Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
MULTIMODEL STORAGE SOLUTIONS P.LTD,MUMBAI vs ACIT 7(2), MUMBAI
ITA 1298/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 5(2)(2), MUMBAI vs KRANTI IMPEX P.LTD, MUMBAI
ITA 1229/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
SUPREME CAPITAL MANAGEMENT LTD.,MUMBAI vs D.C.I.T. CIRCLE-3(3), MUMBAI
ITA 6934/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO (IT) 4(1), MUMBAI vs MAYA C. MEHTA, MUMBAI
ITA 6418/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
SETH INDUSTRIES P. LTD,MUMBAI vs ACIT (OSD) 2(3), MUMBAI
ITA 5851/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 25(3)(4), MUMBAI vs FINE DEVELOPERS, MUMBAI
ITA 5038/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 9(2)(2), MUMBAI vs KENNIGTON FABRICS P. LTD, MUMBAI
ITA 8380/MUM/2010[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DCIT CC 3(1) CEN RG 3, MUMBAI vs OSWAL & ASSOCIATES, MUMBAI
ITA 3284/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 5(2)(1), MUMBAI vs JAIMIN JEWELLERY EXPORTS P.LTD, MUMBAI
ITA 3203/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
OSWAL & ASSOCIATES,MUMBAI vs DCIT CC 3(1), MUMBAI
ITA 3197/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
JAIMIN JEWELLERY EXPORTS,MUMBAI vs ACIT 19(2), MUMBAI
ITA 3195/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SADRUDDIN BHIKHABHAI LALANI,MUMBAI vs ITO 20(3)(4), MUMBAI
ITA 223/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
LATE H RAJANNA L/R R.MAHESH,BANGALORE vs INCOME TAX OFFICER WARD-1(2)(4), BANGALORE
ITA 48/BANG/2018[2001-02]Status: DisposedITAT BangaloreAY 2001-02
THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE- 1, MANGALORE vs M/S SHREE DEVI EDUCATION TRUST, MANGALORE
ITA 317/BANG/2018[2014-15]Status: DisposedITAT BangaloreAY 2014-15
M/S PARTEK COMPUTERS AND SOFTWARE SOLUTIONS PRIVATE LIMITED,MANGALURU vs INCOME TAX OFFICER WARD-1(1), MANGALURU, MANGALURU
ITA 222/BANG/2018[2011-12]Status: DisposedITAT BangaloreAY 2011-12
M/S PARTEK COMPUTERS AND SOFTWARE SOLUTIONS PRIVATE LIMITED,MANGALURU vs INCOME TAX OFFICER WARD-1(1), MANGALURU
ITA 221/BANG/2018[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S PARTEK COMPUTERS AND SOFTWARE SOLUTIONS PRIVATE LIMITED,MANGALURU vs INCOME TAX OFFICER WARD-1(1), MANGALURU
ITA 220/BANG/2018[2009-10]Status: DisposedITAT BangaloreAY 2009-10
SRI SUBODH AGARWAL,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 678/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
SWISS RE GLOBAL BUSINESS SOLUTIONS INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(2), BANGALORE
ITA 2028/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
CENTRE FOR INCUBATION INNOVATION RESEARCH & CONSULTANCY,BANGALORE vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), BANGALORE
ITA 1879/BANG/2017[2017-18]Status: DisposedITAT BangaloreAY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX (E) CIRCLE-1, BANGALORE vs M/S VIDYANIDHI EDUCATION TRUST, BANGALORE
ITA 1484/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
K. UTTAMCHAND DARLA,BANGALORE vs ITO, BANGALORE
ITA 781/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
M/S. MCML ECI JOINT VENTURE,BANGALORE vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2287/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
M/S.STATE STREET SERVICES INDIA PRIVATE LIMITED,BANGALORE vs DCIT- CIRCLE-6(1)(2), BANGALORE
ITA 2030/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
INCOME TAX OFFICER, BANGALORE vs SMT. BHAVYA, BANGALORE
ITA 1796/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, VIJAYAPUR vs M/S.DECCAN URBAN CO-OP. BANK LTD., VIJAYAPUR
ITA 1595/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
INCOME TAX OFFICER, BANGALORE vs M/S.NANDI HIGHWAY DEVELOPERS PVT. LTD., BANGALORE
ITA 1569/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
INCOME-TAX OFFICER,BANGALORE vs M/S.TRIPLE ESS ADVERTISING PVT LTD., BANGALORE
ITA 1294/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
DCIT, BANGALORE vs M/S QUINTILES RESEARCH (INDIA) PVT. LTD., BANGALORE
ITA 339/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
DCIT, BANGALORE vs M/S NETSCOUT SYSTEMS SOFTWARE INDIA PVT. LTD., BANGALORE
ITA 1212/BANG/2011[2005-06]Status: DisposedITAT BangaloreAY 2005-06
