Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,705 total)

SH. SANJAY KUMAR,MEERUT vs CIT, MEERUT

ITA 2725/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
27/2/2018

SCHNEIDER ELECTRIC INDIA PVT. LTD.,GURGAON vs DCIT, NEW DELHI

ITA 1585/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
27/2/2018

PR COMMISSIONER OF INCOME TAX-VI vs M/S SAINT GOBAIN CRYSTALS

ITA/493/2016ITAT Karnataka

ABHAY SHREENIWAS OKA (CJ),S SUNIL DUTT YADAV

27/2/2018

MARG PROJECTS & INFRASTRUCTURE LTD.,CHENNAI vs DCIT CORPORATE CIRCLE 4(1), CHENNAI

ITA 2585/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
27/2/2018

A.R.DILLI BABU,CHENNAI vs ITO NON CORPORATE WARD 8(4), CHENNAI

ITA 2396/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
27/2/2018

MADRAS SECURITY PRINTERS PVT LTD.,CHENNAI vs DCIT, CHENNAI

ITA 203/CHNY/2017[2012-2013]Status: DisposedITAT ChennaiAY 2012-2013
27/2/2018

MUKESH GOYAL,CHENNAI vs DCIT NON CORPORATE CIRCLE 10(1), CHENNAI

ITA 1534/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
27/2/2018

DCIT, CHENNAI vs WESTGATE LOGISTICS PVT LTD., CHENNAI

ITA 1252/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
27/2/2018

SINDHU EDUCATIONAL SOCIETY,CHENNAI vs ITO, CHENNAI

ITA 1168/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
27/2/2018

R.P.RAJARAJAN ENTERPRISES,CHENNAI vs ACIT, CHENNAI

ITA 1167/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
27/2/2018

DCIT, CHENNAI vs M/S. SUTHERLAND GLOABAL SERVICES PVT. LTD., CHENNAI

ITA 2051/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
27/2/2018

SUTHERLAND GLOBAL SERVICES PRIVATE LIMITED,CHENNAI vs ACIT, CHENNAI

ITA 2002/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
27/2/2018

MEHRUNNISA REHAMAN MUJAVAR,MUMBAI vs INCOME TAX OFFICER, WARD NO.21(3)(3), MUMBAI

ITA 6692/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
27/2/2018

ITO 19(2)(1), MUMBAI vs JAYESH GANDHI, MUMBAI

ITA 3452/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
27/2/2018

ACCENTURE SERVICES P.LD,MUMBAI vs DCIT RG 1(1), MUMBAI

ITA 6374/MUM/2016[2015-16(27Q-Q4)]Status: DisposedITAT Mumbai
27/2/2018

LODHA ESTATE INDIA LTD,MUMBAI vs DCIT CEN CIR 7(3), MUMBAI

ITA 5466/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
27/2/2018

FINEOTEX CHEMICAL LTD,MUMBAI vs ASST CIT CIR 12(2)(1), MUMBAI

ITA 5412/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
27/2/2018

MAJOR BRANDS (INDIA) PVT. LTD.,MUMBAI vs ADDL.CIT -5(2), MUMBAI

ITA 2153/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
27/2/2018

A.C.I.T. CENTRAL CIRCLE-20, MUMBAI vs ANKUR DRUGS & PHARMA LTD., MUMBAI

ITA 7529/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
27/2/2018

MR.AZEEZULLA,BANGALORE vs THE INCOME TAX OFFICER WARD-6(2)(2), BANGALORE

ITA 39/BANG/2018[2012-13]Status: DisposedITAT BangaloreAY 2012-13
27/2/2018

M/S PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE BANK LTD,VIJAYAPURA vs INCOME TAX OFFICER, WARD-1, VIJAYAPURA

ITA 24/BANG/2018[2013-14]Status: DisposedITAT BangaloreAY 2013-14
27/2/2018

M/S. PRIMARY AGRICULTURAL CREDIT CO-OP BANK LIMITED,VIJAYAPURA vs INCOME TAX OFFICER, WARD-1, VIJAYAPURA

ITA 23/BANG/2018[2012-13]Status: DisposedITAT BangaloreAY 2012-13
27/2/2018

BIJAPUR CO-OPERATIVE CREDIT SOCIETY LTD,VIJAYAPURA vs INCOME TAX OFFICER, WARD-1, VIJAYAPURA

ITA 22/BANG/2018[2013-14]Status: DisposedITAT BangaloreAY 2013-14
27/2/2018

PRATHAMIKA KRISHI PATTIN SAHAKAKARI BANK NIYAMIT,VIJAYAPURA vs INCOME TAX OFFICER, WARD-2, VIJAYAPURA

ITA 21/BANG/2018[2013-14]Status: DisposedITAT BangaloreAY 2013-14
27/2/2018

PRATHAMIKA KRISHI PATTIN SAHAKARI BANK NIYAMIT,VIJAYAPUR vs INCOME TAX OFFICER, WARD-2, VIJAYAPURA

ITA 20/BANG/2018[2012-13]Status: DisposedITAT BangaloreAY 2012-13
27/2/2018

M/S MAHILANIDHI SOUHARDA SAHAKARI LIMITED,MAGALURU vs INCOME TAX OFFICER WARD-2(3), MANGALURU

ITA 193/BANG/2018[2013-14]Status: DisposedITAT BangaloreAY 2013-14
27/2/2018

CAPTAB BIOTECH vs COMMISSIONER OF INCOME TAX

ITA/34/2017ITAT Himachal Pradesh
26/2/2018

MS USAKA ELECTRICALS vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/26/2016ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

26/2/2018

RAJEEV AGGARWAL vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/61/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

26/2/2018

MS ASA BIOTECH vs PRINCIPAL COMMISSIONER OF INCOME TAX

ITA/54/2017ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

26/2/2018