Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
JAYA AGGARWAL vs INCOME TAX OFFICER
ITA/315/2005ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
PR. CIT-1 vs CONVERGYS CUSTOMERS
ITA/620/2015ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
M/S VODAFONE EAST LTD.,KOLKATA vs CIT, KOLKATA -3, KOLKATA, KOLKATA
ITA 520/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT CENT. CIR. - 2(1), MUMBAI vs DHANERA DIAMONDS, MUMBAI
ITA 6064/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
BHUPATI INVESTMENTS & FINANCE P.LTD,MUMBAI vs DCIT 5(1), MUMBAI
ITA 3430/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
KAPIL RAJKUMAR JAIN,MUMBAI vs ITO WD 1(3), MUMBAI
ITA 3392/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ANAND I POWER LTD. (FORMERLY KNOWN AS PERFECT CIRCLE INDIA LTD.),MUMBAI vs DCIT RANGE 5(2), MUMBAI
ITA 2281/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHRI M.SATYANARAYANA,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(3), BANGALORE
ITA 1/BANG/2018[2014-15]Status: DisposedITAT BangaloreAY 2014-15
THE PR. COMMISSIONER OF INCOME TAX-2, NASHIK vs M/S RAJMAL LAKHICHAND JEWELLERS PVT. LTD., JALGAON
ITA/94/2016ITAT Bombay
HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ARUN M. DHAVALE
JAGMOHAN GURBAKSHISH SINGH vs PRINCIPAL COMMISSIONER OF INCOME TAX
ITA/6/2018ITAT Himachal Pradesh
HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL
PALLICKAL FARMERS SERVICE CO-OPERATIVE BANK LTD NO. T. 230 vs THE INCOME TAX OFFICER
WP(C)/8249/2018ITAT Kerala
THE SHORNUR CO-OPERATIVE SERVICE BANK LTD vs THE INCOME TAX OFFICER
WP(C)/8281/2018ITAT Kerala
THE POLPULLY SERVICE CO-OPERATIVE BANK LIMITED vs THE INCOME TAX OFFICER, WARD-2, PALAKKAD
WP(C)/8222/2018ITAT Kerala
THE VEMBAYAM SERVICE CO-OPERATIVE BANK LTD. NO. 3121 vs THE INCOME TAX OFFICER
WP(C)/8290/2018ITAT Kerala
M/S.PALAKKAD SERVICE CO-OPERATIVE BANK LTD vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE -1
WP(C)/6190/2018ITAT Kerala
THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -3 vs UPPAL CHADHA HI-TECH DEVELOPERS (P) LTD.
ITA/291/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL)-3 vs GAHOI CHEMICALS PVT. LTD.
ITA/289/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
HEM DASS,MANDI vs INCOME TAX OFFICER, BILASPUR
ITA 175/CHANDI/2017[2008-09]Status: DisposedITAT ChandigarhAY 2008-09
DUSHYANT,MANDI vs INCOME TAX OFFICER,
ITA 174/CHANDI/2017[2008-09]Status: DisposedITAT ChandigarhAY 2008-09
M/S GUPTA FERTILIZERS &,SANGRUR vs ADDL. COMMISSIONER OF INCOME TAX, SANGRUR
ITA 157/CHANDI/2017[2010-11]Status: DisposedITAT ChandigarhAY 2010-11
M/S E.G. PHARMACEUTICALS,SOLAN vs DCIT, CIRCLE, PARWANOO
ITA 1046/CHANDI/2017[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
M/S AXPERT ENTERPRISE,PARWANOO vs DCIT, CIRCLE, PARWANOO
ITA 1044/CHANDI/2017[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
UMESH KUMAR,MANDI vs ITO, BILASPUR
ITA 657/CHANDI/2017[2008-09]Status: DisposedITAT ChandigarhAY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. WESTERN MAHARASHTRA DEVELOPMENT CORPORATION LTD., PUNE
ITA 1161/PUN/2016[2007-08]Status: DisposedITAT PuneAY 2007-08
MANSI KUMARI,MUZAFFARPUR vs ITO, WARD 1(1), MUZAFFARPUR
ITA 6/PAT/2018[2002-03]Status: DisposedITAT PatnaAY 2002-03
M/S GURUKUL FOUNDATION,PURNEA vs CIT(EXEMPTION), PATNA
ITA 63/PAT/2017[00]Status: DisposedITAT Patna
ACIT, CENTRAL CIRCLE-1, PATNA vs M/S INDO ASIAN MINERAL & ALLIED PRODUCT INDUSTRIES, PATNA
ITA 32/PAT/2017[2010-11]Status: DisposedITAT PatnaAY 2010-11
ACIT, CENTRAL CIRCLE-1, PATNA vs M/S INDO ASIAN MINERAL & ALLIED PRODUCT INDUSTRIES, PATNA
ITA 31/PAT/2017[2009-10]Status: DisposedITAT PatnaAY 2009-10
ACIT, CENTRAL CIRCLE-1, PATNA vs M/S INDO ASIAN MINERAL & ALLIED PRODUCT INDUSTRIES, PATNA
ITA 30/PAT/2017[2008-09]Status: DisposedITAT PatnaAY 2008-09
ACIT, CENTRAL CIRCLE-1, PATNA vs M/S INDO ASIAN MINERAL & ALLIED PRODUCT INDUSTRIES, PATNA
ITA 29/PAT/2017[2007-08]Status: DisposedITAT PatnaAY 2007-08