Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,712 total)

DCIT, SIRHIND vs M/S SOOD PLASTICS PVT. LTD., RAJPURA

ITA 839/CHANDI/2017[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
13/3/2018

M/S SOOD PLASTICS (P) LTD.,RAJPURA vs DCIT, MANDI GOBINDGARH

ITA 816/CHANDI/2017[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
13/3/2018

BHUPINDER KAUR,DHARAMPUR vs DCIT, CIRCLE, SHIMLA

ITA 1490/CHANDI/2017[2014-15]Status: DisposedITAT ChandigarhAY 2014-15
13/3/2018

M/S AGNI BIO POWER ENERGY PVT. LTD.,MOHALI vs ITO, W-6(1), MOHALI

ITA 1482/CHANDI/2017[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
13/3/2018

M/S MUNJAL SALES CORPORATION,LUDHIANA vs DCIT, C-5, LUDHIANA

ITA 1355/CHANDI/2017[2010-11]Status: DisposedITAT ChandigarhAY 2010-11
13/3/2018

VIMAL AND SONS,PUNE vs INCOME-TAX OFFICER, WARD - 3(1), PUNE

ITA 2169/PUN/2017[2010-11]Status: DisposedITAT PuneAY 2010-11
13/3/2018

SUDARSHAN WAMANMAHARAJ DEGLOORKAR,BEED vs INCOME-TAX OFFICER,

ITA 1404/PUN/2016[2011-12]Status: DisposedITAT PuneAY 2011-12
13/3/2018

AYUSH KASERA,PATNA vs ITO, WARD 4(1), PATNA

ITA 22/PAT/2018[2012-13]Status: DisposedITAT PatnaAY 2012-13
13/3/2018

SRI RAM HANUMAN MANDAL,MUZAFFARPUR vs C.I.T.(EXEMPTION), PATNA

ITA 97/PAT/2017[00]Status: DisposedITAT Patna
13/3/2018

SRI RAM HANUMAN MANDAL,MUZAFFARPUR vs C.I.T.(EXEMPTION), PATNA

ITA 52/PAT/2017[00]Status: DisposedITAT Patna
13/3/2018

THE DCIT (EXEMPTIONS), CIRCLE-2, AHMEDABAD vs M/S. UDHNA ACADEMY EDUCATION TRUST, SURAT

ITA 732/AHD/2017[2012-13]Status: DisposedITAT SuratAY 2012-13
13/3/2018

PATEL NATWARBHAI D.,VADODARA vs INCOME TAX OFFICER,WARD-5, BHARUCH

ITA 643/AHD/2016[2007-08]Status: DisposedITAT SuratAY 2007-08
13/3/2018

THE ITO, DAMAN WARD, NANI DAMAN vs M/S. AQUA PLAST, DAMAN

ITA 3018/AHD/2016[2013-14]Status: DisposedITAT SuratAY 2013-14
13/3/2018

ANIS AHMED MIYA MOHAMMED KAPADIA,SURAT vs THE INCOME TAX OFFICER, WARD-3(3)(1), SURAT

ITA 1397/AHD/2016[2008-09]Status: DisposedITAT SuratAY 2008-09
13/3/2018

ACIT, VAPI vs SHRI ASHUTOSH CHANDRAKANT PATEL, DADRA & NAGAR HAVELI

ITA 832/AHD/2015[2008-09]Status: DisposedITAT SuratAY 2008-09
13/3/2018

THE KERALA STATE HOMEOPATHIC CO-OP PHARMACY LTD,ALAPPUZHA vs THE ACIT, ALAPPUZHA

ITA 225/COCH/2016[2012-13]Status: DisposedITAT CochinAY 2012-13
13/3/2018

SRI.THEJAL VASUDEVAN,TRICHUR vs THE ITO, COCHIN

ITA 121/COCH/2016[2010-11]Status: DisposedITAT CochinAY 2010-11
13/3/2018

VIREN RASHMIKANTH MEHTA (HUF) vs INCOME TAX OFFICER

WP/43195/2015ITAT Karnataka

S.SUJATHA

13/3/2018

CONVERGYS CUSTOMER MANAGEMENT GROUP INC. vs COMMISSIONER OF INCOME TAX-I INTERNATIONAL TAXATION, NEW DELHI

ITA/268/2016ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE S.P.GARG

13/3/2018

PR. CIT-1 vs CONVERGYS CUSTOMERS

ITA/619/2015ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

13/3/2018

CONVERGYS CUSTOMER MANAGEMENT GROUP INC. vs COMMISSIONER OF INCOME TAX -I INTERNATION AL TAXATION, NEW DELHI

ITA/267/2016ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE S.P.GARG

13/3/2018

CIT vs CONVERGYS CUSTOMERS MANAGEMENT GROUP INC.

ITA/650/2015ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

13/3/2018

DIT-1,INTERNATIONAL TAXATION vs COVERGYS CUSTOMERS MANAGEMENT GROUP INC.

ITA/680/2014ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

13/3/2018

NEELAM PRASAD GOVIL vs INCOME TAX OFFICE

ITA/744/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

13/3/2018

COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-I vs CONVERGYS CUSTOMER MANAGEMENT GROUP INC.

ITA/288/2016ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

13/3/2018

CONVERGYS CUSTOMER MANAGEMENT GROUP INC. THROUGH MR. NARESH LAKHANI, AUTHORISED SIGNATORY vs DIRECTOR OF INCOME TAX - I, INTERNATIONAL TAXATION

ITA/4/2014ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE S.P.GARG

13/3/2018

CONVERGYS CUSTOMER MANAGEMENT GROUP INC. vs COMMISSIONER OF INCOME TAX-I, INTERNATIONAL TAXATION, NEW DELHI

ITA/454/2015ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

13/3/2018

CONVERGYS CUSTOMER MANAGEMENT GROUP INC. vs COMMISSIONER OF INCOME TAX -I,

ITA/260/2015ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE S.P.GARG

13/3/2018

DIT-1,INTERNATIONAL TAXATION vs CONVERGYS CUSTOMERS MANAGEMENT GROUP INC.

ITA/679/2014ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

13/3/2018

PR. CIT-1 vs CONVERGYS CUSTOMERS

ITA/622/2015ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

13/3/2018