Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
MANICK LAL DEY,KOLKATA vs ITO, WARD-45(3), KOLKATA, KOLKATA
ITA 2240/KOL/2016[2011-12]Status: DisposedITAT KolkataAY 2011-12
MANICK LAL DEY,KOLKATA vs ITO, WARD-45(3), KOLKATA, KOLKATA
ITA 2239/KOL/2016[2011-12]Status: DisposedITAT KolkataAY 2011-12
COMSTAR AUTOMOTIVE TECHNOLOGIES (P) LTD.,CHENNAI vs DCIT, CHENNAI
ITA 830/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
COMSTAR AUTOMOTIVE TECHNOLOGIES (P) LTD.,CHENNAI vs DCIT, CHENNAI
ITA 829/CHNY/2017[2007-08]Status: DisposedITAT ChennaiAY 2007-08
COMSTAR AUTOMOTIVE TECHNOLOGIES (P) LTD.,CHENNAI vs DCIT, CHENNAI
ITA 828/CHNY/2017[2005-06]Status: DisposedITAT ChennaiAY 2005-06
COMSTAR AUTOMOTIVE TECHNOLOGIES (P) LTD.,CHENNAI vs DCIT, CHENNAI
ITA 827/CHNY/2017[2005-06]Status: DisposedITAT ChennaiAY 2005-06
ITO (EXEMPTIONS) WARD 2, CHENNAI vs ALL INDIA CHESS FEDERATION, CHENNAI
ITA 1785/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ITO (EXEMPTIONS) WARD 2, CHENNAI vs ALL INDIA CHESS FEDERATION, CHENNAI
ITA 1784/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ITO (EXEMPTIONS) WARD 2, CHENNAI vs ALL INDIA CHESS FEDERATION, CHENNAI
ITA 1783/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DCIT, CHENNAI vs COMSTAR AUTOMOTIVE TECHNOLOGIES P LTD., CHENGALPUT
ITA 1072/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT, CHENNAI vs COMSTAR AUTOMOTIVE TECHNOLOGIES P LTD., CHENGALPUT
ITA 1071/CHNY/2017[2007-08]Status: DisposedITAT ChennaiAY 2007-08
ACIT, CHENNAI vs SHOELINE, CHENNAI
ITA 910/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
CREATION PUBLICITY PVT. LTD.,MUMBAI vs ITO WARD - 2(1)(2), MUMBAI
ITA 997/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MAHALAKSHMI WOOD WORKS,MUMBAI vs INCOME TAX OFFICER-WARD 26(2)(4), MUMBAI
ITA 6736/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
OZONE INFRA PROJECTS,MUMBAI vs DCIT CEN CIR 2, THANE
ITA 6647/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHREE GAJANANA INDUSTRIES (INDIA) PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER-11(2)(2), MUMBAI
ITA 6595/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BHAVIK RAJESH KHANDHAR SHARE & STOCK BROKERS P. LTD.,MUMBAI vs DCIT RG 4(1), MUMBAI
ITA 5079/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
CAN PROPERTIES PVT. LTD.,MUMBAI vs ITO 9(2)(1), MUMBAI
ITA 4797/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
INCOME TAX OFFICER, WARD-1(1), MUMBAI vs ALLAUDDIN YAKUB SHAIKH, MUMBAI
ITA 4260/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT - 10(3)(2), MUMBAI vs PHOTOPHONE PVT. LTD., MUMBAI
ITA 4187/MUM/2017[2008-09]Status: DisposedITAT MumbaiAY 2008-09
TRIVENI HOMES,MUMBAI vs ACIT CC 2, THANE
ITA 3780/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 6(1)(1), MUMBAI vs AMMA LINES P.LTD, MUMBAI
ITA 94/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 6(1)(1), MUMBAI vs AMMA LINES P.LTD, MUMBAI
ITA 93/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 5(1)(1), MUMBAI vs ARVIND PIPES & FITTINGS INDUSTRIES P.LTD, MUMBAI
ITA 636/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT - 10(2)(2), MUMBAI vs MIRC ELECTRONICS LTD., MUMBAI
ITA 5168/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
PRADIP KUNJBEHARILAL DAROOKA,MUMBAI vs ITO (IT) 1(1), MUMBAI
ITA 3975/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 21(2), MUMBAI vs MICHELLE N. SANGHVI, MUMBAI
ITA 3973/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT 19(2), MUMBAI vs K.P. SANGHVI & SONS, MUMBAI
ITA 361/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 6 (1) (4), MUMBAI vs BLOSSOM DEVELOPERS PVT. LTD., MUMBAI
ITA 2747/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MIHIR AGENCIES P.LTD,MUMBAI vs DCIT CC (46), MUMBAI
ITA 73/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
