Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
DCIT CIR 2(2)(1), MUMBAI vs STATE BANK OF INDORE, MUMBAI
ITA 5756/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT 13(3)(1), MUMBAI vs RUSHABH CONVERTORS P.LTD, MUMBAI
ITA 5709/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
FOSECO INTERNATIONAL LTD,MUMBAI vs DCIT (IT) CIR 2(3)(1), MUMBAI
ITA 5706/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
URANUS TRADING P.LTD,MUMBAI vs ITO 2(3)(3), MUMBAI
ITA 557/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
BALAJI SINGH TEEKA,MUMBAI vs ITO (IT) 4(1)(1), MUMBAI
ITA 5453/MUM/2016[2003-04]Status: DisposedITAT MumbaiAY 2003-04
DCIT CIR 4(1) CEN RG 4, MUMBAI vs RASESH B. KANAKIA, MUMBAI
ITA 5447/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ANGEL BROKING P.LTD,MUMBAI vs DCIT 4(1)(1), MUMBAI
ITA 5433/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHRI LALJI VELJI CHARITABLE TRUST,MUMBAI vs ITO (EXEMPTION) II-(1), MUMBAI
ITA 5323/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHRI LALJI VELJI CHARITABLE TRUST,MUMBAI vs ITO (EXEMPTION) II-(1), MUMBAI
ITA 5322/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 17(3)(1), MUMBAI vs RAMKRISHNA BILLAVA, MUMBAI
ITA 5306/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
MEDIAEDGE CIA INDIA LTD.,MUMBAI vs DCIT CIR. - 12(3)(2), MUMBAI
ITA 5299/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
FINE TRADE EXPORTS LTD.,MUMBAI vs DCIT - 6(3)(1), MUMBAI
ITA 5230/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
VAN OORD DREDGING AND MARINE CONTRACTORS BV,MUMBAI vs ASST CIT (IT) 2(2), MUMBAI
ITA 495/MUM/2016[2005-06]Status: DisposedITAT MumbaiAY 2005-06
TIRUPATI COMMODITIES IMPLEX P.LTD,MUMBAI vs DCIT CC-6, MUMBAI
ITA 4399/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 9(2)(1), THANE vs BABAJI SHAKTI CARGO MOVERS P.LTD, MUMBAI
ITA 4132/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 32(2)(4), MUMBAI vs NISHA MAYUR KAMDAR, MUMBAI
ITA 405/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CEN CIR 1(4), MUMBAI vs TIRUPATI IRON & IMPEX P.LTD, MUMBAI
ITA 3940/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 21(1), MUMBAI vs INTERNATIONAL METRO CIVIL CONTRACTORS, MUMBAI
ITA 3936/MUM/2016[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ACIT 21(1), MUMBAI vs JAYDEV CHEMICAL INDUSTRIES, MUMBAI
ITA 3932/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 8(1)(1), MUMBAI vs RELIANCE NATURAL RESOURCES LTD, NAVI MUMBAI
ITA 3925/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT 17(2), MUMBAI vs JUMANA GOOLAM VAHANVATI, MUMBAI
ITA 3901/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 13(3)(2), MUMBAI vs TECHNOTRADE IMPEX INDIA P LTD, MUMBAI
ITA 3834/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
JCIT (OSD)12(3)(1), MUMBAI vs K.C & SONS INFRASTRUCTURE P.LTD, MUMBAI
ITA 3535/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 14(2)(1), MUMBAI vs MAHANAGAR GAS LTD, MUMBAI
ITA 3461/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
CANA GLASS LTD,MUMBAI vs DCIT 9(1), MUMBAI
ITA 3396/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 16(1), MUMBAI vs T.V. VISION LTD, MUMBAI
ITA 3387/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT 16(1), MUMBAI vs T.V. VISION LTD, MUMBAI
ITA 3386/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MANEK LODGE PROPERTIES,MUMBAI vs ADDL CIT 17(2), MUMBAI
ITA 3130/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 20(2)(2), MUMBAI vs MAZGAON DOCK EMPLOYEES CO-OP. CREDIT SOCIETY LTD., MUMBAI
ITA 3048/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT 3(2)(2), MUMBAI vs NIPPON INVESTMENT & FINANCE COMPANY LIMITED, MUMBAI
ITA 3043/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11