Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
PR COMMISSIONER OF INCOME TAX CENTRAL vs SMT SAVITRA SINGH
ITA/342/2017ITAT Rajasthan
KINDER MEDICAL SERVICES vs THE COMMISSIONER OF INCOME TAX
WP(C)/6380/2018ITAT Kerala
THE OTTOOR SERVICE CO-OPERATIVE BANK LTD NO.976 vs THE INCOME TAX OFFICER
WP(C)/6462/2018ITAT Kerala
THE EDAVA SERVICE CO-OPERATIVE BANK LTD NO.3782 vs THE INCOME TAX OFFICER, WARD-2(5)
WP(C)/6483/2018ITAT Kerala
M/S. PALODE SERVICE CO-OPERATIVE BANK LTD NO. 792 vs THE CENTRAL BOARD OF DIRECT TAXES
WP(C)/6505/2018ITAT Kerala
M/S. WHITE METAL ALUMINIUM TRADING COMPANY vs THE INCOME TAX OFFICER
WP(C)/6583/2018ITAT Kerala
THE KODUVAYUR SERVICE CO-OPERATIVE BANK LTD. vs THE INCOME TAX OFFICER
WP(C)/6530/2018ITAT Kerala
PALAKKAD TALUK GOVERNMENT EMPLOYEES vs THE INCOME TAX OFFICER
WP(C)/6421/2018ITAT Kerala
PR. COMMISSIONER OF INCOME TAX, GURGAON vs M/S JINDAL STEEL AND POWER LTD.
ITA/535/2017ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,LOK ADALAT BENCH - 3
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -2 vs PUNEET MAHAJAN
ITA/258/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs M/S. RELX INDIA PVT. LTD.
ITA/256/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX - 4 vs WEST WING INFRASTRUCTURE PVT LTD.
TAXAP/103/2018ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
THE COMMISSIONER OF INCOME TAX, COCHIN vs THE FERTILIZERS AND CHEMICALS TRAVANCORE
ITA/856/2009ITAT Kerala
PRINCIPAL COMMISSIONER OF INCOME TAX 5 vs SHITAL PRIYASHARAN SHAH
TAXAP/181/2018ITAT Gujarat
PRINCIPAL COMMISSIONER OF INCOME TAX - 4 vs WEST WING INFRASTRUCTURE PVT LTD.
TAXAP/102/2018ITAT Gujarat
ASSISTANT COMMISSIONER OF INCOME-TAX vs KOLHAPUR ZILLA SAHAKARI DUDH UTPADAK SANGH LTD., KOLHAPUR
ITA 580/PUN/2016[2011-12]Status: DisposedITAT PuneAY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs KOLHAPUR ZILLA SAHAKARI DUDH UTPADAK SANGH LTD., KOLHAPUR
ITA 579/PUN/2016[2010-11]Status: DisposedITAT PuneAY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs KOLHAPUR ZILLA SAHAKARI DUDH UTPADAK SANGH LTD., KOLHAPUR
ITA 578/PUN/2016[2009-10]Status: DisposedITAT PuneAY 2009-10
BHUSHAN VITTHAL WAGH,NASHIK vs INCOME-TAX OFFICER,
ITA 367/PUN/2016[2009-10]Status: DisposedITAT PuneAY 2009-10
NUTAN MAHARASHTRA VIDYA PRASARAK MANDAL,PUNE vs INCOME-TAX OFFICER,
ITA 2320/PUN/2016[2009-10]Status: DisposedITAT PuneAY 2009-10
LAXMIKANT RAMNIWAS BALDAWA,LATUR vs INCOME-TAX OFFICER,
ITA 2307/PUN/2016[2010-11]Status: DisposedITAT PuneAY 2010-11
INCOME-TAX OFFICER vs ENTERPRISED DB SOFTWARE INDIA PVT. LTD., PUNE
ITA 2301/PUN/2016[2010-11]Status: DisposedITAT PuneAY 2010-11
MOHAMADRAFIQ ALLABKSHA BAGWAN,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1936/PUN/2016[199-2000]Status: DisposedITAT Pune
NANDKISHOR H. BIRLA vs INCOME-TAX OFFICER,
ITA 1053/PUN/2016[2000-01]Status: DisposedITAT PuneAY 2000-01
GIRIJAMATA JANHIT SEVABHAVI SANSTHA,AURANGABAD vs INCOME-TAX OFFICER,
ITA 236/PUN/2015[2010-11]Status: DisposedITAT PuneAY 2010-11
GIRIJAMATA JANHIT SEVABHAVI SANSTHA,AURANGABAD vs INCOME-TAX OFFICER,
ITA 235/PUN/2015[2009-10]Status: DisposedITAT PuneAY 2009-10
M/S PANCHNATH ENTERPRISE,RAJKOT-GUJARAT vs THE PR. COMMR. OF INCOME TAX-1, RAJKOT-GUJARAT
ITA 141/RJT/2016[2008-09]Status: DisposedITAT RajkotAY 2008-09
M/S PANCHNATH ENTERPRISE,RAJKOT-GUJARAT vs THE PR. COMMR. OF INCOME TAX-1, RAJKOT-GUJARAT
ITA 140/RJT/2016[2007-08]Status: DisposedITAT RajkotAY 2007-08
M/S PANCHNATH ENTERPRISE,RAJKOT-GUJARAT vs THE PR. COMMR. OF INCOME TAX-1, RAJKOT-GUJARAT
ITA 139/RJT/2016[2006-07]Status: DisposedITAT RajkotAY 2006-07
ITO WD -1(2), JAMSHEDPUR vs M/S VISAKHA ROADWAYS, JAMSHEDPUR
ITA 123/RAN/2017[13-14]Status: DisposedITAT Ranchi
