Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
HEMU TOPPO,RANCHI vs CIT EXEMPTION, PATNA
ITA 313/RAN/2016[2016-17]Status: DisposedITAT RanchiAY 2016-17
GRASIM INDUSTRIES LTD,PALAMAU vs ACIT CIR-3, RANCHI
ITA 295/RAN/2016[2012-13]Status: DisposedITAT RanchiAY 2012-13
BADRUDDOJA KHAN,BOKARO vs DCIT, BOKARO
ITA 111/RAN/2016[2010-11]Status: DisposedITAT RanchiAY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD., JAIPUR
ITA 980/JPR/2017[2004-05]Status: DisposedITAT JaipurAY 2004-05
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD., JAIPUR
ITA 979/JPR/2017[2003-04]Status: DisposedITAT JaipurAY 2003-04
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD., JAIPUR
ITA 978/JPR/2017[2002-03]Status: DisposedITAT JaipurAY 2002-03
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LTD., JAIPUR
ITA 975/JPR/2017[2004-05]Status: DisposedITAT JaipurAY 2004-05
DR. ASHA MATHUR,GUJRAT vs ASSISTANT COMMISSIONR OF INCOME TAX, CIRCLE-1, JAIPUR
ITA 769/JPR/2017[2014-15]Status: DisposedITAT JaipurAY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, KOTA vs M/S KRITIKA VEGITABLE OIL PVT. LTD., KOTA
ITA 753/JPR/2017[2014-15]Status: DisposedITAT JaipurAY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, KOTA vs M/S KRITIKA VEGITABLE OIL PVT. LTD., KOTA
ITA 752/JPR/2017[2013-14]Status: DisposedITAT JaipurAY 2013-14
MUJEEB KHAN,JAIPUR vs ITO, JAIPUR
ITA 421/JPR/2017[2007-08]Status: DisposedITAT JaipurAY 2007-08
NARAYAN DAS KAMDAR,KISHANGARH vs ITO, KISHANGARH
ITA 4/JPR/2017[2011-12]Status: DisposedITAT JaipurAY 2011-12
SUSHILLA DEVI AGARWAL,JAIPUR vs ITO, JAIPUR
ITA 328/JPR/2017[2008-09]Status: DisposedITAT JaipurAY 2008-09
RATAN PAPERS PVT. LTD.,JAIPUR vs ITO, JAIPUR
ITA 23/JPR/2017[2012-13]Status: DisposedITAT JaipurAY 2012-13
MAHAVEER YADAV,JAIPUR vs ITO, JAIPUR
ITA 209/JPR/2017[2011-12]Status: DisposedITAT JaipurAY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LTD., JAIPUR
ITA 1012/JPR/2017[2005-06]Status: DisposedITAT JaipurAY 2005-06
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD., JAIPUR
ITA 1011/JPR/2017[2005-06]Status: DisposedITAT JaipurAY 2005-06
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD., JAIPUR
ITA 1010/JPR/2017[2001-02]Status: DisposedITAT JaipurAY 2001-02
PRADEEP VATRANA,ALWAR vs DCIT, ALWAR
ITA 930/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
MS SEEMA SIBBAL vs ASSISTANT COMMISSIONER OF
WP/16324/2016ITAT Karnataka
S.SUJATHA
RANJINI VANKULPATI vs VANKULAPATI VINAY
WP/29694/2017ITAT Karnataka
VINEET KOTHARI
GOODYEAR INDIA LTD.,FARIDABAD vs ADDL. CIT, SPECIAL RANGE- 4, NEW DELHI
ITA 7716/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
NET AGRI COMPANY PVT. LTD.,NEW DELHI vs ITO, WARD- 18(1), NEW DELHI
ITA 6988/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
SHANTI REFRIGERATION INDUSTRIES PVT. LTD.,PANTNAGAR vs ACIT, CIRCLE- 1, HALDWANI
ITA 6379/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
SANJAY KUMAR,GREATER NOIDA vs ITO, WARD- 3(3), NOIDA
ITA 4412/DEL/2017[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S NOKIA CORPORATION,NEW DELHI vs DCIT (INTERNTIONAL TAXATION), NEW DELHI
ITA 1877/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S NOKIA CORPORATION,NEW DELHI vs DCIT (INTERNTIONAL TAXATION), NEW DELHI
ITA 1876/DEL/2017[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S NOKIA CORPORATION,NEW DELHI vs DCIT (INTERNTIONAL TAXATION), NEW DELHI
ITA 1875/DEL/2017[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S NOKIA CORPORATION,NEW DELHI vs DCIT (INTERNTIONAL TAXATION), NEW DELHI
ITA 1874/DEL/2017[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S NOKIA CORPORATION,NEW DELHI vs DCIT (INTERNTIONAL TAXATION), NEW DELHI
ITA 1873/DEL/2017[2007-08]Status: DisposedITAT DelhiAY 2007-08
