Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
ACIT, CENTRAL CIRCLE-1, PATNA vs M/S INDO ASIAN MINERAL & ALLIED PRODUCT INDUSTRIES, PATNA
ITA 28/PAT/2017[2006-07]Status: DisposedITAT PatnaAY 2006-07
THE SUB REGISTRAR vs DIRECTOR OF INCOME TAX (I & CI),
ITA 43/PAT/2016[2014-15]Status: DisposedITAT PatnaAY 2014-15
THE THE SUB REGISTRAR vs DIRECTOR OF INCOME TAX (I & CI),
ITA 40/PAT/2016[2014-15]Status: DisposedITAT PatnaAY 2014-15
PARIVARTAN SAMUDAYIK SWASTHYA EWAM VIKAS PARIYOJNA,HIRANPUR vs C.I.T.(EXEMPTION), PATNA.
ITA 127/PAT/2016[00]Status: DisposedITAT Patna
ACIT, CENTRAL CIRCLE-2, PATNA vs SHRI BRIJNANDAN PRASAD, PATNA
ITA 113/PAT/2016[2002-03]Status: DisposedITAT PatnaAY 2002-03
ACIT, CENTRAL CIRCLE-2, PATNA vs SHRI BRIJNANDAN PRASAD, PATNA
ITA 112/PAT/2016[2000-01]Status: DisposedITAT PatnaAY 2000-01
M/A AGRAWAL MOTOR STORE,SIWAN vs ITO, WARD-1, SIWAN
ITA 8/PAT/2018[2012-13]Status: DisposedITAT PatnaAY 2012-13
NAVIN MEDICAL HALL,SITAMARHI vs ITO, WARD, SITAMARHI
ITA 7/PAT/2018[2012-13]Status: DisposedITAT PatnaAY 2012-13
ACIT, CENTRAL CIRCLE-2, PATNA vs SHRI BRIJNANDAN PRASAD, PATNA
ITA 111/PAT/2016[2000-01]Status: DisposedITAT PatnaAY 2000-01
ITO, WARD-1(1), JAMSHEDPUR vs SHRI ABHISHEK AGARWAL, JAMSHEDPUR
ITA 28/RAN/2016[2010-11]Status: DisposedITAT RanchiAY 2010-11
ITO, WARD-1(1), JAMSHEDPUR vs SHRI ABHISHEK AGARWAL, JAMSHEPUR
ITA 27/RAN/2016[2009-10]Status: DisposedITAT RanchiAY 2009-10
ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR vs M/S. SWOSTI PREMIUM LIMITED, BHUBANESWAR
ITA 91/CTK/2017[2012-13]Status: DisposedITAT CuttackAY 2012-13
GOPINATH MOHANTY,BHUBANESWAR vs DCIT, CIRCLE-2(1), BHUBANESWAR
ITA 184/CTK/2017[2011-12]Status: DisposedITAT CuttackAY 2011-12
ACIT, BHUBANESWAR vs MAZDA CONCRETE PRODUCTS (P) LTD, HYDERABAD
ITA 118/CTK/2014[2010-11]Status: DisposedITAT CuttackAY 2010-11
SHIVANI KHANDELWL,AJMER vs INCOME TAX OFFICER, WARD-1-2, AJMER
ITA 757/JPR/2017[2014-15]Status: DisposedITAT JaipurAY 2014-15
ITO, JAIPUR vs GAJANAN TOWERS PVT. LTD., JAIPUR
ITA 751/JPR/2013[2005-06]Status: DisposedITAT JaipurAY 2005-06
M/S GOGTE MINERALS vs THE ASSISTANT COMMISSIONER OF INCOME TAX,
WP/106492/2017ITAT Karnataka
RAVI MALIMATH
M/S GOGTE MINERALS vs THE ASSISTANT COMMISSIONER OF INCOME TAX,
WP/106496/2017ITAT Karnataka
RAVI MALIMATH
M/S GOGTE MINERALS vs THE ASSISTANT COMMISSIONER OF INCOME TAX,
WP/106494/2017ITAT Karnataka
RAVI MALIMATH
M/S GOGTE MINERALS vs THE ASSISTANT COMMISSIONER OF INCOME TAX,
WP/106493/2017ITAT Karnataka
RAVI MALIMATH
PR.COMMISIONER OF INCOME TAX-1 vs RAKESH KUMAR GARG
ITA/1029/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR.COMMISIONER OF INCOME TAX-1 vs KUSUM LATA GARG
ITA/94/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX - 1, vs M/S. ANIKA INTERNATIONAL PVT. LTD.,
ITA/290/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
ANALJIT SINGH vs PRINCIPAL COMMISSIONER OF INCOME TAX-6
ITA/284/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRO COMMISSIONER OFLNCOME TAX - 2 vs M/S CHRYS CAPITAL INVESTMENT ADVISORS (INDIA) PVT. LTD.,
ITA/286/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
VINOD KUMAR GUPTA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE - 17
ITA/1003/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR.COMMISIONER OF INCOME TAX -1 vs KUSUM LATA GARG
ITA/114/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
SAMUDRA COMMOTRADE PVT. LTD.,KOLKATA vs CIT, KOLKATA-1, KOLKATA
ITA 467/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
RELIABLE DEVELOPERS PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER-13(3)(1), MUMBAI
ITA 6241/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ASST CIT 18(3), MUMBAI vs SUMIT J JAIN, MUMBAI
ITA 145/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10