Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
THE PR. COMMISSIONER OF INCOME TAX -4 vs M/S HCL TECHNOLOGIES LTD.
ITA/238/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRIN. COMMISSIONER OF INCOME TAX vs ARTISTIC STONE PVT LTD
TAXAP/935/2017ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX-4 vs ROBINSON IMPEX(INDIA) LTD.
TAXAP/18/2018ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX, GANDHINAGAR vs GUJARAT STATE CIVIL SUPPLIES CORPORATION LIMITED
TAXAP/1059/2017ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
THE COMMISSIONER OF INCOME TAX-1 vs M/S PIONEER PERESONALISED HOLIDAY P. LTD
ITA/138/2013ITAT Kerala
THE COMMISSIONER OF INCOME TAX vs SHRI.SUSHIL THOMAS ABRAHAM
ITA/94/2010ITAT Kerala
PR. COMMISSIONER OF INCOME TAX - 6, vs JAGDISH PROCESS HOUSE,
TAXAP/15/2018ITAT Gujarat
PR. COMMISSIONER OF INCOME TAX, GURGAON vs SH KULTAJ KATARIA
ITA/520/2017ITAT Punjab & Haryana
NISCHAY FAB PVT LTD. vs INCOME TAX OFFICER,
TAXAP/16/2018ITAT Gujarat
SH. JAI RAM,JAGADHARI vs ITO, YAMUNANAGAR
ITA 366/CHANDI/2017[2007-08]Status: DisposedITAT ChandigarhAY 2007-08
SH. AMAR SINGH,JAGADHARI vs ITO, YAMUNANAGAR
ITA 365/CHANDI/2017[2007-08]Status: DisposedITAT ChandigarhAY 2007-08
ACIT, C-4(1), CHANDIGARH vs M/S PUNJAB STATE CO-OP SUPPLY & MARKETING FEDERATION LTD., CHANDIGARH
ITA 1509/CHANDI/2017[2014-15]Status: DisposedITAT ChandigarhAY 2014-15
AGRICULTURAL PRODUCE MARKET COMMITTEE,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2219/PUN/2016[2012-13]Status: DisposedITAT PuneAY 2012-13
AJIT JAYAPALA HEGDE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1571/PUN/2016[2011-12]Status: DisposedITAT PuneAY 2011-12
DCIT, JAMSHEDPUR vs M/S SHRINATH HOMES, JAMSHEDPUR
ITA 83/RAN/2016[2011-12]Status: DisposedITAT RanchiAY 2011-12
ACIT CIR-1, JAMSHEDPUR vs M/S FRONTIER MINERALS & LOGISTIC, WEST SINGHBHUM
ITA 334/RAN/2016[2010-11]Status: DisposedITAT RanchiAY 2010-11
ACIT CIR-1, JAMSHEDPUR vs M/S FRONTIER MINERALS & LOGISTIC, WEST SINGHBHUM
ITA 333/RAN/2016[2009-10]Status: DisposedITAT RanchiAY 2009-10
ACIT CIR-1, JAMSHEDPUR vs M/S FRONTIER MINERALS & LOGISTIC, WEST SINGHBHUM
ITA 332/RAN/2016[2008-09]Status: DisposedITAT RanchiAY 2008-09
ITO WD-1(2),JAMSHEDPUR vs M/S DEEPAK ENTERPRISES, JAMSHEDPUR
ITA 331/RAN/2016[2009-10]Status: DisposedITAT RanchiAY 2009-10
M/S CREATIVE MISSION JHARKHAND,RANCHI vs CIT EXEMPTION, PATNA
ITA 272/RAN/2016[2016-17]Status: DisposedITAT RanchiAY 2016-17
M/S SATYA NARAYAN NARSARIA MEMORIAL TRUST,RANCHI vs CIT EXEMPTION, PATNA
ITA 271/RAN/2016[2016-17]Status: DisposedITAT RanchiAY 2016-17
M/S SATYA NARAYAN NARSARIA MEMORIAL TRUST,RANCHI vs CIT EXEMPTION, PATNA
ITA 270/RAN/2016[2016-17]Status: DisposedITAT RanchiAY 2016-17
SHRI ASHISH SARAWGI,RANCHI vs ITO, RANCHI
ITA 23/RAN/2016[2011-12]Status: DisposedITAT RanchiAY 2011-12
M/S SRINATH HOMES,JAMSHEDPUR vs ACIT, JAMSHEDPUR
ITA 155/RAN/2016[2011-12]Status: DisposedITAT RanchiAY 2011-12
THE SACRED HEART PROVINCIAL HOUSE,ERNAKULAM vs THE ACIT, COCHIN
ITA 49/COCH/2017[2010-11]Status: DisposedITAT CochinAY 2010-11
THE ACIT, COCHIN vs M/S.SUD CHEMIE INDIA P. LTD, COCHIN
ITA 41/COCH/2017[2010-11]Status: DisposedITAT CochinAY 2010-11
THE ACIT, COCHIN vs M/S.SUD CHEMIE INDIA P. LTD, ALUVA
ITA 3/COCH/2017[2008-09]Status: DisposedITAT CochinAY 2008-09
THE ACIT, COCHIN vs M/S.SUD CHEMIE INDIA P. LTD, COCHIN
ITA 17/COCH/2017[2009-10]Status: DisposedITAT CochinAY 2009-10
HAREKRUSHNA PANIGRAHI,BHUBANESWAR vs ACIT, CIRCLE-2(2), BHUBANESWAR
ITA 19/CTK/2018[2006-07]Status: DisposedITAT CuttackAY 2006-07
HAREKRUSHNA PANIGRAHI,BHUBANESWAR vs ACIT, CIRCLE-2(2), BHUBANESWAR
ITA 18/CTK/2018[2005-06]Status: DisposedITAT CuttackAY 2005-06
