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Income Tax Appellate Tribunal, KOLKATA BENCH “D” KOLKATA
Before: Shri Waseem Ahmed & Shri S.S.Viswanethra Ravi
None आवेदक क� ओर से/By Assessee Shri Arindam Bhattacherjee, Addl. CIT-DR राज!व क� ओर से/By Revenue 01-02-2018 सुनवाई क� तार�ख/Date of Hearing 09-02-2018 घोषणा क� तार�ख/Date of Pronouncement आदेश /O R D E R PER BENCH:- These four appeals, pertaining to Assessment Year 1986-87 of same assessee, are directed against the different orders of Commissioner of Income Tax (Appeals)- 13, Kolkata of even date i.e. on 30.11.2015.