Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,705 total)

M/S SRBC & CO. LLP,KOLKATA vs DCIT, CIRCLE-22, KOLKATA, KOLKATA

ITA 1759/KOL/2016[2012-13]Status: DisposedITAT KolkataAY 2012-13
14/2/2018

RATAN KUMAR PAUL,DAKSHIN DINAJPUR vs DCIT, CC-XXVII, KOLKATA, KOLKATA

ITA 1748/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
14/2/2018

DCIT, CIRCLE-12(1), KOLKATA, KOLKATA vs M/S HINDUSTHAN GUM & CHEMICALS LTD., KOLKATA

ITA 1601/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
14/2/2018

ITO, WARD -47(2), KOLKATA, KOLKATA vs SUMIT JAISWAL, HOWRAH

ITA 1541/KOL/2016[2011-12]Status: DisposedITAT KolkataAY 2011-12
14/2/2018

M/S PAWANSUT MANAGEMENT LTD.(MERGED WITH TAUMAN INFRASTRUCTURE LTD.),KOLKATA vs ITO, WARD 58(4), TDS, KOLKATA, KOLKATA

ITA 1524/KOL/2016[2003-04]Status: DisposedITAT KolkataAY 2003-04
14/2/2018

M/S PAUL BROTHERS,DAKSHIN DINAJPUR vs DCIT, CC-XXVII, KOLKATA, KOLKATA

ITA 1497/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
14/2/2018

HINDUSTAN GUM & CHEMICALS LTD.,KOLKATA vs THE DCIT, CIR-12(1), KOLKATA, KOLKATA

ITA 1410/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
14/2/2018

M/S. CALCUTTA EXPORT CO.,KOLKATA vs JCIT, R-34, KOLKATA, KOLKATA

ITA 1355/KOL/2016[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
14/2/2018

M/S D. S. HEALTH & EDUCATION TRUST,KOLKATA vs CIT(EXEMPTIONS), KOLKATA, KOLKATA

ITA 1209/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
14/2/2018

JCIT, (OSD), CIR-1(1), KOLKATA, KOLKATA vs M/S ASSOCIATED TOOLINGS INDIA PVT. LTD., HOWRAH

ITA 1105/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
14/2/2018

M/S MKJ TRADEX LTD.,KOLKATA vs DCIT, CIR-4(2), KOLKATA, KOLKATA

ITA 1044/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
14/2/2018

M/S SREE KRISHNA GYANODAYA FLOUR MILLS,KOLKATA vs PCIT, CENTRAL, KOLKATA-2, KOLKATA

ITA 1008/KOL/2016[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
14/2/2018

ACIT, CIR-3, MALDA, MALDA vs DAKSHIN DINAJPUR ZILLA REGULATED MARKET COMMITTEE, DAKSHIN DINAJPUR

ITA 867/KOL/2015[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
14/2/2018

SUBHAJIT KR. GHOSH,KOLKATA vs DCIT, CC-XXV, KOLKATA, KOLKATA

ITA 685/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
14/2/2018

M/S PRICEWATERHOUSECOOPERS LLP, USA,KOLKATA vs CIT, (IT & TP), KOLKATA, KOLKATA

ITA 540/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
14/2/2018

ARUNASHIS SARKAR,HOOGHLY vs ITO, WD-1(3), HOOGHLY, HOOGHLY

ITA 258/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
14/2/2018

ITO, WARD-23(3), HOOGHLY, HOOGHLY vs SHRI ARUNASIA SARKAR, HOOGHLY

ITA 176/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
14/2/2018

ITO,WD-12(3), KOLKATA, KOLKATA vs SAFE STRUCTURES (P) LTD., KOLKATA

ITA 459/KOL/2014[1994-95]Status: DisposedITAT KolkataAY 1994-95
14/2/2018

ACIT, CIRCLE-42, KOLKATA, KOLKATA vs SHRI RANJIT KR. SAHA, KOLKATA

ITA 1629/KOL/2014[2001-2002]Status: DisposedITAT KolkataAY 2001-2002
14/2/2018

RAGUVALIKA TRADING PVT LTD ( SINCE MERGED WITH M.M.MURARKA SHARE & SECURITIES PVT LTD),KOLKATA vs D.C.I.T CIR - 4,KOLKATA, KOLKATA

ITA 851/KOL/2013[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
14/2/2018

RAGUVALIKA TRADING PVT LTD ( SINCE MERGED WITH M.M.MURARKA SHARE & SECURITIES PVT LTD),KOLKATA vs D.C.I.T CIR - 4,KOLKATA, KOLKATA

ITA 850/KOL/2013[2007-08]Status: DisposedITAT KolkataAY 2007-08
14/2/2018

RAGUVALIKA TRADING PVT LTD ( SINCE MERGED WITH M.M.MURARKA SHARE & SECURITIES PVT LTD),KOLKATA vs D.C.I.T CIR - 4,KOLKATA, KOLKATA

ITA 849/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
14/2/2018

RAGUVALIKA TRADING PVT LTD ( SINCE MERGED WITH M.M.MURARKA SHARE & SECURITIES PVT LTD),KOLKATA vs D.C.I.T CIR - 4,KOLKATA, KOLKATA

ITA 848/KOL/2013[2005-06]Status: DisposedITAT KolkataAY 2005-06
14/2/2018

P & H JOY MINING EQUIPMENT INDIA LIMITED,KOLKATA vs ACIT, CIRCLE - 12, KOLKATA, KOLKATA

ITA 1101/KOL/2011[2004-05]Status: DisposedITAT KolkataAY 2004-05
14/2/2018

BACHI SHOES LTD.,VELLORE vs ACIT, VELLORE

ITA 349/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
14/2/2018

(LATE) SHRI SAYAJI MARUTHI SALUNKHE, LEGAL HEIR SMT. SHALAN SAYAJI SALUNKHE,CHENNAI vs ACIT, NON CORPORATE CIRCLE -6, CHENNAI

ITA 2311/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
14/2/2018

M/S. PONNUSAMY HOTEL,CHENNAI vs JCIT, CHENNAI

ITA 2526/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
14/2/2018

RAMCO INDUSTRIES LTD.,CHENNAI vs ADDL. CIT, VIRUDHUNAGAR

ITA 1877/CHNY/2016[2011-2012]Status: DisposedITAT ChennaiAY 2011-2012
14/2/2018

RAMCO INDUSTRIES LTD.,CHENNAI vs ADDL. CIT, VIRUDHUNAGAR

ITA 1876/CHNY/2016[2010-2011]Status: DisposedITAT ChennaiAY 2010-2011
14/2/2018

ACIT, CHENNAI vs EAST COAST CONSTRUCTION & INDUSTRIES LIMITED, CHENNAI

ITA 1433/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
14/2/2018