Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
ITO 3(1)(2), MUMBAI vs BRINDABAN BUILDERS P. LTD., MUMBAI
ITA 2953/MUM/2016[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ACIT - 31(3), MUMBAI vs UNIQUE GEM & JEWELLERY, MUMBAI
ITA 2946/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
UNITED HOME ENTERTAINMENT PVT. LTD.,MUMBAI vs DCIT, CIR-7(3), MUMBAI
ITA 2839/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT-2(3)(2), MUMBAI vs KOTAK MAHINDRA BANK LTD., MUMBAI
ITA 2817/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CENT. CIR. 4(2), CENT. RANGE - 4, MUMBAI vs UMESH H. GANDHI, MUMBAI
ITA 2745/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
OIL FIELD INSTRUMENTATION (INDIA) PVT. LTD.,MUMBAI vs ADDL. CIT RG. 1(2) & CIT (OSD), MUMBAI
ITA 2233/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 1(1)(1), MUMBAI vs ALCON BIOSCIENCES P.LTD, MUMBAI
ITA 1946/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MAKCON,MUMBAI vs ITO WD 2 PANVEL, THANE
ITA 1940/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT 16(1), MUMBAI vs UNITD HOME ENTERTAINMENT P.LTD, MUMBAI
ITA 1939/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DUSHYANT SINGH,MUMBAI vs DCIT CEN CIR 6, MUMBAI
ITA 1865/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DEVKISHIN BHERUMAL PAHLAJANI,MUMBAI vs ASST CIT 11(2), MUMBAI
ITA 163/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
JSW STEEL LTD,MUMBAI vs ASST CEN CIR 18 & 19, MUMBAI
ITA 1469/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
MAHAN INDUSTRIES LTD,AHEMEDABAD vs DCIT CEN CIR 12, MUMBAI
ITA 146/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
VISTA ENTERTAINMENT P.LTD,MUMBAI vs ACIT 2(3), MUMBAI
ITA 5768/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
NISHA KAMDAR,MUMBAI vs ITO WD 32(2)(3), MUMBAI
ITA 5742/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MAYUR KAMDAR,MUMBAI vs ITO WD 32(2)(3), MUMBAI
ITA 5741/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BALKRISHNA P. WADHWAN,MUMBAI vs DCIT CEN CIR 36, MUMBAI
ITA 5414/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ABHITECH ENERGYCON LTD,MUMBAI vs ACIT CC 20, MUMBAI
ITA 5195/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 3(2)(2), MUMBAI vs KDA ENTERPRISES P.LTD, MUMBAI
ITA 5119/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 3(2)(2), MUMBAI vs KDA ENTERPRISES P.LTD, MUMBAI
ITA 5118/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 32(2)(3), MUMBAI vs MAYUR R. KAMDAR, MUMBAI
ITA 5089/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 14(1)(1), MUMBAI vs ALTITUS MANAGEMENT ADVISORS P.LTD, MUMBAI
ITA 4259/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
M.PALLONJI & CO. PVT. LTD.,MUMBAI vs ACIT, RG.2(2)(2), MUMBAI
ITA 3739/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CEN CIR 1(3), MUMBAI vs HARESH R. MAJETHIA, MUMBAI
ITA 3045/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
HINDUSTAN CONSTRUCTION CORPORATION,MUMBAI vs DCIT 22(2), NAVI MUMBAI
ITA 24/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 20(2), MUMBAI vs MANISHA RAMESH RAO, MUMBAI
ITA 2011/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHRIRAM CHITS (MAHARASHTRA) LTD,MUMBAI vs DCIT CIR 3(3), MUMBAI
ITA 1902/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KANCHANJUNGA IMPEX P. LTD,MUMBAI vs ITO 9(2)(2), MUMBAI
ITA 4687/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
SWARANJIT KAUR KOHLI,MUMBAI vs ITO WD 20(3)(3), MUMBAI
ITA 3022/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
B.J. HOTELS P.LTD,MUMBAI vs ASST CIT CEN CIR 29, MUMBAI
ITA 360/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
