Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
ACUTIY HOLDINGS P.LTD,MUMBAI vs DCIT 8(1), MUMBAI
ITA 5232/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
APTECH LTD,MUMBAI vs DCIT 8(1), MUMBAI
ITA 5216/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
KREZ HOTEL & REALTY LTD,MUMBAI vs JTCIT (OSD) CEN CIR 39, MUMBAI
ITA 4577/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
KREZ HOTEL & REALTY LTD,MUMBAI vs JTCIT (OSD) CEN CIR 39, MUMBAI
ITA 4576/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
KREZ HOTEL & REALTY LTD,MUMBAI vs JTCIT (OSD) CEN CIR 39, MUMBAI
ITA 4575/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
KREZ HOTEL & REALTY LTD,MUMBAI vs JTCIT (OSD) CEN CIR 39, MUMBAI
ITA 4574/MUM/2014[2003-04]Status: DisposedITAT MumbaiAY 2003-04
MEENAL M GANDHI,MUMBAI vs ASST CIT 20(2), MUMBAI
ITA 3886/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 8(3)(2), MUMBAI vs SPARTACUS FARMSP.LTD, MUMBAI
ITA 3073/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KORES (INDIA) LTD,MUMBAI vs ACIT CEN CIR 41, MUMBAI
ITA 2513/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
KORES (INDIA) LTD,MUMBAI vs ACIT CEN CIR 41, MUMBAI
ITA 2512/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
BAIJNATH MELARAM,MUMBAI vs ASST CIT 14(3), MUMBAI
ITA 7000/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
KETUR M BHA vs AR,MUMBAI
ITA 2751/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
M/S. RDB TEXTILES LTD. vs COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, KOLKATA-IV COMMISSIONERATE
C.A. No.-008534-008534 - 2015ITAT SC
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
MARTIN PUTHUMANA THOMAS vs ASSISTANT COMMISSIONER OF INCOME TAX
WP(C)/4333/2018ITAT Kerala
ANDREW NETTIKKADAN vs ASSISTANT COMMISSIONER OF INCOME TAX
WP(C)/36865/2004ITAT Kerala
RAMAPURAM SERVICE CO-OPERATIVE BANK LIMITED vs THE COMMISSIONER OF INCOME TAX (APPEALS)
WP(C)/2850/2018ITAT Kerala
KURUVAMBALAM SERVICE CO OPERATIVE BANK LTD. vs THE COMMISSIONER OF INCOME TAX (APPEALS)
WP(C)/2928/2018ITAT Kerala
PULAMANTHOLE SERVICE CO-OPERATIVE vs THE COMMISSIONER OF INCOME TAX
WP(C)/2808/2018ITAT Kerala
THE KADANNAMANNA SERVICE CO-OPERATIVE BANK LTD. vs THE COMMISSIONER OF INCOME TAX
WP(C)/2865/2018ITAT Kerala
THA PATTIKKAD SERVICE CO-OPERATIVE BANK LIMITED NO. P 455 vs THE COMMISSIONER OF INCOME TAX (APPEALS)
WP(C)/2861/2018ITAT Kerala
PR. COMMISSIONER OF INCOME TAX, GURGAON vs M/S TOWERS WATSON INDIA PVT. LTD.
ITA/463/2017ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,LOK ADALAT BENCH - 3
PRINCIPAL COMMISSIONER OF INCOME TAX- 09, vs M/S. VERTEX CUSTOMER SERVICES INDIA PVT. LTD.,
ITA/172/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs PLANMAN HR PVT. LTD.
ITA/170/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-1 vs SAMEER GUPTA
ITA/169/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs AIRCOM INTERNATIONAL (INDIA) PVT. LTD.
ITA/168/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE PR. COMMISSIONER OF INCOME TAX -6 vs NEC TECHNOLOGIES INDIA PVT. LTD
ITA/165/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR COMMISSIONER OF INCOME TAX ROHTAK vs RAM KUMAR DUHAN
ITA/387/2015ITAT Punjab & Haryana
PR . COMMISSIONER OF INCOME TAX (CENTRAL),GURGAON vs SH.SUDHIR DHINGRA,F-25, RADHE MOHAN DRIVE, VILL.FATEHPUR, BENGADAIPUR, MEHRAULI,NEW DELHI.
ITA/461/2017ITAT Punjab & Haryana
PR COMMISSIONER OF INCOME TAX I LUDHIANA vs BALDEV SINGH PROP
ITA/286/2016ITAT Punjab & Haryana
MAXOPP INVESTMENT LTD. vs COMMISSIONER OF INCOME TAX, NEW DELHI
CIVIL APPEAL No. 104/2015ITAT SC
2 Judges
