Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,705 total)

MS PHARMA CHEMICO LABORATORIES vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/53/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

26/2/2018

MS CURETECH SKINCARE vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/52/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

26/2/2018

MS CURETECH SKINCARE vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/51/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

26/2/2018

MS SHRI RAM PRINT N PACK vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/49/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

26/2/2018

MS SHRI RAM PRINT N PACK vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/47/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

26/2/2018

MS SRI SAI PRINT PACK INDUSTRIES vs THE COMMISSIONER OF INCOME TAX

ITA/43/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

26/2/2018

MS SRI SAI PRINT PACK INDUSTRIES vs THE COMMISSIONER OF INCOME TAX

ITA/42/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

26/2/2018

MS MAHABIR INDUSTRIES vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/41/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

26/2/2018

MS USAKA ELECTRICALS vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/4/2016ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HONOURABLE PRINCIPAL DIVISION BENCHES

26/2/2018

MS HYCRON ELECTRONICS vs COMMISSIONER OF INCOME TAX

ITA/39/2016ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

26/2/2018

SAI BLISS DURGS AND PHARMACEUTICALS vs COMMISSIONER OF INCOME TAX

ITA/36/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

26/2/2018

AQUA VITOE LABORATRIES vs COMMISSIONER OF INCOME TAX

ITA/35/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

26/2/2018

MS V R PAPER CONE INDUSTRIES vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/27/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

26/2/2018

MS HYCRON ELECTRONICS vs COMMISSIONER OF INCOME TAX,SHIMLA

ITA/25/2015ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

26/2/2018

MS R.R. LAMPS vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/15/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

26/2/2018

MS R.R. LAMPS vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/13/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

26/2/2018

ULLIYERI SERVICE CO:OPERATIVE BANK LIMITED: ULLIYERI: QUILANDY vs INCOME TAX OFFICER: WARD 2(1): KOZHIIKODE: 673 001

WP(C)/5464/2018ITAT Kerala
26/2/2018

THE CHOMBAL SERVICE CO-OPERATIVE BANK LIMITED vs INCOME TAX OFFICER: WARD 2(2): KOZHIKODE 673 001.

WP(C)/5416/2018ITAT Kerala
26/2/2018

CHEKKIAD SERVICE CO-OPERATIVE BANK LTD. vs INCOMETAX OFFICER, WARD-2(2), KOZHIKODE

WP(C)/5422/2018ITAT Kerala
26/2/2018

THE MALAMPUZHA SERVICE CO-OPERATIVE BANK LTD vs THE INCOME TAX OFFICER

WP(C)/6262/2018ITAT Kerala
26/2/2018

QUILANDY SERVICE CO-OPERATIVE BANK LIMITED: QUILANDY vs INCOME TAX OFFICER, WAD 2(1): KOZHIKODE: 673 001

WP(C)/5431/2018ITAT Kerala
26/2/2018

THE MANKARA SERVICE CO-OPERATIVE BANK LTD. vs THE INCOME TAX OFFICER

WP(C)/6259/2018ITAT Kerala
26/2/2018

UZHAMALACKAL SERVICE CO-OPERATIVE BANK LTD. vs THE CENTRAL BOARD OF DIRECT TAXES

WP(C)/6319/2018ITAT Kerala
26/2/2018

BADAGARA CO:OPERATIVE RURAL BANK LTD: vs INCOMETAX OFFICER:

WP(C)/5440/2018ITAT Kerala
26/2/2018

TEH NADAPURAM SERVICE CO-OPERATIVE BANK LTD vs INCOME TAX OFFICER

WP(C)/5465/2018ITAT Kerala
26/2/2018

EDACHERI SERVICE CO-OPERATIVE BANK vs INCOME TAX OFFICER

WP(C)/5439/2018ITAT Kerala
26/2/2018

MS ASA BIOTECH vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/50/2017ITAT Himachal Pradesh
26/2/2018

NOKIA INDIA PRIVATE LIMITED vs DEPUTY DIRECTOR OF INCOME TAX

ITA/764/2015ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SUNIL GAUR

26/2/2018

THE PR. COMMISSIONER OF INCOME TAX -INTERNATIONAL TAXATION-2 vs KSS ENGINEERING LTD.

ITA/250/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

26/2/2018

THE COMMISSIONER OF INCOME TAX -INTERNATIONA TAXATION-2 vs KSS ENGINEERING LTD.

ITA/249/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

26/2/2018