Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
ITO,WARD-1(1), JAMSHEDPUR vs M/S- ANAND VIHAR PROMOTERS & DEVELOPERS (P) LTD., JAMSHEDPUR
ITA 159/RAN/2015[2010-11]Status: DisposedITAT RanchiAY 2010-11
DURGA DEVI GUPTA,RANCHI vs ITO, DHANBAD
ITA 156/RAN/2015[2009-10]Status: DisposedITAT RanchiAY 2009-10
DCIT vs M/S SANTPURIA ALLOYS PVT LTD.,
ITA 252/RAN/2014[2010-11]Status: DisposedITAT RanchiAY 2010-11
SANTPURIA ALLOYS PVT LTD. vs ACIT,
ITA 171/RAN/2014[2010-11]Status: DisposedITAT RanchiAY 2010-11
M/S VAISNAVI AGRO,DEOGHAR vs ITO WARD-3(1), DEOGHAR
ITA 237/RAN/2016[2005-06]Status: DisposedITAT RanchiAY 2005-06
VAISNAVI AGRO,DEOGHAR vs ITO WARD-3(1), DEOGHAR
ITA 236/RAN/2016[2004-05]Status: DisposedITAT RanchiAY 2004-05
M/S KRISHNA KUMAR SINGH,DALTONGANJ vs ACIT CIR-3, RANCHI
ITA 200/RAN/2016[2005-06]Status: DisposedITAT RanchiAY 2005-06
ITO WD-3(2), BOKARO vs M/S PUJA ISPAT TRADING PVT LTD, BOKARO
ITA 184/RAN/2016[2011-12]Status: DisposedITAT RanchiAY 2011-12
BADRI NARAYAN DUTTA,JAMSHEDPUR vs ITO WARD-1(3), JAMSHEDPUR
ITA 182/RAN/2016[2009-10]Status: DisposedITAT RanchiAY 2009-10
ITO WD-1(3), JAMSHEDPUR vs SHRI BADRINARAYAN DUTTA, JAMSHEDPUR
ITA 178/RAN/2016[2009-10]Status: DisposedITAT RanchiAY 2009-10
ACIT CIR-3, JAMSHEDPUR vs M/S SOKHI ENGINEERING CO P LTD, JAMSHEDPUR
ITA 176/RAN/2016[2012-13]Status: DisposedITAT RanchiAY 2012-13
M/S AJAY KUMAR KHATORE HUF,RANCHI vs ITO, RANCHI
ITA 152/RAN/2016[2005-06]Status: DisposedITAT RanchiAY 2005-06
ITO, HAZARIBAGH vs M/S JAI MATA DI ASSOCIATES, BOKARO
ITA 148/RAN/2016[2011-12]Status: DisposedITAT RanchiAY 2011-12
KULDEEP VERMA S/O SHRI DWARIKA VERMA,HAZARIBAGH vs ITO WARD-1(2), HAZARIBAGH
ITA 260/RAN/2016[2009-10]Status: DisposedITAT RanchiAY 2009-10
SHRI KIRTIMAN SINGH,RANCHI vs DCIT CIRCLE-1, RANCHI
ITA 242/RAN/2016[2012-13]Status: DisposedITAT RanchiAY 2012-13
ITO, WARD-1(3), JAMSHEDPUR vs M/S BABU RAM & CO., JAMSHEDPUR
ITA 24/RAN/2016[2005-06]Status: DisposedITAT RanchiAY 2005-06
SRI ANKUR JAIN,RANCHI vs ITO, RANCHI
ITA 238/RAN/2016[2011-12]Status: DisposedITAT RanchiAY 2011-12
S.J.DEVELOPERS & HOUSING PVT. LTD.,BHUBANESWAR vs ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR
ITA 417/CTK/2016[2012-13]Status: DisposedITAT CuttackAY 2012-13
ITO, WARD-1, BERHAMPUR vs SRI V.MANOJ KUMAR PATRA, BERHAMPUR
ITA 410/CTK/2016[2010-11]Status: DisposedITAT CuttackAY 2010-11
ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR vs M/S. ORISSA STATE BEVERAGES CORPORATION LTD., BHUBANESWAR
ITA 296/CTK/2016[2011-12]Status: DisposedITAT CuttackAY 2011-12
RIO TINTO ORISSA MINING PVT. LTD.,BHUBANESWAR vs ACIT, CIRCLE-2(1), BHUBANESWAR
ITA 269/CTK/2016[2005-06]Status: DisposedITAT CuttackAY 2005-06
ACIT, CIRCLE-2(1), SAMBALPUR, SAMBALPUR vs M/S. DIVAKAR ENGINEERING PVT. LTD., SAMBALPUR
ITA 507/CTK/2014[2010-11]Status: DisposedITAT CuttackAY 2010-11
KASINATH BEHERA,KEONJHAR vs ACIT, CIRCLE-1(1), SAMBALPUR, SAMBALPUR
ITA 245/CTK/2014[2009-10]Status: DisposedITAT CuttackAY 2009-10
SHREE KRISHNA CONTECH PVT. LTD.,BHUBANESWAR vs ITO, WARD-1(4), BHUBANESWAR
ITA 354/CTK/2017[2013-14]Status: DisposedITAT CuttackAY 2013-14
SIDHARTHA KUMAR ROUTRAY,BHUBANESWAR vs PRINCIPAL CIT-1, BHUBANESWAR
ITA 183/CTK/2017[2012-13]Status: DisposedITAT CuttackAY 2012-13
DCIT, CORPORATE CIRCLE-1(1), BHUBANESWAR vs M/S. THE INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LTD, BHUBANESWAR
ITA 124/CTK/2017[2010-11]Status: DisposedITAT CuttackAY 2010-11
ITO, WARD-1, BERHAMPUR vs SRI T. BISWANATH PATRO, GANJAM
ITA 121/CTK/2017[2012-13]Status: DisposedITAT CuttackAY 2012-13
SMT. RAJKUMARI SHARMA,INDORE vs THE ITO 3(5), INDORE
ITA 316/IND/2017[2013-14]Status: DisposedITAT IndoreAY 2013-14
M/S PRADEEP KUMAR CONTRACTOR,JHUNJHUNU vs ASSISTANT COMMISSIONER OF INCOME TAX, JHUNJHUNU
ITA 59/JPR/2018[2013-14]Status: DisposedITAT JaipurAY 2013-14
PRATAP RAJASTHAN SPECIAL STEELS,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 58/JPR/2018[2006-07]Status: DisposedITAT JaipurAY 2006-07
