Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
ACIT, CHENNAI vs EAST COAST CONSTRUCTION & INDUSTRIES LIMITED, CHENNAI
ITA 1432/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ACIT, CHENNAI vs EAST COAST CONSTRUCTION & INDUSTRIES LIMITED, CHENNAI
ITA 1431/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
EAST COAST CONSTRUCTIONS AND INDUSTRIES LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 864/CHNY/2015[2010-2011]Status: DisposedITAT ChennaiAY 2010-2011
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3(4), MUMBAI vs PATEL ENGINEERING LTD, MUMBAI
ITA 5269/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
PATEL ENGINEERING LTD,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3(4), MUMBAI
ITA 4992/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
VAKKASH CAPITAL COMPANY LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-14(3)(1), MUMBAI
ITA 4919/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
RASHTRIYA CHEMICALS & FERTILIZERS LTD,MUMBAI vs CIT LTU, MUMBAI
ITA 3625/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
RAJESH V. SHAH,MUMBAI vs ITO WD 25(3)(3), MUMBAI
ITA 3556/MUM/2017[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SURENDRA L. HIRANANDANI,MUMBAI vs PR CIT CEN 1, MUMBAI
ITA 3226/MUM/2017[2008-09]Status: DisposedITAT MumbaiAY 2008-09
WADHWA & ASSOCIATES REALTORS P.LTD,MUMBAI vs ASST CIT 9(3), MUMBAI
ITA 967/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SHAH KHETAJI DHANAJI & CO,MUMBAI vs ASST CIT 18(1), MUMBAI
ITA 658/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO 6(2)(1), MUMBAI vs CENTRAL ELECTRICALS & ELECTRONICS P.LTD, MUMBAI
ITA 551/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO (EXEMPTION)-1(3) MUMBAI, MUMBAI vs GULABCHAND FOUNDATION, MUMBAI
ITA 5344/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT - 32(1), MUMBAI vs EKTA SANKALP DEVELOPERS, MUMBAI
ITA 5340/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT - 2(3)(1), MUMBAI vs VOLANT TEXTILE MILLS LTD., MUMBAI
ITA 5258/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT 13(1)(2), MUMBAI vs PINSTROM TECHNOLOGIES P.LTD, MUMBAI
ITA 4937/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ICHHA CONSTRUCTIONS P.LTD,MUMBAI vs DCIT CC 5(1), MUMBAI
ITA 4856/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
LATE VADILAL C. DESAI,MUMBAI vs ITO 13(3)(2), MUMBAI
ITA 478/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
IL & FS SECURITIES SERVICES LTD,MUMBAI vs ASST CIT 10(1), MUMBAI
ITA 4719/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ASST CIT 17(1), MUMBAI vs HERMES DEVELOPERS, MUMBAI
ITA 4607/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 12(2)(2), MUMBAI vs GUJARAT GAURAV INN HOTELS P.LTD, MUMBAI
ITA 4406/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT PALGHAR CIR PALGHAR, MUMBAI vs SUBHASH RATILAL PAREKH (HUF), PALGHAR
ITA 1652/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 1(3)(1), MUMBAI vs SANKALP CORPORATE P. LTD, MUMBAI
ITA 118/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ANAND SHAH,MUMBAI vs ITO 13(1)(2), MUMBAI
ITA 1862/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ANIL MEHTA,MUMBAI vs ITO 14(3)(1), MUMBAI
ITA 1392/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CEN CIR 1(4), MUMBAI vs EVERSMILE CONSTRUCTION COMPANY P.LTD, MUMBAI
ITA 7733/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
KARTIK S. GANDHI,MUMBAI vs JCIT 24(2), MUMBAI
ITA 6748/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ABID SHIRAZ MERCHANT,MUMBAI vs ITO 19(2)(1), MUMBAI
ITA 5178/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
TORAY INTERNATIONAL (SINGAPORE) PTE LTD,MUMBAI vs ADIT (IT) 1(2), MUMBAI
ITA 4813/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
KIRAN A ROCHLANEY,MUMBAI vs ITO 14(1)(2), MUMBAI
ITA 3441/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10