Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
M/S NOKIA CORPORATION,NEW DELHI vs DCIT (INTERNTIONAL TAXATION), NEW DELHI
ITA 1872/DEL/2017[2006-07]Status: DisposedITAT DelhiAY 2006-07
NOKIA INDIA PVT. LTD.,GURGAON vs ADDL. CIT, NEW DELHI
ITA 1871/DEL/2017[2007-08]Status: DisposedITAT DelhiAY 2007-08
NOKIA INDIA PVT. LTD.,GURGAON vs ADDL. CIT, NEW DELHI
ITA 1870/DEL/2017[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S. INTER GLOBE HOTELS PVT. LTD., NEW DELHI
ITA 630/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S SMART CUBE INDIA PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 5473/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs M/S. S P SINGLA CONSTRUCTION P LTD., NEW DELHI
ITA 4594/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. S P SINGLA CONSTRUCTION P LTD., NEW DELHI
ITA 4593/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
THE BANK OF TOKYO MISTUBISHI UFJ LTD.,NEW DELHI vs DCIT (INTERNATIONAL TAXATION), NEW DELHI
ITA 4548/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
GETAMBER ANAND,NOIDA vs DCIT, NOIDA
ITA 3127/DEL/2016[2004-05]Status: DisposedITAT DelhiAY 2004-05
THE STATE TRADING CORPORATION OF INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2974/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
KK SECURITIES LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1264/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SARITA PURI,NEW DELHI vs ACIT, NEW DELHI
ITA 1011/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. DEEPAK MOTORS,GHAZIABAD vs ITO, GHAZIABAD
ITA 970/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S. INTEROCEAN OCEAN SHIPPING INDIA PVT. LTD., NEW DELHI
ITA 956/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, NEW DELHI vs M/S. CARAF BUILDERS & CONSTRUCTIONS PVT. LTD., NEW DELHI
ITA 939/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. EXCEL INFOTECH LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 928/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT (EXEMPTION), GHAZIABAD vs M/S. CITY EDUCATIONAL TRUST, NOIDA
ITA 899/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
HINDON RIVER MILLS LTD.,GHAZIABAD vs DCIT, GHAZIABAD
ITA 5697/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
SHRI SANJAY KUMAR TYAGI,MEERUT vs ACIT, MEERUT
ITA 4979/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
NOKIA CORPORATION,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 2142/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, NEW DELHI vs M/S. MOHAIR INVESTMENT & TRADING CO. PVT. LTD., NEW DELHI
ITA 126/DEL/2015[2002-03]Status: DisposedITAT DelhiAY 2002-03
ACIT, NEW DELHI vs M/S. SCHNEIDER ELECTRIC CONZERV INDIA PVT. LTD., GURGAON
ITA 6690/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. BHARTI TELECOM LTD., NEW DELHI
ITA 5667/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S. SB PACKAGING LTD., NEW DELHI
ITA 5318/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NARNAUL vs SMT. SAVITA DEVI L/H OF LATE SH. VIJAY KUMAR, NARNAUL
ITA 5311/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. M.N. SECURITIES PVT. LTD., NEW DELHI
ITA 3833/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S. M.N. SECURITIES PVT. LTD., NEW DELHI
ITA 3832/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. NAV-YUG SEWING MACHINE CO. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 281/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. NAV-YUG SEWING MACHINE CO. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 280/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs M/S. PAAM ANTIBIOTICS LIMITED, NEW DELHI
ITA 2327/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
