INDUSTRIAL PVT. LTD. (AS SUCCESSOR IN INTEREST TO GE INDIA TECHNOLOGY CENTRE PVT. LTD., NO vs PRINCIPAL COMMISSIONER OF INCOME-TAX, DELHI-IV
ITA/62/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
