Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
PREMANAND MANIMARAN,CHENNAI vs ITO NON CORP WARD 2(5), CHENNAI
ITA 3030/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
W.M.M.MAHMOOD ASIA,CHENNAI vs ITO, CHENNAI
ITA 287/CHNY/2017[2007-2008]Status: DisposedITAT ChennaiAY 2007-2008
ANJANA JAIN,CHENNAI vs ITO NON CORPORATE WARD 4(1), CHENNAI
ITA 2606/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
UTTARA VENUGOPAL,CHENNAI vs ITO NON CORPORATE WARD 2(1), CHENNAI
ITA 2603/CHNY/2017[2007-08]Status: DisposedITAT ChennaiAY 2007-08
QUESTNET ENTERPRISES INDIA PVT LTD.,CHENNAI vs ITO CORPORATE WARD 5(3), CHENNAI
ITA 2598/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
JAYANTHILAL,CHENNAI vs ITO NON CORPORATE WARD 4(2), CHENNAI
ITA 2566/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ITO NON CORPORATE WARD 1(4), CHENNAI vs G.KARTHIK, CHENNAI
ITA 2541/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
ITO NON CORPORATE WARD 1(2), CHENNAI vs G.DHANASEKAR, CHENNAI
ITA 2540/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
ORCHID DESIGNS PVT. LTD.,CHENNAI vs ITO CORPORATE WARD 5(1), CHENNAI
ITA 2520/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
RAMMOHAN PRATIMA,CHENNAI vs DCIT NON CORPORATE CIRCLE 5, CHENNAI
ITA 2490/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
ACIT, CHENNAI vs ESKAY DESIGNS, CHENNAI
ITA 247/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ITO NON CORPORATE WARD 3(5), CHENNAI vs TVS SHRIRAM GROWTH FUND, CHENNAI
ITA 2444/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ITO NON CORPORATE WARD 3(5), CHENNAI vs TVS SHRIRAM GROWTH FUND, CHENNAI
ITA 2443/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ITO NON CORPORATE WARD 3(5), CHENNAI vs S.NASEEMA SIDDIQ, CHENNAI
ITA 2442/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
ACIT NON CORPORATE CIRCLE 3, CHENNAI vs UNITED METAL INDUSTRIES, CHENNAI
ITA 2439/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
ITO WARD 1(1), SALEM vs S-1308, AMMAPET PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD., SALEM
ITA 2338/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
ACIT, CENTRAL CIRCLE-3, CHENNAI vs GVG PAPER MILLS LTD, UDUMALPET
ITA 2270/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, NON CORPORATE CIRCLE 13(1), CHENNAI vs S.MAINRAJ, CHENNAI
ITA 2133/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
DCIT CORPORATE CIRCLE 3(2), CHENNAI vs WESTERN AGENCIES (MADRAS) P. LTD., CHENNAI
ITA 1806/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
SOHANRAJ UTTAMCHAND,CHENNAI vs DCIT NON CORPORATE CIRCLE 2, CHENNAI
ITA 1787/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
MADURA MICRO FINANCE LIMITED,CHENNAI vs ITO CORPORATE WARD 4(4), CHENNAI
ITA 1674/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
MADURA MICRO FINANCE LIMITED,CHENNAI vs ITO CORPORATE WARD 4(4), CHENNAI
ITA 1673/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
ACIT NON CORP. CIRCLE 1, COIMBATORE vs P.SUBRAMANIAN, COIMBATORE
ITA 1670/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
KUNAL R. GUPTA,MUMBAI vs INCOME TAX OFFICER-31(2)(2), MUMBAI
ITA 5768/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
JET CHEMICALS P.LTD,KALYAN vs AST CIT CIR 1, KALYAN
ITA 3707/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 5(1)(4), MUMBAI vs HARDCASTLE RESTAURANTS P.LTD, MUMBAI
ITA 966/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT 1(1)(1), MUMBAI vs BENNNETT PROPERTY HOLDING COMPANY LTD, MUMBAI
ITA 728/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ASST CIT 19(1), MUMBAI vs GANPATRAJ A. SANGHVI, MUMBAI
ITA 7081/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT 31(3), MUMBAI vs THE JAWAHAR NAGAR CO OPERATIVE HOUSING SOCIETY LTD, MUMBAI
ITA 6252/MUM/2016[2013-14]Status: DisposedITAT MumbaiAY 2013-14
AKSHAR DEVELOPERS,NAVI MUMBAI vs ACIT CEN CIR 3, THANE
ITA 6242/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
