Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
KABIR SUDHIR MULJI,MUMBAI vs DIT (IT) II, MUMBAI
ITA 3301/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ARSHIYA FTWZ LTD,MUMBAI vs ASST CIT CIR 8(1), MUMBAI
ITA 2804/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ANIL VINODBHAI MEHTA,MUMBAI vs ITO 14(3)(1), MUMBAI
ITA 1324/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
STAROSE MAFATLAL INVESTMENTS & FINANCE LTD,MUMBAI vs DCIT CIR 3(3), MUMBAI
ITA 3247/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
STAROSE MAFATLAL INVESTMENTS & FINANCE LTD,MUMBAI vs DCIT CIR 3(3), MUMBAI
ITA 3246/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 8(3)(4), MUMBAI vs VERTEX MANUFCTURING CO. LTD, MUMBAI
ITA 3107/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
MEHUL J PAREKH,MUMBAI vs ACIT CEN CIR 45, MUMBAI
ITA 3645/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT CEN CIR 8(3), MUMBAI vs INTERNATIONAL GOLD CO., P.LTD, MUMBAI
ITA 1070/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
APEX SOFTCEL (INDIA) P. LTD,MUMBAI vs DCIT 2(1), MUMBAI
ITA 5837/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BHARAT TILES & MARBLE P.LTD,MUMBAI vs DCIT CIR 2(1), MUMBAI
ITA 438/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 14(2)(1), MUMBAI vs L & T INFRASTRUCTURE FINANCE CO.LT, MUMBAI
ITA 4331/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CEN CIR 1(1), MUMBAI vs TILAKNAGAR INDUSTRIES LTD, MUMBAI
ITA 2505/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
M/S CESSNA GARDEN DEVELOPERS PVT.LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2097/BANG/2016[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ALANG SHIP BREAKERS LTD. vs THE DEPUTY COMMISSIONER OF INCOME TAX and ORS.
WP/1416/1999ITAT Bombay
THE ASSTT. COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM vs M/S BHIMJI VELJI SORATHIA, ADIPUR-KUTCH
ITA 346/RJT/2016[2012-13]Status: DisposedITAT RajkotAY 2012-13
SHRI URMIT H. PATEL,BARODA vs THE INCOME TAX OFFICER, WARD-2(4), BARODA
ITA 2768/AHD/2016[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE ACIT, WARD-3(1), AHMEDABAD vs M/S. NIRMA CREDIT & CAPITAL P. LTD., AHMEDABAD
ITA 1057/AHD/2016[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
SMT. KANTABEN RAMJIBHAI CHAUDHARI,GANDHINAGAR vs THE INCOME TAX OFFICER, WARD-2, GANDHINAGAR
ITA 1/AHD/2016[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE ITO, WARD-9(1), AHMEDABAD vs SHRI RASIKBHAI AMBALAL PATEL,HUF, AHMEDABAD
ITA 1308/AHD/2013[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
ROHAN AGARWAL,JAIPUR vs ACIT, AJMER
ITA 51/JPR/2016[2008-09]Status: DisposedITAT JaipurAY 2008-09
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs DWARKA PRASAD AGGARWAL,
ITA/181/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs DWARKA PRASAD AGGARWAL,
ITA/179/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs DWARKA PRASAD AGGARWAL,
ITA/176/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs DWARKA PRASAD AGGARWAL,
ITA/175/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs DWARKA PRASAD AGGARWAL,
ITA/180/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE COMMISSIONER OF INCOME TAX-LTU vs CAPARO MARUTI LTD.
ITA/1017/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR. COMMISSIONER OF INCOME TAX DELHI III vs E.I.DUPONT INDIA PVT.LTD.
ITA/25/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs DWARKA PRASAD AGGARWAL,
ITA/174/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs DWARKA PRASAD AGGARWAL,
ITA/178/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
RAMINDER SINGH,SILIGURI vs ITO, WD-2(2), SILIGURI, SILIGURI
ITA 343/KOL/2016[2005-2006]Status: DisposedITAT KolkataAY 2005-2006